High Courts02 May 2023Disposed Of
Alok Malhotra Vs The Institute Of Chartered Accountants Of India
Delhi High Court · (2023) 05 DEL CK 1907
COURT ARCHIVE
Delhi High Court judgments
1,36,586 judgments · page 1,877 of 6,830
High Courts02 May 2023Dismissed
Nasreen Bano Siddiqui Vs Union Of India & Anr
Delhi High Court · (2023) 05 DEL CK 1909
National Company Law Tribunal (Recruitment, Salary and other Terms and Conditions of Service of Officers and other Employees) Rules, 2020-Rule 10, 7, Schedule I
High Courts02 May 2023Allowed
Mica Cargo Movers Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1910
Constitution of India-Article 226Arbitration & Conciliation Act-Section 34(3)
High Courts02 May 2023
Suresh Choudhary & Anr. Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1915
Railway Claims Tribunal Act, 1987-Section 23, 16Railway Act-Section 123 (c)
High Courts02 May 2023Dismissed
Ashish Bansal & Ors. Vs Sunil Goel & Anr.
Delhi High Court · (2023) 05 DEL CK 1916
CPC-Order XLIII Rule 1(r), 39 Rules 1 and 2
High Courts02 May 2023Allowed
HSIL Ltd Vs Manish Vij & Ors
Delhi High Court · (2023) 05 DEL CK 1919
Code of Civil Procedure, 1908-Order XVIII Rule 3, 8 Rule 13, 7 Rule 14(4), 8 Rule 1A(4), 13 Rule 1(3), 18 Rule 17, 18 Rule 17-A, Section 151
High Courts02 May 2023Dismissed
Union Of India Vs M/s. Multi Tech Construction Co.
Delhi High Court · (2023) 05 DEL CK 1921
Arbitration and Conciliation Act, 1996-Section 34, 33Indian Contract Act, 1872-Section 73
High Courts02 May 2023Disposed Of
Inderpal Singh Sayan Vs Assessment Unit Income Tax Department & Ors.
Delhi High Court · (2023) 05 DEL CK 1942
Income Tax Act, 1961-Section 147, 144B, 148A(b), 148A(d), 148, 148A
High Courts02 May 2023Disposed Of
Commissioner Of Income Tax (Exemptions) Delhi Vs East Point Education Society
Delhi High Court · (2023) 05 DEL CK 1936
Income Tax Act, 1961-Section 263, 12A, 80(G)(5)(vi), 12A(b), 143(3), 11, 13(1)(c), 13(3), 142(1), 143(2)
High Courts02 May 2023Disposed Of
Premium Estates Private Limited Vs Assistant Commissioner Of Income Tax, Circle 19(1) Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1935
Income Tax Act, 1961-Section 148A(d), 148, 148A(b)Income Tax Rules, 1962-Rule 127
High Courts02 May 2023Disposed Of
Jayanti Devi Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1929
DUSIB Act of 2010NCT of Delhi Laws (Special provisions) Second Act, 2011
High Courts02 May 2023
Neeta Bhardwaj & Ors. Vs Kamlesh Sharma
Delhi High Court · (2023) 05 DEL CK 1950
Delhi Development Act, 1957-Section 11 ACPC-Order I Rule 10
High Courts02 May 2023Allowed
Rajendra Kashyap & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1949
Constitution of IndiaInsolvency and Bankruptcy Code, 2016-Section 95IPC
High Courts02 May 2023Disposed Of
Pr. Commissioner Of Income Tax (Central)-2 Vs Amit Gupta
Delhi High Court · (2023) 05 DEL CK 1966
High Courts02 May 2023
Shriram Gen. Insurance Co. Ltd Vs Sh. Surender Sethi & Ors.
Delhi High Court · (2023) 05 DEL CK 1964
Motor Vehicles Act, 1988-Section 173
High Courts02 May 2023Dismissed
Delhi Transport Corporation Vs Sh Ashok Kumar
Delhi High Court · (2023) 05 DEL CK 1960
Payment of Gratuity Act
High Courts02 May 2023Dismissed
Sunil Kumar Mann Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1995
High Courts02 May 2023Disposed Of
Nagmani Singh Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1993
CCS (Pension) Rules, 1972
High Courts02 May 2023Disposed Of
Dr Millie Murmu Vs Shri Ved Prakash Badola
Delhi High Court · (2023) 05 DEL CK 1992