High Courts01 May 2023Dismissed

Dr Swati Bhardwaj Vs State & Anr

Delhi High Court · (2023) 05 DEL CK 1981

Code of Criminal Procedure, 1973-Section 439(2), 482, 437, 439Indian Penal Code, 1860-Section 354, 354A, 354D, 506, 509
High Courts01 May 2023Allowed

Dhiraj Kumar Singh Vs Union Of India & Ors.

Delhi High Court · (2023) 05 DEL CK 1976

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3(1)(i), (ii) & (iii)Constitution of India-Article 320
High Courts01 May 2023Dismissed

Alemla Jamir Vs NIA

Delhi High Court · (2023) 05 DEL CK 2013

National Investigation Agency Act, 2008-Section 21Code of Criminal Procedure, 1973-Section 167, 167(2), 167(2)(a)(ii), 173, 173(8), 197, 309, 482Unlawful Activities (Prevention) Act, 1967-Chapter IV & VI, Sections 10, 13, 17, 18, 20, 21, 43D(5)