High Courts12 Apr 2023Disposed Of
S Gurbachan Singh & Ors Vs Geeta Issar
Delhi High Court · (2023) 04 DEL CK 1326
Indian Evidence Act, 1872-Section 62, 63, 65Constitution of India-Article 227
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Delhi High Court judgments
1,37,185 judgments · page 1,911 of 6,860
High Courts12 Apr 2023Allowed
Unic Healthcare & Ors. Vs Pneumo Care Health Pvt. Ltd.
Delhi High Court · (2023) 04 DEL CK 1328
Code of Civil Procedure, 1908-Order VIII Rule 1Commercial Courts Act, 2015
High Courts12 Apr 2023
SLS College Of Pharmacy Vs Pharmacy Council Of India
Delhi High Court · (2023) 04 DEL CK 1330
Constitution of India-Article 226Pharmacy Act, 1948-Section 12, 16Education Regulations, 2020
High Courts12 Apr 2023Disposed Of
Tata Power Company Limited Vs Genesis Engineering Company
Delhi High Court · (2023) 04 DEL CK 1310
Arbitration and Conciliation Act, 1996-Sections 11(6), 11, 21, 12(1)Micro, Small and Medium Enterprises Development Act-Sections 18, 11Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts12 Apr 2023Disposed Of
Rama Civil India Construction Pvt Ltd Vs Delhi Transco Limited
Delhi High Court · (2023) 04 DEL CK 1309
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 12(1), 21Companies Act, 2013Companies Act, 1956
High Courts12 Apr 2023Disposed Of
M/s Space 4 Business Solution Pvt Vs District Election Officer Noth West & Anr.
Delhi High Court · (2023) 04 DEL CK 1308
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(1)Companies Act, 1956Delhi International Arbitration Centre (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts12 Apr 2023Disposed Of
M/s Space 4 Business Solution Pvt Vs District Election Officer Noth West & Anr.
Delhi High Court · (2023) 04 DEL CK 1348
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(1)Companies Act, 1956Delhi International Arbitration Centre (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts12 Apr 2023Disposed Of
Maharaja Salt Works Co. Pvt. Ltd. Vs DCM Shriram Credit Investments Limited & Anr.
Delhi High Court · (2023) 04 DEL CK 1275
Arbitration and Conciliation Act, 1996-Section 9, 12(1), 17Factoring Regulation Act, 2011The Delhi International Arbitration Centre (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts12 Apr 2023Disposed Of
KKH Finvest Private Limited & Anr. Vs Sharad Arora & Anr.
Delhi High Court · (2023) 04 DEL CK 1273
Arbitration and Conciliation Act, 1996-Section 11(5), 21, 12(1), 9, 17Delhi International Arbitration Centre (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts12 Apr 2023Disposed Of
M/S Space 4 Business Solution Pvt Vs District Election Officer North East & Anr.
Delhi High Court · (2023) 04 DEL CK 1272
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(1)Companies Act, 1956Delhi International Arbitration Centre (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts12 Apr 2023
Sharad Arora & Anr. Vs KKH Finvest Pvt Ltd & Ors.
Delhi High Court · (2023) 04 DEL CK 1271
Arbitration and Conciliation Act, 1996-Section 9, 12(1), 17Delhi International Arbitration Centre (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts12 Apr 2023
Dabur India Ltd Vs The Registrar Of Trade Marks Trade Marks Registry & Anr.
Delhi High Court · (2023) 04 DEL CK 1266
Trade Marks Rules, 2002-Fourth Schedule
High Courts12 Apr 2023Allowed
Gati Ltd. & Anr. Vs KWE Gati Packers And Movers P. Ltd.
Delhi High Court · (2023) 04 DEL CK 1264
High Courts12 Apr 2023Disposed Of
Vaibhav Chaurasia Vs Union Of India
Delhi High Court · (2023) 04 DEL CK 1262
High Courts12 Apr 2023Disposed Of
Sunny Bathija Through Wife As Parokar Vs Central Bureau Of Investigation
Delhi High Court · (2023) 04 DEL CK 1243
Cr.P.C-Section 439, 482, 309, 167(2), 173(2), 437, 161Indian Penal Code-Section 120B, 409, 420, 477-A, 406, 411, 424, 465, 468Prevention of Corruption Act, 1998-Section 13(2), 13(1)(d)
High Courts12 Apr 2023Disposed Of
Akram Ali Vs The State Nct Of Delhi
Delhi High Court · (2023) 04 DEL CK 1228
IPC-Section 406, 420, 411, 449Cr. P.C.-Section 156(3)
High Courts12 Apr 2023Dismissed
Kalpana Devi & Ors. Vs Union Of India
Delhi High Court · (2023) 04 DEL CK 1127
Limitation Act-Section 5CPC-Section 151Railway Claims Tribunal Act, 1987-Section 23
High Courts12 Apr 2023Disposed Of
Vineet Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1152
High Courts12 Apr 2023Dismissed
ICICI Bank Ltd. Vs Sudeep Naskar
Delhi High Court · (2023) 04 DEL CK 1148
High Courts12 Apr 2023
National Restaurant Association Of India & Ors. Vs Union Of India & Anr.
Delhi High Court · (2023) 04 DEL CK 1144
Consumer Protection Act, 2019-Section 18(2)(l)