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Delhi High Court judgments

1,36,478 judgments · page 1,869 of 6,824

High Courts08 May 2023Disposed Of

Kiran Jyot Maini Vs Anish Pramod Patel

Delhi High Court · (2023) 05 DEL CK 2002

Code of Criminal Procedure, 1973-Section 482Protection of Women from Domestic Violence Act, 2005-Section 12, 23, 31(1)Indian Penal Code, 1860-Section 498A, 323, 504
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High Courts08 May 2023Disposed Of

Mahesh Kumar Vs State (NCT Of Delhi)

Delhi High Court · (2023) 05 DEL CK 1064

Code of Criminal Procedure, 1973-Sections 439, 482, 161, 164IPC-Sections 363, 376Protection of Children from Sexual Offences Act, 2012-Section 6
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High Courts08 May 2023Disposed Of

Sukhdev Vs Govt. Of Nct Of Delhi & Ors.

Delhi High Court · (2023) 05 DEL CK 0524

Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014, — Section 3
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High Courts08 May 2023Dismissed

Seema Sahni Vs Punjab National Bank And Ors

Delhi High Court · (2023) 05 DEL CK 0518

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4), 14, 17, 17(1), 18
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