COURT ARCHIVE

Delhi High Court judgments

1,37,168 judgments · page 1,909 of 6,859

High Courts13 Apr 2023Dismissed

Ms Archana Sharma Vs The State & Ors.

Delhi High Court · (2023) 04 DEL CK 1033

Indian Penal Code, 1860-Sections 34, 120B, 354, 503, 509Code of Criminal Procedure, 1973-Sections 2(h), 91, 154, 156(1), 156(3), 164, 173(2), 173(8), 482Indian Evidence Act-Section 65-B

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High Courts13 Apr 2023Dismissed

Umang Sahai Aggarwal Vs Jai Prakash & Anr.

Delhi High Court · (2023) 04 DEL CK 1043

CPC-Order 43 Rule 1, 9 Rule 13, Section 151Limitation Act-Section 5

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High Courts13 Apr 2023Dismissed

Sunil Kumar Vs The Director General, Border Security Force & Ors.

Delhi High Court · (2023) 04 DEL CK 1058

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High Courts13 Apr 2023Allowed

Jagdish Vs Delhi Building And Other Construction Workers Welfare Board & Anr.

Delhi High Court · (2023) 04 DEL CK 1075

BOCW Act-Section 14, 14(1), 14(2), 17, 2(m)Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002-Rule 273, 273(4), 272, 267

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High Courts13 Apr 2023Disposed Of

Dash Exports Private Limited & Anr. Vs Union Of India & Ors.

Delhi High Court · (2023) 04 DEL CK 1077

Constitution of India-Article 226Prevention of Money Laundering Act, 2002-Section 25Insolvency and Bankruptcy Code, 2016-Section 14

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High Courts13 Apr 2023Disposed Of

ISAN Corporation Vs National Highways Authority Of India

Delhi High Court · (2023) 04 DEL CK 1079

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High Courts13 Apr 2023

Girdhari Lal Constructions Pvt. Ltd. Vs NBCC India Ltd.

Delhi High Court · (2023) 04 DEL CK 1083

Building and other Construction Workers' Welfare Cess Rules, 1998-Rule 3CGST Act-Section 15Workmen's Compensation Act, 1923

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High Courts13 Apr 2023Disposed Of

K Murugan Vs Delhi Building And Other Construction Workers Welfare Board & Anr.

Delhi High Court · (2023) 04 DEL CK 1084

Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996-Section 14(1), 14(2), 17, 2(m)Delhi (Right of Citizens to Time Bound Delivery of Services) Act, 2011Constitution of India-Article 309

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High Courts13 Apr 2023Disposed Of

Ajay Mahajan Vs Mridula Mukherjee & Anr.

Delhi High Court · (2023) 04 DEL CK 0784

Code of Civil Procedure, 1908-Order XXIII Rule 3, Section 151Court-fees Act, 1870-Section 16

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High Courts13 Apr 2023Allowed

Shree Kirtee Vs Commissioner Of Police & Anr.

Delhi High Court · (2023) 04 DEL CK 0781

Constitution of India-Article 226Hindu Marriage Act, 1955-Section 13B(2)

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High Courts13 Apr 2023Dismissed

Siddharth Bajaj & Ors. Vs Ravi Kumar Bajaj & Ors.

Delhi High Court · (2023) 04 DEL CK 0805

CPC-Order VII Rule 11, Section 151, I Rule 10, 47 Rule 1Constitution of India-Article 227, 32, 141, 136

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High Courts13 Apr 2023Dismissed

Hindustan Unilever Limited Vs Reckitt Benckiser (India) Private Limited

Delhi High Court · (2023) 04 DEL CK 0821

Constitution of India-Article 19(1)(a)

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High Courts13 Apr 2023Disposed Of

Shuchi Goel Vs Shashi Goel And Ors

Delhi High Court · (2023) 04 DEL CK 0182

Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 — Rule 22(3), 22(4)Code Of Civil Procedure, 1908 — Order 12 Rule 6Protection of Women from Domestic Violence Act, 2005 — Section 2(s), 12, 17, 19

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High Courts13 Apr 2023Dismissed

Hindustan Unilever Limited Vs Reckitt Benckiser (India) Private Limited

Delhi High Court ·

Constitution Of India, 1950 — Article 19(1)(a)

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High Courts13 Apr 2023Allowed

Akshay Talwar & Anr Vs Anil Seth & Anr

Delhi High Court · (2023) 04 DEL CK 0078

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12Indian Stamp Act, 1899 — Section 35

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High Courts13 Apr 2023Disposed Of

Dash Exports Private Limited & Anr Vs Union Of India & Ors.

Delhi High Court · (2023) 04 DEL CK 0077

Constitution Of India, 1950 — Article 226Prevention of Money Laundering Act, 2002 — Section 25Insolvency and Bankruptcy Code, 2016 — Section 14

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High Courts13 Apr 2023Allowed

Shree Kirtee Vs Commissioner Of Police & Anr

Delhi High Court · (2023) 04 DEL CK 0076

Constitution Of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 13B(2)

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High Courts13 Apr 2023

Raghunath Vs Delhi Building And Other Construction Workers Welfare Board & Anr.

Delhi High Court · (2023) 04 DEL CK 0067

Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 — Rule 266(2), 272, 273, 275(5)Building and Other Construction Workers (Regulation of Employment and Conditions of Service), Act, 1996 — Section 2(m), 14, 14(1), 14(2), 17(1), 22(1)(b)

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High Courts13 Apr 2023Dismissed

Umang Sahai Aggarwal Vs Jai Prakash And Anr

Delhi High Court · (2023) 04 DEL CK 0031

Code Of Civil Procedure, 1908 — Section 151, Order 43 Rule 1, Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts13 Apr 2023Disposed Of

Riki & Ors. Vs Vikas Babu & Ors

Delhi High Court · (2023) 04 DEL CK 0030

Motor Vehicles Act, 1988 — Section 140, 166, 166(2), 173Code Of Civil Procedure, 1908 — Section 21, 99Suits Valuation Act, 1887 — Section 11

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