High Courts08 May 2023Disposed Of
Commissioner Of Income Tax-International Taxation -3 Vs Sheraton Overseas Management Corporation
Delhi High Court · (2023) 05 DEL CK 0512
COURT ARCHIVE
Delhi High Court judgments
1,36,508 judgments · page 1,870 of 6,826
High Courts08 May 2023Disposed Of
Rahul Anand Vs Assisstant Commissioner Of Income Tax, International Tax, 1(1)(1), Delhi
Delhi High Court · (2023) 05 DEL CK 0511
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts08 May 2023Disposed Of
Amit Gupta Vs Assistant Commissioner Of Income Tax Circle 34-1 New Delhi And Anr
Delhi High Court · (2023) 05 DEL CK 0510
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts08 May 2023Disposed Of
Mahesh Kumar Vs State (Nct Of Delhi)
Delhi High Court · (2023) 05 DEL CK 0509
Indian Penal Code, 1860 — Section 363, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 439, 482Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts08 May 2023Disposed Of
Shahana & Anr. Vs Mohd. Aslam
Delhi High Court · (2023) 05 DEL CK 0508
Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts08 May 2023Disposed Of
Naimuddin Vs State (Nct Of Delhi)
Delhi High Court · (2023) 05 DEL CK 0507
Indian Penal Code, 1860 — Section 323, 341, 354, 354B, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 227, 228, 397, 401, 482
High Courts08 May 2023Dismissed
Yogesh Vs State
Delhi High Court · (2023) 05 DEL CK 0039
Indian Penal Code, 1860 — Section 302, 304IICode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts08 May 2023Dismissed
Desh Pal @ Desh Raj Vs State
Delhi High Court · (2023) 05 DEL CK 0038
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 106
High Courts08 May 2023Disposed Of
P. Sarath Chandra Reddy Vs Directorate Of Enforcement
Delhi High Court · (2023) 05 DEL CK 0037
High Courts08 May 2023Allowed
Amit Jain Vs Mahavir International Pvt Ltd & Ors
Delhi High Court · (2023) 05 DEL CK 0032
Code Of Civil Procedure, 1908 — Section 151, Order 23, Order 43, Order 43 Rule 1, Order 23 Rule 1, Order 7 Rule 10, Order 7 Rule 11Commercial Courts Act, 2015 — Section 13Arbitration and Conciliation Act, 1996 — Section 37
High Courts08 May 2023Dismissed
Yamini Manohar Vs T K D Keerthi
Delhi High Court · (2023) 05 DEL CK 0019
Code Of Civil Procedure, 1908 — Section 80(1), 80(2), 151, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Commercial Courts Act, 2015 — Section 12A, 12(1)
High Courts06 May 2023Disposed Of
Dinesh Saigal Vs Manoj Kapoor
Delhi High Court · (2023) 05 DEL CK 1804
Contempt of Courts Act, 1971
High Courts04 May 2023Disposed Of
Manoj Kumar Vs Land And Building Department & Ors.
Delhi High Court · (2023) 05 DEL CK 1825
High Courts04 May 2023Disposed Of
Amit Katara Vs M/s Gold Souk Infrastructures Private Limited & Anr.
Delhi High Court · (2023) 05 DEL CK 1807
Constitution of India-Article 227
High Courts04 May 2023Disposed Of
Paritosh Chandiok Vs Rajiv Arora
Delhi High Court · (2023) 05 DEL CK 1806
Limitation Act
High Courts04 May 2023Disposed Of
Randhir Singh Vs Urvashi Suri
Delhi High Court · (2023) 05 DEL CK 1829
Constitution of India-Article 227
High Courts04 May 2023
Rahul Sharma Vs The State, Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1830
CPC, 1908-Section 24
High Courts04 May 2023
M/s. C.P.& Associates Pvt. Ltd. Vs Delhi Metro Rail Corporation Ltd
Delhi High Court · (2023) 05 DEL CK 1849
Arbitration and Conciliation Act, 1996-Section 18, 28(3), 31(3), 34, 34(2)(a)(iii), 34(2)(b)(ii), Explanation 2 to Section 34(2)(b)(ii), 34(2-A), 37, 48, 48(2)(b)(ii), Explanation 2 to Section 48(2)(b)(ii)
High Courts04 May 2023Dismissed
M/S S. S. Hospitality Vs M/S Sagar Ratna Restaurants Pvt. Ltd
Delhi High Court · (2023) 05 DEL CK 1862
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 10, 20Trade Marks Act, 1999-Section 134(2)Copyright Act, 1957-Section 62(2)
High Courts04 May 2023Disposed Of
GEA Refrigeration Netherlands NV & Anr. Vs Metalex Cryogenics Limited & Anr.
Delhi High Court · (2023) 05 DEL CK 1864
Code of Civil Procedure, 1908-Order XXIII Rule 3Patents Act, 1970