COURT ARCHIVE

Delhi High Court judgments

1,37,116 judgments · page 1,897 of 6,856

High Courts19 Apr 2023Dismissed

Devenderjeet Singh Sethi Vs Om Prakash Arora & Ors.

Delhi High Court · (2023) 04 DEL CK 1053

Benami Transaction (Prohibition), Act 1998-Section 3 read with Section 2(a)Specific Relief Act, 1963-Sections 16(c), 20, 21, 22 and 23Code of Civil Procedure, 1908-Forms 47/48 of Appendix A to C

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High Courts19 Apr 2023Disposed Of

Rajendra Singh Shekhawat & Ors. Vs Union Of India & Ors.

Delhi High Court · (2023) 04 DEL CK 1056

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High Courts19 Apr 2023Disposed Of

Dr. Debajyoti Chakraborty & Anr. Vs Union Of India & Ors.

Delhi High Court · (2023) 04 DEL CK 1057

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High Courts19 Apr 2023Disposed Of

Cpl Vinod Singh Rawat (Retd) Vs Union Of India & Ors.

Delhi High Court · (2023) 04 DEL CK 1060

Central Civil Services (Pension) Rules, 1972-Rule 37

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High Courts19 Apr 2023Disposed Of

Anil Kumar Vs Sashastra Seema Bal & Anr.

Delhi High Court · (2023) 04 DEL CK 1061

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High Courts19 Apr 2023Dismissed

Sunder Singh Vs State (GNCT Of Delhi)

Delhi High Court · (2023) 04 DEL CK 1070

Indian Penal Code, 1860-Sections 302, 307, 452, 34Cr.P.C-Section 164, 313, 161

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High Courts19 Apr 2023Disposed Of

Smita Maan & Anr. Vs Regional Passport Officer

Delhi High Court · (2023) 04 DEL CK 1089

IPC-Section 498A, 406, 34

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High Courts19 Apr 2023Disposed Of

Shri Pratap Raj Pandey & Ors. Vs Investor Education And Protection Fund Authority & Anr.

Delhi High Court · (2023) 04 DEL CK 1093

Code of Civil Procedure, 1908-Section 44A, 13, 47, 14Investor Education and Protection Fund Authority (Accounting, Audit, Transfer and Refund) Rules, 2016Diplomatic and Consular Officers (Oaths and Fees) Act, 1948-Section 3(2)

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High Courts19 Apr 2023