High Courts04 May 2023
Uttar Pradesh Kho Kho Federation Vs Kho Kho Federation Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1945
COURT ARCHIVE
Delhi High Court judgments
1,36,561 judgments · page 1,872 of 6,829
High Courts04 May 2023Disposed Of
Pushp Lata Gupta Vs Senior Citizen Tribunal Central District & Ors.
Delhi High Court · (2023) 05 DEL CK 1944
Maintenance and Welfare of Parents and Senior Citizen Act, 2007
High Courts04 May 2023Disposed Of
Puran Chand Vs Delhi Fire Service & Ors.
Delhi High Court · (2023) 05 DEL CK 1972
DFS Rules 2010-Rule 27(6)Act 2007
High Courts04 May 2023Disposed Of
Ms. Raquel Shefali Fernandez (Minor) Vs Equestrian Federation Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1971
Citizenship Act, 1955-Section 7B(1), 7B
High Courts04 May 2023Dismissed
Jagtar Singh Vs Municipal Corporation Of Delhi
Delhi High Court · (2023) 05 DEL CK 1998
Delhi Maintenance and Management of Parking Places Rules, 2019Constitution of India-Article 226, 14, 12
High Courts04 May 2023Dismissed
Anil Kumar Vohra Vs MCD
Delhi High Court · (2023) 05 DEL CK 1996
Constitution of India-Article 14, 226
High Courts04 May 2023Disposed Of
Jaquar Company Pvt Ltd Vs Villeroy Boch AG & Anr.
Delhi High Court · (2023) 05 DEL CK 2016
Trademarks Act, 1999-Section 29(1), 9, 17, 2(1)(zb), 2(1)(h)
High Courts04 May 2023Dismissed
M/S Mirc Electronics Limited Vs Shashank Gupta & Anr.
Delhi High Court · (2023) 05 DEL CK 2005
Industrial Disputes Act, 1947-Sections 2(s), 2(o), 2(00), 9A read with Schedule IV (10 & 11), 11-A, 25-F, 25F(a), 25F(b), 25(G), 25(N), 25(O)Constitution of India-Articles 14, 19, 21, 226, 136Code of Civil Procedure, 1908-Order XIV Rule 1(5)
High Courts04 May 2023Dismissed
Om Prakash Vs Commissioner Of Police & Anr.
Delhi High Court · (2023) 05 DEL CK 2019
High Courts04 May 2023Dismissed
Delhi Transport Corporation Vs Sant Singh
Delhi High Court · (2023) 05 DEL CK 2017
High Courts04 May 2023Disposed Of
Ankit Ahuja & Ors. Vs State & Anr.
Delhi High Court · (2023) 05 DEL CK 1061
IPC-Sections 498A, 406, 34, 377
High Courts04 May 2023Disposed Of
Premwati Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1057
High Courts04 May 2023Disposed Of
Mirza Ahmed Baig Alias Asad Vs Mirza Afser Baig & Anr.
Delhi High Court · (2023) 05 DEL CK 0318
Trade Marks Act, 1999 — Section 57
High Courts04 May 2023Disposed Of
Puran Chand Vs Delhi Fire Service & Ors.
Delhi High Court · (2023) 05 DEL CK 0317
Delhi Fire Service Rules, 2010 — Rule 27(6)
High Courts04 May 2023Dismissed
Vikram Singh And Anr. Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 0045
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(c)
High Courts04 May 2023Dismissed
United India Insurance Company Ltd Vs Hari Lal & Ors
Delhi High Court · (2023) 05 DEL CK 0044
Code Of Civil Procedure, 1908 — Section 96Employees Compensation Act, 1923 — Section 2(d), 30, 30(2), 30(3)Limitation Act, 1963 — Section 5
High Courts04 May 2023Dismissed
Walltracts India Pvt Ltd Vs Somfy India Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 0043
Code Of Civil Procedure, 1908 — Section 151, Order 43 Rule 1, Order 37 Rule 1, Order 37 Rule 4, Order 37 Rule 7, Order 9 Rule 11, Order 9 Rule 13
High Courts04 May 2023Disposed Of
Indu Bansal And Anr Vs M/S Apra Builders Ltd And Ors
Delhi High Court · (2023) 05 DEL CK 0040
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts04 May 2023Disposed Of
Kulwant Raj Vs Director General Central Industrial Security Force And Ors
Delhi High Court · (2023) 05 DEL CK 0031
High Courts04 May 2023Disposed Of
Subedar Dinesh Nair T (JC-571374H) Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 0030
Army Act, 1959 — Section 26(2)