High Courts18 Apr 2023Dismissed
Rakesh Vs Hoshiyari Devi
Delhi High Court · (2023) 04 DEL CK 0868
CPC-Order VIII Rule 10, I Rule 10Protection of Women from Domestic Violence Act, 1953-Section 12
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Delhi High Court judgments
1,37,131 judgments · page 1,900 of 6,857
High Courts18 Apr 2023
Amarjit Singh Kalra (Decd.) Thr. Lrs. & Ors. Vs Pramod Gupta (Decd.) Lrs. & Ors.
Delhi High Court · (2023) 04 DEL CK 0987
High Courts18 Apr 2023Disposed Of
Ashish Bansal & Ors. Vs Sunil Goel & Anr.
Delhi High Court · (2023) 04 DEL CK 0971
High Courts18 Apr 2023Disposed Of
Jasmin Singh Vs Jasbir Singh & Anr.
Delhi High Court · (2023) 04 DEL CK 0970
CPC, 1908-Section 151, Order XXIII Rule 3, 152
High Courts18 Apr 2023Disposed Of
Sri Sarada College Of Education For Women Vs National Council For Teacher Education & Anr.
Delhi High Court · (2023) 04 DEL CK 0950
National Council for Teacher Education (Recognition Norms and Procedure) Regulations, 2014-Clause 10(3)National Council for Teacher Education Act, 1993-Sections 17, 18
High Courts18 Apr 2023Disposed Of
Doon Valley Institute Of Education Through Doon Valley Trust Vs National Council For Teacher Education & Anr.
Delhi High Court · (2023) 04 DEL CK 0939
NCTE Act, 1993-Sections 14, 15, 17Companies Act, 1956-Section 25
High Courts18 Apr 2023Dismissed
Charanjiv Kumar Taneja Trading As Chirag Enterprises Vs The Registrar Of Trade Marks
Delhi High Court · (2023) 04 DEL CK 0925
Trade Marks Act, 1999-Rule 58, Section 25(3)Constitution of India-Article 226
High Courts18 Apr 2023Allowed
Louis Vuitton Malletier Vs Santosh & Ors.
Delhi High Court · (2023) 04 DEL CK 0924
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015Delhi High Court (Original Side) Rules, 2018
High Courts18 Apr 2023Allowed
Mankind Pharma Limited Vs Arvind Kumar Trading & Anr.
Delhi High Court · (2023) 04 DEL CK 0922
Trademarks Act, 1999-Section 2(1)(zg), 11(1), 11(2), 47(1)(a), 47(1)(b), 57Tribunals Reforms Act, 2021
High Courts18 Apr 2023Disposed Of
Gauri Dwivedi Vs Direct News Private Limited
Delhi High Court · (2023) 04 DEL CK 0916
Arbitration & Conciliation Act, 1996-Sections 11(6), 21, 2(1)(e), 2(2), 9, 27, 37, 20, 31(4), 42, 12(1)Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts18 Apr 2023Dismissed
Bharat Sanchar Nigam Limited Vs M/s Maverick Mobile Solution
Delhi High Court · (2023) 04 DEL CK 0913
Arbitration and Conciliation Act, 1996-Section 18, 28(1)(a), 28(3), 31(3), 34, 34(2), 34(2)(a)(iii), 34(2)(b)(ii), 34(2-A), 34(3), 48, 48(2)(b)(ii), 75, 81Companies Act, 1956Constitution of India-Article 12
High Courts18 Apr 2023
M/S. Telecommunications Consultants India Limited ( A Govt. Of India Enterprise) Vs M/S. Vista Information Systems Private Ltd.
Delhi High Court · (2023) 04 DEL CK 0912
Arbitration and Conciliation Act, 1996-Section 18, 28(3), 31(3), 33, 34, 34(1), 34(2), 34(2)(a)(iii), 34(2)(a)(iv), 34(2)(b)(ii), Explanation 1 to Section 34(2), Explanation 2 to Section 34(2)(b)(ii), 34(2-A), 34(3), 34(4), 34(5), 34(6), 37, 48, 48(2)(b)(ii), Explanation 2 to Section 48(2)(b)(ii), 75, 81MSME Act, 2006-Section 15, 16, 19Companies Act, 1956
High Courts18 Apr 2023Dismissed
Karan Pal Singh Vs ARC Arora Projects Private Limited
Delhi High Court · (2023) 04 DEL CK 0910
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), Rule 9, Section 9Limitation Act, 1963-Section 18
High Courts18 Apr 2023Dismissed
Neelmani Singh Vs Tikka Brijinder Singh Bedi & Ors.
Delhi High Court · (2023) 04 DEL CK 0906
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 9, Section 151Limitation Act, 1963-Article 58, 59Succession Act
High Courts18 Apr 2023Dismissed
PS Toll Road Private Limited Vs National Highway Authority Of Indi
Delhi High Court · (2023) 04 DEL CK 0903
Arbitration and Conciliation Act, 1996-Section 9, 11, 17Companies Act, 1956
High Courts18 Apr 2023
Jai Prakash Singhal Vs State Of Nct Of Delhi
Delhi High Court · (2023) 04 DEL CK 0889
IPC-Section 170, 186, 353, 384, 386, 368, 419, 420, 506, 120BIT Act-Section 66-DMCOC Act-Section 3, 4
High Courts18 Apr 2023Disposed Of
Prakash Jha & Ors. Vs State(NCT Of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 0888
IPC-Section 498A, 406, 34, 494Cr.P.C.-Section 125, 482
High Courts18 Apr 2023Disposed Of
Amit Podar & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 04 DEL CK 0886
IPC-Section 406, 120BCr.P.C.-Section 482
High Courts18 Apr 2023Disposed Of
Mudit Chawla @ Mohit @ Anchit Vs The State NCT Of Delhi
Delhi High Court · (2023) 04 DEL CK 0884
IPC-Sections 420, 34, 419, 468, 471, 484, 506, 406
High Courts18 Apr 2023Dismissed
Union Of India Vs Glove Civil Projects Pvt Ltd
Delhi High Court · (2023) 04 DEL CK 1112
Arbitration and Conciliation Act, 1996-Section 34, 11Indian Contract Act, 1872-Section 55, 5, 8