High Courts21 Apr 2023Dismissed

Seema Devi Vs Ranjit Kumar Bhagat

Delhi High Court · (2023) 04 DEL CK 0100

Limitation Act, 1963 — Article 123Code Of Civil Procedure, 1908 — Order 5 Rule 9, Order 5 Rule 9(3), Order 5 Rule 9(5), Order 9 Rule 13, Order 5 Rule 17Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 15
High Courts20 Apr 2023Dismissed

Shreyansh Sharma Vs Guru Gobind Singh Indraprastha University & Anr.

Delhi High Court · (2023) 04 DEL CK 0937

Delhi Professional Colleges or Institutions (Prohibition of capitation fee, regulation of admission, fixation of non-exploitative fee and other measures to ensure equity and excellence) Act, 2007-Section 4, 3(g), 3(d), proviso to Section 13Constitution of India-Article 14
High Courts20 Apr 2023Disposed Of

Ajay Khera Vs State Of GNCTD

Delhi High Court · (2023) 04 DEL CK 0933

Indian Penal Code-Section 408, 409, 420, 465, 467, 468, 471, 120BCode of Criminal Procedure, 1973-Section 41A, 82Constitution of India-Article 21