Commercial Courts Act, 2015-Section 2; Section 2(1)(c); Section 2(1)(c)(i), (x), (xi), (xii), (xiii), (xv); Section 2(1)(f); Section 8Code of Civil Procedure, 1908-Order 7 Rule 10Constitution of India-Article 227

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High Courts01 May 2023Disposed Of

Yudhveer Yadav Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 05 DEL CK 1814

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High Courts01 May 2023Dismissed

Nitin Arora Vs Sunita Yadav

Delhi High Court · (2023) 05 DEL CK 1824

CPC, 1908-Section 24Cr.P.C., 1973-Section 340

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High Courts01 May 2023Disposed Of

Amar Chand Sharma Vs Anshul Jain

Delhi High Court · (2023) 05 DEL CK 1813

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High Courts01 May 2023Disposed Of

NTPC Ltd Vs Navjot Singh & Anr

Delhi High Court · (2023) 05 DEL CK 1826

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High Courts01 May 2023Disposed Of

Delhi Development Authority Vs M/S Punjab Kesari Publishers Pvt. Ltd. & Anr.

Delhi High Court · (2023) 05 DEL CK 1812

CPC, 1908-Section 24, Order XXXIX Rule 1 & 2, VI Rule 17

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High Courts01 May 2023Disposed Of

Hartesh Goyal Vs Asha Gupta & Ors.

Delhi High Court · (2023) 05 DEL CK 1811

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High Courts01 May 2023

Ashish Bansal Vs Principal Commissioner Of Customs (Preventive) & Anr.

Delhi High Court · (2023) 05 DEL CK 1834

Finance Act, 2022-Sections 86, 87, 88, 94 & 97Customs Act, 1962-Section 129E, 112(b)(i), 108

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High Courts01 May 2023Dismissed

Sanjay Yadav Vs North Delhi Municipal Corporation

Delhi High Court · (2023) 05 DEL CK 1838

Constitution of India-Articles 14, 19, 21, 226 and 12Arbitration & Conciliation Act, 1996-Sections 3 and 8

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High Courts01 May 2023Disposed Of

Union Of India & Ors Vs Aurobindo Pharma Ltd

Delhi High Court · (2023) 05 DEL CK 1839

Foreign Trade (Development & Regulation) Act, 1992-Section 5Central Excise Act, 19442004 Rules-Rule 5

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High Courts01 May 2023

Sun Pharma Laboratories Ltd Vs Cian Healthcare Ltd & Anr.

Delhi High Court · (2023) 05 DEL CK 1851

Trade Marks Act, 1999-Section 57, 2(1)(zg), 18(1)Delhi High Court Intellectual Property Rights Division Rules, 2022-Rule 7(ix)

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High Courts01 May 2023

Vifor (International) Ltd & Anr. Vs J.B. Chemicals And Pharmaceuticals Limited

Delhi High Court · (2023) 05 DEL CK 1852

Patents Act, 1970-Section 48CPC-Order XI Rule 2, XXXIX Rules 1 & 2

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High Courts01 May 2023Allowed

Sun Pharma Laboratories Ltd Vs Cian Healthcare Ltd

Delhi High Court · (2023) 05 DEL CK 1856

Trade Marks Act, 1999-Section 2(1)(zg)Delhi High Court (Original Side) Rules, 2018-Rule 4 of Chapter VIICPC-Order XXXIX Rule 1 & 2, XXVI Rule 9

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High Courts01 May 2023Dismissed

Smt. Asha Gupta Vs Shri Sandeep Gupta & Ors.

Delhi High Court · (2023) 05 DEL CK 1848

Code of Civil Procedure, 1908-Order XXXIX Rule 2A, XXXIX Rule 2, 39 Rule 2A, Section 151Contempt of Courts Act, 1971-Section 2(b)

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High Courts01 May 2023

Smt. Sunita Garg Vs M/s Scraft Product (P) Ltd & Ors.

Delhi High Court · (2023) 05 DEL CK 1847

Arbitration and Conciliation Act, 1996-Section 9, 9(1), 9(3), 11(6), 17, 17(1), 21, 36

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High Courts01 May 2023Disposed Of

M/s Athaang Dichpally Tollway Private Limited Vs The National Highways Authority Of India & Anr.

Delhi High Court · (2023) 05 DEL CK 1846

Arbitration and Conciliation Act, 1996-Section 9, 12(1), 17Companies Act, 1956National Highways Authority Act, 1988

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High Courts01 May 2023Disposed Of

Mr. Ramesh Kumar Patel & Anr. Vs M/s Goldmedal Electricals Pvt. Ltd.

Delhi High Court · (2023) 05 DEL CK 1863

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