High Courts04 May 2023Disposed Of
Seema Anil Kapoor & Ors Vs CL Bhalla Dayanand Model School & Ors.
Delhi High Court · (2023) 05 DEL CK 0029
COURT ARCHIVE
Delhi High Court judgments
1,36,564 judgments · page 1,873 of 6,829
High Courts04 May 2023
Gea Refrigeration Netherlands Nv & Anr. Vs Metalex Cryogenics Limited & Anr
Delhi High Court · (2023) 05 DEL CK 0028
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts04 May 2023Dismissed
M/S S. S. Hospitality Vs M/S Sagar Ratna Restaurants Pvt. Ltd
Delhi High Court · (2023) 05 DEL CK 0027
Constitution Of India, 1950 — Article 311(1)Code Of Civil Procedure, 1908 — Section 20, 115, Order 7 Rule 10, Order 7 Rule 11Trade Marks Act, 1999 — Section 62(2), 134(2)
High Courts04 May 2023Disposed Of
Raquel Shefali Fernandez (Minor) Vs Equestrian Federation Of India & Anr
Delhi High Court · (2023) 05 DEL CK 0026
Citizenship Act, 1955 — Section 7B(1)
High Courts04 May 2023
Coreip Technology Private Limited Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0025
General Financial Rules, 2017 — Rule 175(1)(i)(h)
High Courts04 May 2023Disposed Of
Pushp Lata Gupta Vs Senior Citizen Tribunal Central District & Ors.
Delhi High Court · (2023) 05 DEL CK 0024
High Courts04 May 2023
Uttar Pradesh Kho Kho Federation Vs Kho Kho Federation Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0023
High Courts04 May 2023Dismissed
M/S Mirc Electronics Limited Vs Shashank Gupta & Anr
Delhi High Court · (2023) 05 DEL CK 0022
Constitution Of India, 1950 — Article 14, 19, 21, 136, 226Code Of Civil Procedure, 1908 — Order 14 Rule 1(5)Industrial Disputes Act, 1947 — Section 2(s), 2(o), 2(oo), 9A, 11A, 25F, 25F(a), 25F(b), 25G, 25N, 25O
High Courts04 May 2023Dismissed
Delhi Transport Corporation Vs Sant Singh
Delhi High Court · (2023) 05 DEL CK 0021
High Courts04 May 2023Dismissed
Om Prakash Vs Commissioner Of Police And Anr.
Delhi High Court · (2023) 05 DEL CK 0020
High Courts03 May 2023Dismissed
RSPL Limited Vs Agarwal Home Products & Anr.
Delhi High Court · (2023) 05 DEL CK 2025
Trade Marks Act, 1999-Section 2(1)(zg), 9, 11, 11(6), 12, 18
High Courts03 May 2023Disposed Of
M/s Evershine Buildwell Pvt Ltd Vs M/s Wianxx Impex Pvt Ltd & Ors
Delhi High Court · (2023) 05 DEL CK 1800
Arbitration and Conciliation Act, 1996-Section 38, 34
High Courts03 May 2023Disposed Of
Dr. (Ms.) Vanit Nalwa & Anr. Vs Sh. P Krishnamurthy & Ors.
Delhi High Court · (2023) 05 DEL CK 1822
High Courts03 May 2023Disposed Of
Girish Kapoor & Anr. Vs IIFL Home Finance Company Limited
Delhi High Court · (2023) 05 DEL CK 1810
High Courts03 May 2023Disposed Of
Divya Mehrotra @ Divya Tandon Vs Jyoti Tandon & Ors
Delhi High Court · (2023) 05 DEL CK 1809
Code of Civil Procedure, 1908-Order VIII Rule 1
High Courts03 May 2023Disposed Of
Mr Inder Mohan Singh & Ors. Vs Navneet Kaur & Ors.
Delhi High Court · (2023) 05 DEL CK 1828
Constitution of India-Article 227
High Courts03 May 2023Dismissed
Buddhabhushan Anand Londhe & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1831
Constitution of India-Article 226, 14, 32Academic Ordinance
High Courts03 May 2023Disposed Of
Ashok Tiwari & Ors. Vs Canara Bank & Ors.
Delhi High Court · (2023) 05 DEL CK 1835
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 14, 2(1)(zd), 2(zd), 13(4), 2(l)Banking Regulation Act, 1949-Section 19(2)Insolvency and Bankruptcy Code, 2016
High Courts03 May 2023Disposed Of
VMVS Textiles Private Limited Vs Income Tax Officer Ward 26(1) & Anr.
Delhi High Court · (2023) 05 DEL CK 1843
Income Tax Act, 1961-Section 148A(d), 148
High Courts03 May 2023Disposed Of
Ashish Mittal Vs Serious Fraud Investigation Office
Delhi High Court · (2023) 05 DEL CK 1850
Code of Criminal Procedure, 1973-Section 439Companies Act, 2013-Sections 212, 212(6), 212(7), 212(8), 212(15), 436, 439(2), 447, 129, 448, 203(2), 217, 118(10), 2(51), 2(60), 8Companies Act, 1956-Sections 211, 628, 227, 233