High Courts20 Apr 2023Disposed Of
Chetan Vs Union Of India And Anr
Delhi High Court · (2023) 04 DEL CK 0102
COURT ARCHIVE
Delhi High Court judgments
1,37,116 judgments · page 1,896 of 6,856
High Courts20 Apr 2023Allowed
Sonal Aggarwal Alias Sonal Sharma Vs Vishal Sharma
Delhi High Court · (2023) 04 DEL CK 0101
Hindu Marriage Act, 1955 — Section 24, 25
High Courts20 Apr 2023Dismissed
Oriental Insurance Co Ltd Vs Simarjeet Kaur & Ors
Delhi High Court · (2023) 04 DEL CK 0091
Employees� Compensation Act, 1923 — Section 30
High Courts19 Apr 2023
Mr. Hua Seng Chew (Chairman Of Jai Radha Raman Education Society) Vs Jai Radha Raman Education Society (Through Its Chairman And President) & Ors.
Delhi High Court · (2023) 04 DEL CK 0880
Arbitration and Conciliation Act, 1996-Section 17, 17(1)(ii)(e)Code of Civil Procedure, 1908-Section 92, Order 39 Rules 1 and 2, XL
High Courts19 Apr 2023Dismissed
Manoj Kumar Soni Vs Aditya Setia & Ors.
Delhi High Court · (2023) 04 DEL CK 1046
Hindu Succession Act, 1956Contempt of Courts Act, 1971-Section 20
High Courts19 Apr 2023Disposed Of
Pankaj Bajaj Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 04 DEL CK 0982
CPC-Section 151
High Courts19 Apr 2023
Sourabh Jindal Vs Bindiya Jindal
Delhi High Court · (2023) 04 DEL CK 0976
The Hindu Marriage Act, 1955-Section 13(i)(ia)
High Courts19 Apr 2023Dismissed
Municipal Corporation Of Delhi Vs M/S Indian Potash Limited
Delhi High Court · (2023) 04 DEL CK 0966
Constitution of India-Article 227
High Courts19 Apr 2023Disposed Of
M/s Nayak Sanitation Pvt Ltd Vs Shri Anil Kumar Singh
Delhi High Court · (2023) 04 DEL CK 0964
Code of Civil Procedure, 1908-Order IX Rule 7, VIII Rule 1Constitution of India-Article 227Commercial Courts Act, 2015
High Courts19 Apr 2023Disposed Of
Anju Bala Vs Santosh Arora
Delhi High Court · (2023) 04 DEL CK 0962
CPC, 1908-Order XLVII Rule 1 & 2, XLVII Rule 1 and 2, Section 151
High Courts19 Apr 2023Disposed Of
Vikas Vij & Anr. Vs Vikram Vij & Ors.
Delhi High Court · (2023) 04 DEL CK 0960
CPC, 1908-Order VI Rule 17, VII Rule 11
High Courts19 Apr 2023Allowed
Thermoking Vs Commissioner Of State Goods And Service Tax & Anr.
Delhi High Court · (2023) 04 DEL CK 0945
Central Sales Tax Act, 1956-Section 9(2), 3Delhi Value Added Tax Act, 2004-Section 86(10), 74, 59(2)
High Courts19 Apr 2023Disposed Of
Maa Saraswati Pvt. ITI & Anr. Vs Directorate General Of Training, Ministry Of Skill Development And Entrepreneurship
Delhi High Court · (2023) 04 DEL CK 0940
Constitution of India-Article 226
High Courts19 Apr 2023Disposed Of
Saleem Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 0923
Code of Criminal Procedure, 1973-Sections 2(wa), 24(8), 173(2)(ii), 301(1), 302, 321, 327, 327(2), 327(3), 372 (and Proviso thereto), 439, 439(1A), 482Indian Penal Code, 1860-Sections 228-A, 228-A(1)(c), 228-A(2)(c), 376, 376-A, 376-AB, 376-B, 376-C, 376-D, 376-DA, 376-DB, 376-EProtection of Children from Sexual Offences Act, 2012-Sections 4, 23, 33(7), 37
High Courts19 Apr 2023Disposed Of
Swadeshi Civil Infrastructure Pvt Ltd Vs The Additional Director General Region Delhi CPWD
Delhi High Court · (2023) 04 DEL CK 0905
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(1)The Delhi International Arbitration Centre (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts19 Apr 2023Partly Allowed
Allied Blenders And Distillers Pvt. Ltd. Vs SNJ Distillers Private Limited & Anr.
Delhi High Court · (2023) 04 DEL CK 1113
CPC, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 4, XXXIX Rule 2A, Section 151Trade Marks Act, 1999-Section 2(1)(zg), 11(6) and (7), 28(1), 29(2), 29(4), 56Trade and Merchandise Marks Act, 1958-Section 29
High Courts19 Apr 2023Dismissed
Zafar Badyari Vs Sandeep Singh
Delhi High Court · (2023) 04 DEL CK 1044
Limitation ActCPC-Order 43 Rule 1, Section 104, 9 Rule 13, 37, 37 Rule 6, 37 Rule 3, 37 Rule 5, 37 Rule 4, 37 Rule 7, 9 Rule 11, 37 Rule 3(6)
High Courts19 Apr 2023Dismissed
Ajay Durlabh Vs The State
Delhi High Court · (2023) 04 DEL CK 1109
Indian Penal Code, 1860-Section 302Code of Criminal Procedure, 1973-Section 313Indian Evidence Act, 1872-Section 106
High Courts19 Apr 2023
Vishal @ Bunti Vs The State (GNCT) Of Delhi
Delhi High Court · (2023) 04 DEL CK 1106
Indian Penal Code, 1860-Section 302, 326, 34, 307Arms Act, 1959-Section 25Code of Criminal Procedure, 1973-Section 313
High Courts19 Apr 2023Disposed Of
Rahul Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 04 DEL CK 1105
Indian Penal Code-Sections 302/34, 201/34, 307, 304 Part II, 34, 302Code of Criminal Procedure, 1973-Sections 154, 157, 161, 313Indian Evidence Act-Section 32