High Courts12 Apr 2023
Dabur India Ltd Vs The Registrar Of Trade Marks Trade Marks Registry & Anr.
Delhi High Court · (2023) 04 DEL CK 1266
Trade Marks Rules, 2002-Fourth Schedule
COURT ARCHIVE
Delhi High Court judgments
1,37,194 judgments · page 1,912 of 6,860
High Courts12 Apr 2023Allowed
Gati Ltd. & Anr. Vs KWE Gati Packers And Movers P. Ltd.
Delhi High Court · (2023) 04 DEL CK 1264
High Courts12 Apr 2023Disposed Of
Vaibhav Chaurasia Vs Union Of India
Delhi High Court · (2023) 04 DEL CK 1262
High Courts12 Apr 2023Disposed Of
Sunny Bathija Through Wife As Parokar Vs Central Bureau Of Investigation
Delhi High Court · (2023) 04 DEL CK 1243
Cr.P.C-Section 439, 482, 309, 167(2), 173(2), 437, 161Indian Penal Code-Section 120B, 409, 420, 477-A, 406, 411, 424, 465, 468Prevention of Corruption Act, 1998-Section 13(2), 13(1)(d)
High Courts12 Apr 2023Disposed Of
Akram Ali Vs The State Nct Of Delhi
Delhi High Court · (2023) 04 DEL CK 1228
IPC-Section 406, 420, 411, 449Cr. P.C.-Section 156(3)
High Courts12 Apr 2023Dismissed
Kalpana Devi & Ors. Vs Union Of India
Delhi High Court · (2023) 04 DEL CK 1127
Limitation Act-Section 5CPC-Section 151Railway Claims Tribunal Act, 1987-Section 23
High Courts12 Apr 2023Disposed Of
Vineet Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1152
High Courts12 Apr 2023Dismissed
ICICI Bank Ltd. Vs Sudeep Naskar
Delhi High Court · (2023) 04 DEL CK 1148
High Courts12 Apr 2023
National Restaurant Association Of India & Ors. Vs Union Of India & Anr.
Delhi High Court · (2023) 04 DEL CK 1144
Consumer Protection Act, 2019-Section 18(2)(l)
High Courts12 Apr 2023Disposed Of
Pr. Commissioner Of Income Tax Vs M/S Religare Enterprises Ltd
Delhi High Court · (2023) 04 DEL CK 1185
Income Tax Act, 1961-Section 14A, 10(34), Rule 8D
High Courts12 Apr 2023Disposed Of
Prateek Chitkara Vs Joint Commissioner Of Income Tax Central Circle 2 & Anr.
Delhi High Court · (2023) 04 DEL CK 1183
Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015-Section 41, 46(4)(b)
High Courts12 Apr 2023Disposed Of
Commissioner Of Income Tax (Exemptions) Delhi Vs National Accreditation Board For Testing And Calibration Laboratories
Delhi High Court · (2023) 04 DEL CK 1181
Income Tax Act, 1961-Sections 11, 12, 2(15)
High Courts12 Apr 2023Disposed Of
Mathews Rajan Vs Anita Daniel & Anr.
Delhi High Court · (2023) 04 DEL CK 1177
High Courts12 Apr 2023Allowed
WG CDR C Padmanabhan (Retd.), Commandant Pilot, BSF Vs Commandant (Personnel), Border Securtiy Force & Ors.
Delhi High Court · (2023) 04 DEL CK 1212
Recruitment Rules (RR) dated 11.11.2011-Clause 10Constitution of India-Article 16
High Courts12 Apr 2023Disposed Of
Meeta Chakraborty & Ors. Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 04 DEL CK 1211
Delhi School Education Act, 1973-Section 10Central Civil Services (Revised Pay) Rules 2016CPC-Section 151
High Courts12 Apr 2023Dismissed
Priya Jain Vs Laguna Holdings Pvt. Ltd. & Ors.
Delhi High Court · (2023) 04 DEL CK 1192
Companies Act, 1956-Section 10F, 111, 397, 398, 399, 402, 403, 405, 2(13)Companies Act, 2013-Section 59CPC, 1908-Order 1 Rule 10
High Courts12 Apr 2023Dismissed
Uber India Systems Private Limited Vs Union Of India & Anr.
Delhi High Court · (2023) 04 DEL CK 0138
Constitution Of India, 1950 — Article 14, 15, 19(1)(g), 21Central Goods and Service Tax Act, 2017 — Section 2(44), 2(45), 4, 9, 9(1), 9(3), 9(4), 9(5), 11, 11(1), 15(5), 16(1), 17(2), 22, 22(1), 23, 23(2), 24(ix), 52, 52(1), 54(3), 148
High Courts12 Apr 2023Dismissed
Rajinder Dhawan & Ors Vs Gobind Parshad Jagdish Parshad & Ors
Delhi High Court · (2023) 04 DEL CK 0051
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 27Delhi Rent Control Rules, 1959 — Rule 21Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(b), 16(2),17, 17(2), 18, 25, 38
High Courts12 Apr 2023Disposed Of
Narender Singh Vs Land And Building Departmentt & Ors
Delhi High Court · (2023) 04 DEL CK 0050
High Courts12 Apr 2023Disposed Of
Sunny Bathija Through Wife As Parokar. Vs Central Bureau Of Investigation
Delhi High Court · (2023) 04 DEL CK 0038
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 161, 167(2), 173(2), 173(8), 309, 437, 439, 482Indian Penal Code, 1860 — Section 120B, 406, 409, 411, 420, 424, 465, 468, 477A