High Courts01 May 2023Disposed Of
Vineet Kumar Vs Union Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0004
COURT ARCHIVE
Delhi High Court judgments
1,36,594 judgments · page 1,882 of 6,830
High Courts01 May 2023Dismissed
M/S. Superb Minerals India Pvt. Ltd Vs Union Of India & Anr
Delhi High Court · (2023) 05 DEL CK 0003
Arbitration and Conciliation Act, 1996 — Section 8, 31(7)(a), 34, 34(2), 34(2)(b)(ii), 37, 75, 81Commercial Courts Act, 2015 — Section 13Code Of Civil Procedure, 1908 — Section 2(12)
High Courts01 May 2023
Vifor (International) Ltd & Anr Vs J.B. Chemicals And Pharmaceuticals Limited
Delhi High Court · (2023) 05 DEL CK 0002
Patents Act, 1970 — Section 48
High Courts01 May 2023Disposed Of
Dhiraj Kumar Singh Vs Union Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0001
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
High Courts28 Apr 2023Disposed Of
Dr Hans Raj & Anr. Vs Anand Kamal Goel
Delhi High Court · (2023) 04 DEL CK 0863
Negotiable Instruments Act, 1881-Section 138Contempt of Courts Act, 1971-Section 2(b), 10, 12Cr.P.C.-Section 421, 431
High Courts28 Apr 2023Disposed Of
Mohammed Akmam Uddin Ahmed & Ors. Vs Commissioner Appeals Customs And Central Excise & Ors.
Delhi High Court · (2023) 04 DEL CK 0991
Customs Act, 1962-Section 110, 110(1), 113, 114, 124, 128, 129-A, 129EForeign Trade (Development & Regulation) Act, 1992Central Excise Act, 1944-Section 35F
High Courts28 Apr 2023Disposed Of
Shri Uggarsain Vs Govt. Of N.C.T. Of Delhi Through Its Chief Secretary & Anr.
Delhi High Court · (2023) 04 DEL CK 0974
High Courts28 Apr 2023Dismissed
Devender Kumar Vs Kusum Lata
Delhi High Court · (2023) 04 DEL CK 0965
The Hindu Marriage Act, 1955-Section 24
High Courts28 Apr 2023Allowed
Paramjeet Vs Ashok Mittal
Delhi High Court · (2023) 04 DEL CK 0947
Code of Civil Procedure, 1908-Section 114, 151, Order 47 Rule 1Constitution of India-Article 227
High Courts28 Apr 2023Disposed Of
Wisdom Pet Shop Vs GNV Commodities Pvt Ltd
Delhi High Court · (2023) 04 DEL CK 0944
High Courts28 Apr 2023Disposed Of
Rosemount Inc Vs Deputy Controller Of Patents And Designs
Delhi High Court · (2023) 04 DEL CK 0926
Patents Act, 1970-Section 117-A, 11A, 2(1)(j), 2(1)(ja), 10(5), 15, 3(k)
High Courts28 Apr 2023Allowed
Vexim Vs The Controller Of Patents
Delhi High Court · (2023) 04 DEL CK 0920
Patents Act, 1970-Section 117-A, 2(1)(j), 3(i), 2(1)(ja), 2(1)(j)(a), 15
High Courts28 Apr 2023
Grupo Petrotemex S.A. De C.V. Vs Controller Of Patents
Delhi High Court · (2023) 04 DEL CK 0919
Patents Act 1970-Section 2[1 (j)], 2(1)(ja), 15Patent Rules, 2003-Rule 28(7)
High Courts28 Apr 2023
Saregama India Limited Vs Zee Entertainment Enterprises Limited
Delhi High Court · (2023) 04 DEL CK 0918
Civil Procedure Code, 1908-Section 151, Order XIV Rule 1, XIV Rule 5, XI Rule 1, XI Rule 1(1), XI Rule 1(4), XI Rule 1(5), XI Rule 5Commercial Courts Act, 2015Copyright Act, 1957-Section 55(2)
High Courts28 Apr 2023Allowed
Shell Brands International AG Vs The Registrar Of Trade Marks
Delhi High Court · (2023) 04 DEL CK 0992
Trade Marks Act, 1999-Section 11, 9(1)(b), 11(1)Trademark Rules, 2002-Rule 27Tribunal Reforms Act, 2021
High Courts28 Apr 2023Allowed
The Indian Hotels Company Limited Vs Vivanta Hospitality Private Limited
Delhi High Court · (2023) 04 DEL CK 0914
Trade Marks Act, 1999-Section 2(1)(zg)Delhi High Court (Original Side) Rules, 2018-Rule 3 of Chapter X-A, 4 of Chapter VIIDelhi High Court Intellectual Property Rights Division Rules, 2022-Rule 27
High Courts28 Apr 2023Partly Allowed
Merck Sharp And Dohme Corp & Anr. Vs Neptune Life Sciences Pvt. Ltd. & Anr.
Delhi High Court · (2023) 04 DEL CK 0896
High Courts28 Apr 2023Disposed Of
Impresario Entertainment And Hospitality Pvt. Ltd. Vs M/S. Orangebelly Food And Beverages Pvt. Ltd. & Anr.
Delhi High Court · (2023) 04 DEL CK 0895
Code of Civil Procedure, 1908-Order XXIII Rule 3
High Courts28 Apr 2023Allowed
Merck Sharp And Dohme Corp & Anr. Vs Solitaire Pharmacia Private Limited & Anr.
Delhi High Court · (2023) 04 DEL CK 0891
Contempt of Courts Act
High Courts28 Apr 2023Allowed
Punjab Kesari Publishing House Pvt Ltd & Anr. Vs Ajit Singh Buland & Ors.
Delhi High Court · (2023) 04 DEL CK 0890