High Courts11 Apr 2023Disposed Of
Munish Gautam Vs State Govt Of NCT Of Delhi
Delhi High Court · (2023) 04 DEL CK 1334
NDPS Act-Section 20, 50, 37Cr.P.C.-Section 436A
COURT ARCHIVE
Delhi High Court judgments
1,37,196 judgments · page 1,914 of 6,860
High Courts11 Apr 2023Dismissed
Sonika Kumari & Ors. Vs Devastotra Poddar & Ors.
Delhi High Court · (2023) 04 DEL CK 1335
Food Safety and Standards Act, 2006-Clause A of Sub-Section 2 of Section 92, sub-Sections 2 and 3 of Section 9, Section 3(m), 4, 5Food Safety and Standards Authority of India Recruitment and Appointment Regulations, 2018-Regulation 4, 16, 17, ScheduleConstitution of India-Article 14, 16
High Courts11 Apr 2023Allowed
Divya Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 1336
IPC-Sections 454, 380, 443, 445, 441, 448, 442Protection of Women from Domestic Violence Act, 2005-Section 12, 17CrP.C.-Section 482
High Courts11 Apr 2023Dismissed
Prof Sabiha Hussain Vs Jamia Milia Islamia & Ors.
Delhi High Court · (2023) 04 DEL CK 1337
Jamia Milia Islamia Act, 1988-Statute 22-A, Ordinance 19(XIX)Constitution of India-Articles 14, 15, 16, 21, 23, 226, 309Police Act, 1861-Sections 17, 18
High Courts11 Apr 2023Disposed Of
Poonam Vs Suraj Pal
Delhi High Court · (2023) 04 DEL CK 1340
Domestic Violence Act (DVA)-Section 12, 23, 25 (2)Cr.P.C.-Section 340
High Courts11 Apr 2023Dismissed
Jagbir Singh Malik Vs Energy Infrastructure India Ltd.
Delhi High Court · (2023) 04 DEL CK 1342
Industrial Disputes Act, 1947-Section 2(s), 25-FCPC-Section 151U.P.I.D. Act-Section 2(z)
High Courts11 Apr 2023
M/S Satish Chand Rajesh Kumar Pvt. Ltd Vs New Delhi Municipal Council & Anr.
Delhi High Court · (2023) 04 DEL CK 1314
Arbitration and Conciliation Act, 1996-Section 5, 16(2), 16(3), 17, 17(1)(ii), 18, 31(3), 34, 34(2)(a)(iii), 34(2)(b)(ii), 34(2A), 36(3), 37, 37(2), 48, 48(2)(b)(ii)Code of Civil Procedure, 1908-Section 151, Order 41 Rule 5Indian Contract Act, 1872-Sections 53 to 55
High Courts11 Apr 2023Allowed
Mahesh Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1344
IPC-Sections 498-A, 304-B, 148, 149, 323, 325, 307Dowry Prohibition Act-Sections 3, 4Cr.P.C.-Section 156(3)
High Courts11 Apr 2023Dismissed
Mandal And Associates & Ors. Vs Hero Fincorp Limited
Delhi High Court · (2023) 04 DEL CK 1311
Arbitration and Conciliation Act, 1996-Section 34, 34(2-A)
High Courts11 Apr 2023Disposed Of
Dev Karan & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1239
IPC-Sections 498A, 406, 34
High Courts11 Apr 2023Disposed Of
Vikash Saini & Ors. Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 1238
Cr.P.C-Section 482IPC-Section 498A, 406, 34Hindu Marriage Act-Section 13-B
High Courts11 Apr 2023Disposed Of
Kulveer Singh & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1237
IPC-Section 498A, 406, 34Code of Criminal Procedure, 1973-Section 482HMA-Section 13B(1), 13B(2)
High Courts11 Apr 2023Disposed Of
Shri Deepak Aggarwal Vs State & Ors.
Delhi High Court · (2023) 04 DEL CK 1235
Cr.P.C-Section 482IPC-Section 324, 323, 506, 34
High Courts11 Apr 2023Disposed Of
Ravi Handa & Ors. Vs The State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1234
Code of Criminal Procedure, 1973-Section 482IPC-Section 498A, 406, 34, 323, 341, 509, 325, 506The Hindu Marriage Act-Section 13-B
High Courts11 Apr 2023Disposed Of
Shri Jasvinder Singh Vs State & Anr.
Delhi High Court · (2023) 04 DEL CK 1231
IPC-Section 420/467/468/471/120B/34Cr.P.C.-Section 482
High Courts11 Apr 2023Disposed Of
Ganga Devi Vs State Of NCT Of Delhi
Delhi High Court · (2023) 04 DEL CK 1229
IPC-Sections 498A, 406, 34Code of Criminal Procedure-Section 482
High Courts11 Apr 2023Disposed Of
BSES Yamuna Power Limited Vs Virender Nath Diwedi & Ors.
Delhi High Court · (2023) 04 DEL CK 1139
Cr.P.C.-Section 125Industrial Disputes Act, 1947-Section 33(c)(2)Central Civil Services (Pension) Rules, 1972-Rules 3(q), 9, 14, 24, 26, 29, 30, 35, 37, 40(3), 48, 48-A, 48-B, 54(6)
High Courts11 Apr 2023Allowed
S K Goel Vs M/s Tata Power Delhi Distribution Limited & Ors.
Delhi High Court · (2023) 04 DEL CK 1138
Delhi Electricity Reforms Act, 2000-Sections 14-16, 16(2), 60Delhi Electricity Reform (Transfer Scheme) Rules, 2001Central Civil Services (Pension) Rules, 1972-Rules 3(q), 9, 14, 24, 26, 29, 30, 35, 37, 40(3), 48, 48-A, 48-B, 54(6)
High Courts11 Apr 2023Dismissed
Ramesh Kumar Singla & Anr. Vs Satwant Kaur
Delhi High Court · (2023) 04 DEL CK 1124
CPC-Section 151, Order XXXIX Rules 1 and 2, I Rule 10
High Courts11 Apr 2023Dismissed
Chander Bhan Through Parokar Mamta Solanki Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 04 DEL CK 1123
Indian Penal Code, 1860-Sections 302, 307, 34, 300, 304, 304 Part IIArms Act, 1959-Sections 30, 27Code of Criminal Procedure, 1972-Section 313