High Courts28 Apr 2023
Avtar Singh Vs Enforcement Directorate
Delhi High Court · (2023) 04 DEL CK 1030
Cr.P.C.-Section 439PMLA Act, 2002-Sections 3, 4, 45
COURT ARCHIVE
Delhi High Court judgments
1,36,594 judgments · page 1,883 of 6,830
High Courts28 Apr 2023Disposed Of
Varabhay Kumar Vs State
Delhi High Court · (2023) 04 DEL CK 1032
IPC-Sections 307, 308, 506, 120-B, 34
High Courts28 Apr 2023Disposed Of
Priyanka Vs State Of Nct Of Delhi
Delhi High Court · (2023) 04 DEL CK 1036
IPC-Section 323/341/506/34, 323/341/354/506/295A/34SC and the ST (Prevention of Atrocities) Act, 1989-3(1)(s)/3(1)(w)(i)
High Courts28 Apr 2023Disposed Of
Gurvinder Singh Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1037
Negotiable Instruments Act-Section 138
High Courts28 Apr 2023Disposed Of
M/s Lancers Network Ltd Vs Rakhi Varma
Delhi High Court · (2023) 04 DEL CK 1049
Employees' Compensation Act, 1923-Section 30, 3, 4, Schedule-IV
High Courts28 Apr 2023
Anita Raj Vs South Delhi Municipal Corporation
Delhi High Court · (2023) 04 DEL CK 1050
Constitution of India-Article 226, 227DMC Act-Section 349
High Courts28 Apr 2023Disposed Of
Leela Gaur Vs President General Council Institute Of Physically Handicapped & Ors.
Delhi High Court · (2023) 04 DEL CK 1110
COS (Revised Pay) Rules, 1997-No. Vll of Part-B of the First Schedule
High Courts28 Apr 2023Allowed
Maya Vs Union Of India
Delhi High Court · (2023) 04 DEL CK 1108
Limitation Act-Section 5
High Courts28 Apr 2023Dismissed
Medipol Pharmaceutical India Pvt. Ltd. Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1054
Arbitration and Conciliation Act, 1996-Section 5, 9, 16, 17, 34, 37, 37(2), 37(2)(b)Constitution of India-Article 19
High Courts28 Apr 2023Disposed Of
Sarbraj Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1051
High Courts28 Apr 2023Dismissed
ASI Gajender Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1078
High Courts28 Apr 2023Disposed Of
Naveen Kumar Dalal Vs Neelam Kadyan
Delhi High Court · (2023) 04 DEL CK 0791
High Courts28 Apr 2023
Mumtiyaj Ali Vs SDM Karawal Nagar & Anr.
Delhi High Court · (2023) 04 DEL CK 0793
High Courts28 Apr 2023Disposed Of
Pavamana Drilling Pvt Ltd Vs Punjab National Bank & Anr.
Delhi High Court · (2023) 04 DEL CK 0769
High Courts28 Apr 2023Disposed Of
Surender Singh Dalal Vs Union Of India & Anr.
Delhi High Court · (2023) 04 DEL CK 0814
Central Civil Services (Revised Pay) Rules, 2008CCS(Pension) Rules, 1972
High Courts28 Apr 2023Disposed Of
NK Ph Aloka Pradhan Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0818
High Courts28 Apr 2023Disposed Of
Santosh Kumar & Ors. Vs Union Of India Thr. Its Secretary & Anr.
Delhi High Court · (2023) 04 DEL CK 0820
High Courts28 Apr 2023Disposed Of
Hav Na Shyam Shanker Prajapati Vs Union Of India & Ors
Delhi High Court · (2023) 04 DEL CK 0822
High Courts28 Apr 2023Disposed Of
HAV/NA Vijay Kumar Saini Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0823
High Courts28 Apr 2023Disposed Of
Hav Na Ajay Kumar Azad Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0824