High Courts04 May 2023Disposed Of
Mirza Ahmed Baig Alias Asad Vs Mirza Afser Baig & Anr.
Delhi High Court · (2023) 05 DEL CK 1868
Trade Marks Act-Section 57
COURT ARCHIVE
Delhi High Court judgments
1,36,508 judgments · page 1,871 of 6,826
High Courts04 May 2023Dismissed
Savita Tokas Vs State (NCT) Of Delhi
Delhi High Court · (2023) 05 DEL CK 1889
Cr. PC-Section 438IPC-Sections 419, 420, 468, 471, 120B
High Courts04 May 2023Disposed Of
Vikas & Ors. Vs State (Govt NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1890
Indian Penal Code-Section 324, 34, 498A, 406Cr.P.C-Section 482, 125Hindu Marriage Act-Section 13(B)
High Courts04 May 2023Disposed Of
Pratap Singh & Ors. Vs The State & Ors.
Delhi High Court · (2023) 05 DEL CK 1891
IPC-Sections 323, 354B, 34, 308CrPC-Section 482
High Courts04 May 2023Disposed Of
Himanshu Chauhan & Ors. Vs The State & Anr.
Delhi High Court · (2023) 05 DEL CK 1896
Cr.P.C-Section 482, 125IPC-Section 498A, 406, 34HMA-Section 13-B(i)
High Courts04 May 2023Dismissed
M/s. Shakumbhari Straw Products Ltd. & Anr. Vs M/s. Jagran Prakashan Limited
Delhi High Court · (2023) 05 DEL CK 1898
Negotiable Instruments Act-Section 148
High Courts04 May 2023Dismissed
Kamlesh Gupta Vs Vakeel Ahmad
Delhi High Court · (2023) 05 DEL CK 1904
Code of Civil Procedure-Order VII Rule 11, VII Rule 11(c), Section 149, XXXIIITransfer of Property Act, 1882-Section 53ACourt Fees Act, 1870-Section 4, First Schedule, Second Schedule
High Courts04 May 2023Dismissed
Rakbro Industrial Corporation & Anr. Vs Suraj Auto Stores & Anr.
Delhi High Court · (2023) 05 DEL CK 1906
CPC-Section 47, 47(1), Order IX Rule 13Central Sales Tax Act, 1956Indian Evidence Act, 1872-Section 3
High Courts04 May 2023Disposed Of
Ms. Seema Anil Kapoor Vs CL Bhalla Dayanand Model School & Ors.
Delhi High Court · (2023) 05 DEL CK 1908
CCS (Revised Pay) Rules, 2008CCS (Revised Pay) Rules, 2016
High Courts04 May 2023Dismissed
M/S Onicra Credit Rating Agency India Ltd. Vs Rohan Kumar
Delhi High Court · (2023) 05 DEL CK 1911
CPC-Section 104, Order 9 Rule 13
High Courts04 May 2023Dismissed
Walltracts India Pvt Ltd Vs Somfy India Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 1914
CPC-Order 37 Rule 4, 9 Rule 13, Section 151, 43 Rule 1, 37 Rule 1, 37 Rule 3, 37 Rule 3(6), 37 Rule 6, 37 Rule 7, 9 Rule 11
High Courts04 May 2023Dismissed
Vikram Singh & Anr. Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1917
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c)
High Courts04 May 2023Dismissed
United India Insurance Company Ltd. Vs Hari Lal & Ors.
Delhi High Court · (2023) 05 DEL CK 1920
Employees Compensation Act, 1923-Section 30(2) & (3), 30, 2(d)Limitation Act-Section 5IPC-Sections 279/337
High Courts04 May 2023Disposed Of
Indu Bansal & Anr. Vs M/S Apra Builders Ltd & Ors.
Delhi High Court · (2023) 05 DEL CK 1925
High Courts04 May 2023Disposed Of
The Commissioner Of Income Tax – International Taxation -1 Vs Amadeus IT Group SA
Delhi High Court · (2023) 05 DEL CK 1941
Income Tax Act, 1961-Section 195, 234B, 209(1)(d)Finance Act, 2012Finance Act, 2021
High Courts04 May 2023
CoreIP Technology Private Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1939
GFR-Rule 175(1)(i)(h)
High Courts04 May 2023Disposed Of
Inder Singh Vs Income Tax Officer
Delhi High Court · (2023) 05 DEL CK 1932
Income Tax Act, 1961-Section 68
High Courts04 May 2023Disposed Of
The Commissioner Of Income Tax – International Taxation -1 Vs Amadeus IT Group SA
Delhi High Court · (2023) 05 DEL CK 1930
Income Tax Act, 1961-Section 195, 234B
High Courts04 May 2023Disposed Of
Subedar Dinesh Nair T (JC-571374H) Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1948
Army Act 1950-Section 26 (2)
High Courts04 May 2023Disposed Of
Kulwant Raj Vs Director General Central Industrial Security Force & Ors.
Delhi High Court · (2023) 05 DEL CK 1947