COURT ARCHIVE

Delhi High Court judgments

1,37,103 judgments · page 1,893 of 6,856

High Courts21 Apr 2023Dismissed

Bell Finvest (India) Limited & Ors. Vs Tata Capital Financial Services Ltd

Delhi High Court · (2023) 04 DEL CK 0977

Arbitration and Conciliation Act, 1996-Section 34, 11, 17, 12, 37, 34(2)(a), Fifth Schedule, Sixth Schedule

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High Courts21 Apr 2023Allowed

Union Bank Of India Vs Vijay Pal

Delhi High Court · (2023) 04 DEL CK 0956

CPC, 1908-Order IX Rule 4, Section 151, V, V Rule 20

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High Courts21 Apr 2023Disposed Of

Mukesh Sharma & Anr. Vs Suravi Bose

Delhi High Court · (2023) 04 DEL CK 0954

Code of Civil Procedure, 1908-Order VIII Rule 1, Section 151Limitation Act, 1963-Section 5

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High Courts21 Apr 2023Allowed

Priyash Bhargava & Ors. Vs State (NCT Of Delhi) & Anr.

Delhi High Court · (2023) 04 DEL CK 0998

CrPC-Section 482, 156(3), 340, 125IPC-Section 498A, 406, 307, 313, 377, 34Dowry Prohibition Act, 1961-Section 4

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High Courts21 Apr 2023Disposed Of

Naveen @ Pelu Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2023) 04 DEL CK 1002

IPC-Sections 304/34

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High Courts21 Apr 2023

Padam Singh Vs The State Govt. Of NCT Of Delhi

Delhi High Court · (2023) 04 DEL CK 1003

IPC-Section 307

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High Courts21 Apr 2023Dismissed

Poonam Dinesh Singh Vs CMD Air India & Anr.

Delhi High Court · (2023) 04 DEL CK 1039

Air Corporations Act, 1953Air Corporations (Transfer of Undertakings and Repeal) Act, 1994Constitution of India-Article 226, 12

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High Courts21 Apr 2023Dismissed

Pankaj Bhargava Vs Air India Limited

Delhi High Court · (2023) 04 DEL CK 1040

Air Corporations Act, 1953Air Corporations (Transfer of Undertakings and Repeal) Act, 1994Constitution of India-Article 226, 12

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High Courts21 Apr 2023Dismissed

Jagmeet Singh Bhatia Vs Anay Kumar Gupta

Delhi High Court · (2023) 04 DEL CK 1100

Arbitration and Conciliation Act, 1996-Section 29A, Schedule IV, 8, 17, 11(14), 38(2)Constitution of India-Article 142

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High Courts21 Apr 2023Dismissed

Dinesh Chander Vs State (NCT Of Delhi)

Delhi High Court · (2023) 04 DEL CK 1098

Cr.P.C-Section 482, 173(8), 161

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High Courts21 Apr 2023Disposed Of

Unnikrishnan KL, Ex Sgt-740400-R Vs Union Of India & Ors.

Delhi High Court · (2023) 04 DEL CK 1062

Central Civil Services (Pension) Rules, 1972-Rule 37

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High Courts21 Apr 2023

Ardent Info Systems Pvt. Ltd. Vs Pr Commissioner Of Income Tax -1 & Ors.

Delhi High Court · (2023) 04 DEL CK 1087

Direct Tax Vivad Se Vishwas Act, 2020-Section 2(n)Income Tax Act, 1961-Section 143(1), 148, 147, 144, 254(2)Finance Act, 2020

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High Courts21 Apr 2023

Antony Raod Transport Soulution Pvt Ltd Vs Varsha Joshi & Ors.

Delhi High Court · (2023) 04 DEL CK 0800

Contempt of Courts Act, 1971-Section 12Constitution of India

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High Courts21 Apr 2023Dismissed

Faraz Khan @ Babloo Vs State GNCT Of Delhi

Delhi High Court · (2023) 04 DEL CK 0787

Cr.P.C.-Section 439NDPS Act-Sections 21/25/29

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High Courts21 Apr 2023Disposed Of

Nasir Ahmad Vs Union Of India & Ors.

Delhi High Court · (2023) 04 DEL CK 0758

Central Civil Services (Pension) Rules, 1972

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High Courts21 Apr 2023Disposed Of

Tarsem Singh Vs DG CISF

Delhi High Court · (2023) 04 DEL CK 0755

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High Courts21 Apr 2023Dismissed

Ram Ratan Sharma & Anr. Vs Union Of India & Ors.

Delhi High Court · (2023) 04 DEL CK 0806

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High Courts21 Apr 2023Disposed Of

Ram Chand Vs DG CISF & Ors.

Delhi High Court · (2023) 04 DEL CK 0807

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High Courts21 Apr 2023Disposed Of

Kulwant Singh Vs DG CISF & Ors.

Delhi High Court · (2023) 04 DEL CK 0809

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High Courts21 Apr 2023Dismissed

Debasis Mohapatra Vs Canara Bank (Ertswhile Syndicate Bank) & Ors.

Delhi High Court · (2023) 04 DEL CK 0815

Constitution of India-Article 226, 227

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