High Courts28 Apr 2023Dismissed
Pooja Rohilla Vs DSSSB & Anr.
Delhi High Court · (2023) 04 DEL CK 0832
COURT ARCHIVE
Delhi High Court judgments
1,36,632 judgments · page 1,884 of 6,832
High Courts28 Apr 2023Partly Allowed
Cable News Network Inc Vs CTVN Calcutta Television Network Pvt Ltd
Delhi High Court · (2023) 04 DEL CK 0840
Code of Civil Procedure, 1908-Order VII Rule 10, VII Rule 11, XXXIX Rules 1 and 2, Section 9, 20, 20(b), 20(c)Trade Marks Act, 1999-Section 29(2)(b), 29(6), 29(7), 134, 134(2)Copyright Act, 1957-Section 62, 62(2)
High Courts28 Apr 2023Dismissed
Dr. Lata Maitri & Ors. Vs State Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 0842
CPC-Order VI Rule 17, VII Rule 10, XXXIX Rules 1 & 2Hindu Succession Act, 1956-Section 8, 14, 15, 15(1)(a), 15(1)(b), 15(1)(c), 15(2), 15(2)(a), 16Superannuation Administration Act, 1996
High Courts28 Apr 2023Disposed Of
Sunil Kumar & Anr. Vs Union Of India
Delhi High Court · (2023) 04 DEL CK 0843
High Courts28 Apr 2023Dismissed
Gaurav Kharb & Ors. Vs GNCT Of Delhi Through Chief Secretary & Ors.
Delhi High Court · (2023) 04 DEL CK 0845
High Courts28 Apr 2023
Impresario Entertainment And Hospitality Pvt. Ltd. Vs M/S. Orangebelly Food And Beverages Pvt. Ltd. & Anr.
Delhi High Court · (2023) 04 DEL CK 0184
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts28 Apr 2023Dismissed
Gaurav Kharb & Ors. Vs GNCT Of Delhi Through Chief Secretary & Ors.
Delhi High Court · (2023) 04 DEL CK 0183
High Courts28 Apr 2023Disposed Of
Santosh Kumar & Ors. Vs Union Of India Thr. Its Secretary & Anr.
Delhi High Court · (2023) 04 DEL CK 0179
High Courts28 Apr 2023Disposed Of
Surender Singh Dalal Vs Union Of India & Anr.
Delhi High Court · (2023) 04 DEL CK 0178
High Courts28 Apr 2023Disposed Of
Dan Singh No JC343405X NB Sub Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0176
High Courts28 Apr 2023
Merck Sharp And Dohme Corp & Anr Vs Solitaire Pharmacia Private Limited & Anr
Delhi High Court · (2023) 04 DEL CK 0175
High Courts28 Apr 2023
Punjab Kesari Publishing House Pvt Ltd & Anr Vs Ajit Singh Buland & Ors.
Delhi High Court · (2023) 04 DEL CK 0174
High Courts28 Apr 2023
Merck Sharp And Dohme Corp & Anr Vs Neptune Life Sciences Pvt. Ltd. & Anr
Delhi High Court · (2023) 04 DEL CK 0173
High Courts28 Apr 2023Disposed Of
M/S Lancers Network Ltd Vs Rakhi Varma
Delhi High Court · (2023) 04 DEL CK 0172
Employees� Compensation Act, 1923 — Section 3, 4, 30
High Courts28 Apr 2023
Saregama India Limited Vs Zee Entertainment Enterprises Limited
Delhi High Court · (2023) 04 DEL CK 0171
Code Of Civil Procedure, 1908 — Order 11 Rule 1(1), Order 11 Rule 1(4), Order 11 Rule 1(5), Order 14 Rule 1, Order 11 Rule 1(c)(ii), Order 14 Rule 5Copyright Act, 1957 — Section 55(2)
High Courts28 Apr 2023
Sarbraj Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0170
High Courts28 Apr 2023Dismissed
Avtar Singh Vs Enforcement Directorate
Delhi High Court · (2023) 04 DEL CK 0169
Code Of Criminal Procedure, 1973 — Section 439Prevention of Money Laundering Act, 2002 — Section 3, 4, 45
High Courts28 Apr 2023Dismissed
Asi Gajender Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0168
High Courts28 Apr 2023Disposed Of
Dr Hans Raj & Anr Vs Anand Kamal Goel
Delhi High Court · (2023) 04 DEL CK 0167
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 421, 431Indian Penal Code, 1860 — Section 420, 471
High Courts28 Apr 2023Dismissed
Medipol Pharmaceutical India Pvt. Ltd Vs Union Of India
Delhi High Court · (2023) 04 DEL CK 0154
Constitution Of India, 1950 — Article 19Arbitration And Conciliation Act, 1996 — Section 5, 9, 16, 17, 34, 37, 37(2), 37(2)(b)