High Courts03 May 2023
Mohammad Imran Khan & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1983
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,586 judgments · page 1,875 of 6,830
High Courts03 May 2023Allowed
CEAT Limited Vs Indian Overseas Bank & Ors.
Delhi High Court · (2023) 05 DEL CK 1980
High Courts03 May 2023Dismissed
Citicorp Finance India Ltd Vs Mr Rajesh Jain
Delhi High Court · (2023) 05 DEL CK 1979
Arbitration & Conciliation Act, 1996-Section 34, 11(6), 12, 13 and 14, 12(1) to 12(4), 12(5), 14(1)(a), 14(1), 4, Seventh ScheduleAmendment Act, 2015-Section 26
High Courts03 May 2023Disposed Of
Biju Nanda Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1990
High Courts03 May 2023Disposed Of
Amit Jain Vs Canara Bank & Ors.
Delhi High Court · (2023) 05 DEL CK 2015
High Courts03 May 2023Disposed Of
Ganesh Sawant Vs Commissioner Of Customs (Appeals) & Ors.
Delhi High Court · (2023) 05 DEL CK 2008
Customs Act, 1962-Section 110, 110(1), 110(1A), 110(1B), 110(1C), 110(1D), 110(2), 124, 150Finance Act, 2021COFEPOSA Act
High Courts03 May 2023Partly Allowed
Peter Beck Und Partner Vermogensverwaltung GmbH Vs Prakash Industries Limited & Anr.
Delhi High Court · (2023) 05 DEL CK 2020
Code of Civil Procedure, 1908-Section 44A, 37, 37(b), 38, 39, 39(1), 39(3), 39(4), 41, 42, 47, 20, 15 to 20, 13, 13(1)(c), 13(1)(f), 2(2), 2(4), 2(5), 2(6), Order XXI Rule 41, 21 Rule 22Foreign Exchange of Management Act, 1999-Sections 10(4), 10(5), 10(6), 11 and 13Companies Act, 2013
High Courts03 May 2023Disposed Of
Independent Thought Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1065
Protection of Children from Sexual Offences Act, 2012-Section 19, 21, 42ACode of Criminal Procedure, 1973-Section 198, 198(1), 198(3), 198(6), 472, 473Indian Penal Code (45 of 1860)-Chapter XX, Section 375 (Exception 2), 376
High Courts03 May 2023
Sukhdev Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1059
High Courts03 May 2023Dismissed
Prakash Chand Vs Sh Ram Narain Thr Lrs
Delhi High Court · (2023) 05 DEL CK 1056
CPC, 1908-Section 100, 16Delhi Rent Control Act, 1957-Section 50Delhi Rent Control Act, 1953-Section 50
High Courts03 May 2023Allowed
Arvind Medicare Pvt Ltd. Vs Registrar Trade Marks
Delhi High Court · (2023) 05 DEL CK 0323
Trade Marks Rules, 2017 — Rule 36(1)Trade Marks Act, 1999 — Section 9, 9(1), 9(1)(a), 9(1)(b), 11, 11(1)(a), 11(1)(b), 20
High Courts03 May 2023Allowed
Arvind Medicare Pvt. Ltd Vs Registrar Of Trade Marks, Delhi
Delhi High Court · (2023) 05 DEL CK 0322
Trade Marks Rules, 2017 — Rule 36(1)Trade Marks Act, 1999 — Section 9(1), 9(1)(a), 9(1)(b), 11, 11(1)(a), 11(1)(b), 20
High Courts03 May 2023Disposed Of
Biju Nanda Kumar & Ors Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0049
High Courts03 May 2023Disposed Of
Amit Jain Vs Canara Bank & Ors.
Delhi High Court · (2023) 05 DEL CK 0048
High Courts03 May 2023Disposed Of
Dr. (Ms.) Vanit Nalwa & Anr Vs P Krishnamurthy & Ors
Delhi High Court · (2023) 05 DEL CK 0047
High Courts03 May 2023Disposed Of
Ashok Tiwari Vs Canara Bank
Delhi High Court · (2023) 05 DEL CK 0046
Constitution Of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 2(l), 2(1)(zd), 13(4), 14Banking Regulations Act, 1949 — Section 19(2)
High Courts03 May 2023Disposed Of
Court On Its Own Motion Vs Lalit Modi
Delhi High Court · (2023) 05 DEL CK 0034
Contempt of Courts Act, 1971 — Section 12
High Courts03 May 2023Disposed Of
Independent Thought Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 0033
Constitution Of India, 1950 — Article 14, 15, 21Protection of Children from Sexual Offences Act, 2012 — Section 19, 21, 42AProhibition of Child Marriage Act, 2006 — Section 3(3)
High Courts03 May 2023Disposed Of
National Highways Authority Of India Vs Progressive Constructions Limited
Delhi High Court · (2023) 05 DEL CK 0014
Arbitration and Conciliation Act, 1996 — Section 34
High Courts03 May 2023
Sukhdev Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 0013