High Courts03 May 2023Allowed
Arvind Medicare Pvt Ltd. Vs Registrar Trade Marks
Delhi High Court · (2023) 05 DEL CK 1854
Trade Marks Rules, 2017-Rule 36(1)Trade Marks Act, 1999-Section 9, 9(1), 9(1)(a), 9(1)(b), 11, 11(1)(a), 11(1)(b), 20
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Delhi High Court judgments
1,36,586 judgments · page 1,874 of 6,830
High Courts03 May 2023Allowed
Arvind Medicare Pvt. Ltd. Vs The Registrar Of Trade Marks, Delhi
Delhi High Court · (2023) 05 DEL CK 1927
Trade Marks Rules, 2017-Rules 36(1)Trade Marks Act, 1999-Sections 9(1)(a), 9(1)(b), 11(1)(a), 11(1)(b), 9(1), 11 and 20
High Courts03 May 2023Disposed Of
Puneet Gupta Vs The State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1880
Cr.P.C-Section 482Hindu Marriage Act, 1955-Section 13B(1), 13-B(2)
High Courts03 May 2023Disposed Of
Bijender Sharma Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1844
IPC-Sections 498, 498A, 406, 34Hindu marriage Act-Sections 13(B), 13-B(1)
High Courts03 May 2023Disposed Of
Sanjay Bansal & Ors. Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1885
CrPC-Section 482IPC-Section 288, 337, 304A, 34
High Courts03 May 2023Allowed
Bigan Shah Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 05 DEL CK 1887
Cr.P.C.-Section 311IPC-Sections 376, 506POCSO Act-Sections 6, 17
High Courts03 May 2023Disposed Of
Tulsi Vs State Of NCT Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1888
IPC-Section 498-A, 406, 34HMA-Section 13-B(i), 13-B(ii)Cr.P.C.-Section 125, 482
High Courts03 May 2023Disposed Of
Faimuddin & Ors. Vs The State & Anr.
Delhi High Court · (2023) 05 DEL CK 1893
IPC-Section 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts03 May 2023Disposed Of
M/s. Indian Oil Corporation Ltd Vs M/s. IL&FS Paradip Refineries Water Ltd.
Delhi High Court · (2023) 05 DEL CK 1918
Arbitration and Conciliation Act, 1996-Section 34, 28(2)
High Courts03 May 2023Disposed Of
Principal Commissioner Of Income Tax - 4 Delhi Vs M/S Modern Info Technology Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 1940
Income-tax Act, 1961-Section 14A
High Courts03 May 2023Disposed Of
Court On Its Own Motion Vs Lalit Modi
Delhi High Court · (2023) 05 DEL CK 1938
Contempt of Courts Act, 1971-Section 12
High Courts03 May 2023Disposed Of
Principal Commissioner Of Income Tax, Central-3, Delhi Vs Alchemist Capital Ltd
Delhi High Court · (2023) 05 DEL CK 1937
Income Tax Act, 1961-Section 153A
High Courts03 May 2023Disposed Of
Principal Commissioner Of Income Tax, Central-3, Delhi Vs Oriental Tollways Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 1934
Income Tax Act, 1961-Section 14AIncome Tax Rules, 1962-Rule 8D
High Courts03 May 2023
Master Medhansh Jhawar @ Madhav Vs Rajesh Bhushan & Ors.
Delhi High Court · (2023) 05 DEL CK 1954
High Courts03 May 2023Allowed
R N Singh Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1951
Administrative Tribunals Act, 1985-Section 8, 8(2)Tribunals Reforms Act, 2021-Section 5, 6Tribunal (Conditions of Service) Rules, 2021-Rule 5
High Courts03 May 2023Disposed Of
National Highways Authority Of India Vs Progressive Constructions Limited
Delhi High Court · (2023) 05 DEL CK 1970
Arbitration and Conciliation Act, 1996-Section 34
High Courts03 May 2023Disposed Of
Vijay Gupta Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1963
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts03 May 2023Allowed
Raksha Devi Vs State
Delhi High Court · (2023) 05 DEL CK 1962
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 164
High Courts03 May 2023Partly Allowed
Mohammad Sagir Vs Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 1961
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts03 May 2023Partly Allowed
Ved Prakash Singh Vs Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 1986
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4