High Courts19 Apr 2023Disposed Of
Dilip Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0844
ITBP Rules, 1994-Rule 23, 23(3), Section 23(3)CCS (Pension) Rules, 1972-Rule 38(3)
COURT ARCHIVE
Delhi High Court judgments
1,37,117 judgments · page 1,898 of 6,856
High Courts19 Apr 2023Disposed Of
Ravinder Kumar Jain & Ors Vs Virender Kumar Jain & Ors
Delhi High Court · (2023) 04 DEL CK 0850
High Courts19 Apr 2023Dismissed
Allied Blenders And Distillers Pvt. Ltd. Vs Snj Distillers Private Limited & Anr
Delhi High Court · (2023) 04 DEL CK 0188
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4Trade Marks Act, 1999 — Section 2(1)(zg), 11(6), 11(7), 28(1), 29(2), 29(4), 56Trade and Merchandise Marks Act, 1958 — Section 29
High Courts19 Apr 2023Dismissed
Sunder Singh Vs State (GNCT Of Delhi)
Delhi High Court · (2023) 04 DEL CK 0120
Indian Penal Code, 1860 — Section 302, 307, 452Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts19 Apr 2023Dismissed
Devenderjeet Singh Sethi Vs Om Prakash Arora & Ors
Delhi High Court · (2023) 04 DEL CK 0119
Benami Transaction (Prohibition), Act 1998 — Section 2(a), 3Specific Relief Act, 1963 — Section 16(c), 20, 21, 22, 23Indian Contract Act, 1872 — Section 10
High Courts19 Apr 2023Allowed
Thermoking Vs Commissioner Of State Goods And Service Tax & Anr.
Delhi High Court · (2023) 04 DEL CK 0118
Central Sales Tax Act, 1956 — Section 3, 9(2)Delhi Value Added Tax Act, 2004 — Section 59(2), 74, 86(10)
High Courts19 Apr 2023Dismissed
Manoj Kumar Soni Vs Aditya Setia And Ors.
Delhi High Court · (2023) 04 DEL CK 0117
Contempt of Courts Act, 1971 — Section 20
High Courts19 Apr 2023Disposed Of
Dr. Debajyoti Chakraborty & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0116
High Courts19 Apr 2023Disposed Of
CPL Vinod Singh Rawat (Retd) Vs Union Of India And Ors
Delhi High Court · (2023) 04 DEL CK 0115
Central Civil Services (Pension) Rules, 1972 — Rule 37
High Courts19 Apr 2023Disposed Of
Anil Kumar Vs Sashastra Seema Bal And Anr
Delhi High Court · (2023) 04 DEL CK 0114
High Courts19 Apr 2023Disposed Of
Rajendra Singh Shekhawat & Ors. Vs Union Of India & Ors
Delhi High Court · (2023) 04 DEL CK 0113
High Courts19 Apr 2023Dismissed
Pradeep Gupta Vs South Delhi Municipal Corp. & Ors
Delhi High Court · (2023) 04 DEL CK 0112
Constitution Of India, 1950 — Article 21Delhi Municipal Corporation Act, 1957 — Section 344(1)
High Courts19 Apr 2023Dismissed
Commissioner Of Customs Vs Sadanand Chaudhary
Delhi High Court · (2023) 04 DEL CK 0111
Customs Act, 1962 — Section 130(2A)
High Courts19 Apr 2023Disposed Of
Shreyas Tiwari Vs Saumya Trivedi
Delhi High Court · (2023) 04 DEL CK 0110
Hindu Marriage Act, 1955 — Section 13B(1), 13B(2), 24Code Of Criminal Procedure, 1973 — Section 482Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts19 Apr 2023
Hua Seng Chew (Chairman Of Jai Radha Raman Education Society) Vs Ai Radha Raman Education Society (Through Its Chairman And President) & Ors
Delhi High Court · (2023) 04 DEL CK 0094
Code Of Civil Procedure, 1908 — Section 92, Order 40, Order 39 Rule 1, Order 39 Rule 2Arbitration and Conciliation Act, 1996 — Section 17
High Courts19 Apr 2023Disposed Of
Vishal Shriniwas Rokamwar Vs Union Of India And Ors
Delhi High Court · (2023) 04 DEL CK 0093
High Courts19 Apr 2023Disposed Of
Abhishek Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0092
Border Security Force Rules, 1969 — Rule 167(2)
High Courts19 Apr 2023Dismissed
Zafar Badyari Vs Sandeep Singh
Delhi High Court · (2023) 04 DEL CK 0083
Code Of Civil Procedure, 1908 — Section 104, Order 43 Rule 1, Order 37 Rule 3, Order 37 Rule 4, Order 37 Rule 5, Order 37 Rule 6, Order 9 Rule 11, Order 9 Rule 13
High Courts19 Apr 2023Dismissed
Ajay Durlabh Vs State
Delhi High Court · (2023) 04 DEL CK 0082
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106