COURT ARCHIVE

Delhi High Court judgments

1,36,632 judgments · page 1,885 of 6,832

High Courts27 Apr 2023Allowed

BPI Sports LLC Vs Saurabh Gulati & Anr.

Delhi High Court · (2023) 04 DEL CK 1370

Trade Marks Act, 1999-Section 2(1)(zg), 9, 11, 11(1), 11(2), 11(3), 11(3)(a), 11(4), 11(6), 11(10)(ii), 12, 18, 29, 29(6), 36-E, 57, 57(1), 57(2), 154Trade and Merchandise Marks Act, 1958

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High Courts27 Apr 2023Allowed

Mega Selflube Bearings Pvt. Ltd. Vs Income Tax Officer, Ward 17(1), Delhi

Delhi High Court · (2023) 04 DEL CK 0875

Income Tax Act, 1961-Section 148A(d), 148, 148A(b)

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High Courts27 Apr 2023Dismissed

Sita Ram Vs Kuldeep Singh

Delhi High Court · (2023) 04 DEL CK 0951

CPC, 1908-Order VIII Rule 1AIndian Penal Code-Section 365

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High Courts27 Apr 2023Disposed Of

M/s Northern India Tiles Corporation Vs Jindal Charitable Trust

Delhi High Court · (2023) 04 DEL CK 0949

Code of Civil Procedure, 1908-Section 151Constitution of India-Article 227

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High Courts27 Apr 2023Dismissed

Dr Saravana Kodandapani & Anr. Vs The All India Ophthalmological Society & Anr.

Delhi High Court · (2023) 04 DEL CK 0943

Constitution of India-Article 226, 32, 14, 19, 12, Part IIISocieties Registration Act, 1860-Section 9Indian Medical Council Act, 1956-Schedule I, III

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High Courts27 Apr 2023Disposed Of

Lokesh Chugh Vs University Of Delhi & Ors.

Delhi High Court · (2023) 04 DEL CK 0936

Constitution of India-Article 226Ordinances of the University-Ordinance XV-B, Clause 4 (e)

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High Courts27 Apr 2023Allowed

DB Corp Ltd Vs WhatsApp LLC & Ors.

Delhi High Court · (2023) 04 DEL CK 0901

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High Courts27 Apr 2023Disposed Of

Mayank Suri & Ors. Vs The State & Anr.

Delhi High Court · (2023) 04 DEL CK 1021

Indian Penal Code-Sections 498-A, 406, 34Code of Criminal Procedure-Section 482Hindu Marriage Act-Section 13(B)

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High Courts27 Apr 2023

Mamta Vs Govt Of NCT Of Delhi

Delhi High Court · (2023) 04 DEL CK 1024

IPC-Sections 323, 324, 341, 34, 302, 308, 452, 148, 149, 174A, 120B

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High Courts27 Apr 2023Disposed Of

Manoj Kumar Vs Govt. Of NCT Of Delhi

Delhi High Court · (2023) 04 DEL CK 0996

IPC-Section 498A, 406, 34

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High Courts27 Apr 2023Dismissed

Ankit Vs State (NCT Of Delhi)

Delhi High Court · (2023) 04 DEL CK 1026

IPC-Section 307Arms Act-Sections 25, 27, 54, 59Cr.P.C.-Section 207

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High Courts27 Apr 2023Disposed Of

Ankit Vs State (NCT Of Delhi)

Delhi High Court · (2023) 04 DEL CK 1027

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High Courts27 Apr 2023Disposed Of

Kulbir Singh & Ors. Vs The State & Anr.

Delhi High Court · (2023) 04 DEL CK 1029

Cr.P.C.-Section 482IPC-Sections 498A/406/34

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High Courts27 Apr 2023Disposed Of

Vikas Bhatnagar & Anr. Vs State Through SHO R.K. Puram Police Station & Anr.

Delhi High Court · (2023) 04 DEL CK 1031

Cr.P.C.-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13, 13-B(1), 13-B(2)

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High Courts27 Apr 2023Disposed Of

Kapil Nehra & Ors. Vs The State (NCT Of Delhi) & Anr.

Delhi High Court · (2023) 04 DEL CK 1034

IPC-Section 406, 498A, 34

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High Courts27 Apr 2023Disposed Of

Sh. Ravinder Yadav Vs Union Of India & Ors.

Delhi High Court · (2023) 04 DEL CK 0994

Constitution of India-Article 226, 226(1), 226(2)CPC-Section 21(1)

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High Courts27 Apr 2023Disposed Of

Bhagwan Adarsh Polytechnic College & Ors. Vs All India Council For Teacher Education

Delhi High Court · (2023) 04 DEL CK 1104

All India Council for Technical Education (Grant of Approval for Technical Institution) Regulations, 2020-Clause 3.2Constitution of India-Articles 14, 19

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High Courts27 Apr 2023Dismissed

R.S. Dagar Vs Union Of India & Ors.

Delhi High Court · (2023) 04 DEL CK 1055

Constitution of India-Articles 226, 227, 311CCS (Leave Rules) 1972CISF Rules, 2001-Rule 36(17), 36, 3.6

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High Courts27 Apr 2023Disposed Of

Nirpender Kumar Vs Director General CISF & Ors.

Delhi High Court · (2023) 04 DEL CK 1066

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High Courts27 Apr 2023Disposed Of

Kalpna Vs Union Of India & Ors.

Delhi High Court · (2023) 04 DEL CK 1068

Constitution of India-Article 226

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