High Courts20 Apr 2023Dismissed
Abdul Hamid Turkman Vs Narcotics Control Bureau
Delhi High Court · (2023) 04 DEL CK 0999
NDPS Act, 1985-Section 21 (b), 23 (b), 37, 35, 54Cr.P.C.-Section 439IPC
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Delhi High Court judgments
1,37,103 judgments · page 1,895 of 6,856
High Courts20 Apr 2023Disposed Of
Sadab @ Nazeem & Ors. Vs The State (NCT Of Dlehi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1000
IPC-Sections 308, 506, 34
High Courts20 Apr 2023Disposed Of
Surinder Dhall & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 1001
IPC-Section 498A, 406, 354, 323, 506, 509, 34
High Courts20 Apr 2023Dismissed
Praveen Kumar Sharma Vs The Central Registrar Multi State Cooperative Societies & Ors.
Delhi High Court · (2023) 04 DEL CK 1017
Multi State Co-operative Societies Act, 2002-Section 2(a), 2(b), 51, 52, 61Constitution of India-Article 12, 14, 226Right to Information Act, 2005
High Courts20 Apr 2023Dismissed
The Oriental Insurance Co Ltd Vs Simarjeet Kaur & Ors.
Delhi High Court · (2023) 04 DEL CK 1047
Employees' Compensation Act, 1923-Section 30
High Courts20 Apr 2023
Sh Ved Parkash Yadav Vs RWA Krishna Appartment
Delhi High Court · (2023) 04 DEL CK 1102
Code of Civil Procedure, 1908-Order XII Rule 6Delhi Police Act, 1978-Section 140
High Courts20 Apr 2023Disposed Of
Chetan Vs Union Of India & Anr.
Delhi High Court · (2023) 04 DEL CK 1063
High Courts20 Apr 2023Disposed Of
Sasi Kumar. P Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1065
High Courts20 Apr 2023
Sonal Aggarwal Alias Sonal Sharma Vs Vishal Sharma
Delhi High Court · (2023) 04 DEL CK 0779
Hindu Marriage Act, 1955-Section 24, 25
High Courts20 Apr 2023Disposed Of
Bennett, Coleman And Company Limited & Anr. Vs Planet Media Group & Ors.
Delhi High Court · (2023) 04 DEL CK 0778
CPC, 1908-Order VIII Rule 10Commercial Courts Act, 2015Delhi High Court (Original Side) Rules, 2018-Rule 5 of Chapter XXIII
High Courts20 Apr 2023Disposed Of
Refrigerated Water Licensees Association (Regd) & Anr. Vs The Commissioner South Delhi Municipal Corporation & Ors.
Delhi High Court · (2023) 04 DEL CK 0817
Constitution of India-Article 226
High Courts20 Apr 2023Disposed Of
Glaxo Group Limited Vs Naresh Goel & Ors.
Delhi High Court · (2023) 04 DEL CK 0854
Contempt of Courts Act, 1971
High Courts20 Apr 2023Allowed
Under Armour, Inc Vs Aditya Birla Fashion & Retail Ltd.
Delhi High Court · (2023) 04 DEL CK 0187
Constitution Of India, 1950 — Article 32, 226Code Of Civil Procedure, 1908 — Order 41 Rule 5(2)Trade Marks Act, 1999 — Section 9(1)(b), 11(1)(b), 11(2)(a), 17(1), 17(2), 17(2)(a), 17(2)(b), 21, 29, 29(2), 29(2)(b)
High Courts20 Apr 2023Disposed Of
Refrigerated Water Licensees Association (Regd) And Anr Vs Commissioner South Delhi Municipal Corporation And Ors
Delhi High Court · (2023) 04 DEL CK 0108
Constitution Of India, 1950 — Article 226
High Courts20 Apr 2023Disposed Of
Glaxo Group Limited Vs Naresh Goel & Ors
Delhi High Court · (2023) 04 DEL CK 0107
High Courts20 Apr 2023Disposed Of
State (Nct Of Delhi) Through Deputy Commissioner Of Police South District, Delhi Vs Prince
Delhi High Court · (2023) 04 DEL CK 0105
Delhi Excise Act, 2009 — Section 33, 52
High Courts20 Apr 2023Disposed Of
Ajay Khera Vs State Of GNCTD
Delhi High Court · (2023) 04 DEL CK 0104
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 408, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 41A, 82
High Courts20 Apr 2023Disposed Of
Sasi Kumar. P Vs Union Of India And Ors
Delhi High Court · (2023) 04 DEL CK 0103
High Courts20 Apr 2023Disposed Of
Chetan Vs Union Of India And Anr
Delhi High Court · (2023) 04 DEL CK 0102