High Courts02 May 2023Disposed Of
Sanjay Kumar Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1991
CCS (Pension) Rules, 1972
COURT ARCHIVE
Delhi High Court judgments
1,36,586 judgments · page 1,878 of 6,830
High Courts02 May 2023Disposed Of
Titan Umreifungstechnik GmbH And Co. KG Vs Assistant Controller Of Patents And Designs & Anr.
Delhi High Court · (2023) 05 DEL CK 1989
Patents Act, 1970-Section 15, 2(1)(ja), 10(4), 10(4)(b)
High Courts02 May 2023Disposed Of
Universal City Studios LLC. & Ors. Vs Mixdrop.co & Ors.
Delhi High Court · (2023) 05 DEL CK 1988
Code of Civil Procedure, 1908-Order XIII(A) r/w Section 151, XIII-A, VIII Rule 10, I Rule 10Copyright Act, 1957-Section 2(f), 13(1), 13(2), 5, 40, 2(d), 17, 14(d), 51(a)(i), 51(a)(ii), 51(b), 14(d)(iii)Delhi High Court Intellectual Property Division Rules, 2022-Rule 27
High Courts02 May 2023Disposed Of
M/s Engineering Projects (India) Ltd. Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 2011
Finance Act, 1994-Section 64, 65(25b), 65(30a), 65(91a), 65(105), 65(105)(g), 65(105)(zzd), 65(105)(zzh), 65(105)(zzq), 65(105)(zzzh), 66, 67, 73(1), 75, 77, 78, Chapter VFinance Act, 2004-Section 95Finance Act, 2007-Section 140
High Courts02 May 2023Allowed
Ajay Kumar Gupta Vs Commissioner Of Customs & Anr.
Delhi High Court · (2023) 05 DEL CK 2010
Customs Act, 1962-Sections 77, 111(d), 111(i), 111(j), 111(l), 111(m), 111(o), 112(a), 112(b), 114AA, 125, 128/11
High Courts02 May 2023Disposed Of
M/s Piyare Lal Hari Singh Builders Pvt. Ltd. Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 2009
Finance Act, 1994-Sections 64, 65(25b), 65(30a), 65(91a), 65(105)(zzq), 65(105)(zzzh), 65(105)(zzzza), 66, 67, 73, 75, 76, 77, 78Constitution of India-Article 366 (including sub-article (29A))Service Tax Rules, 1994-Rule 6(1)
High Courts02 May 2023Disposed Of
Amitesh Grover Vs National School Of Drama & Ors.
Delhi High Court · (2023) 05 DEL CK 1063
Constitution of India-Article 14, 16Right to Information Act, 2005
High Courts02 May 2023Disposed Of
Priya Narang Vs State Of Delhi (Govt. Of NCT) & Ors.
Delhi High Court · (2023) 05 DEL CK 1060
Code of Criminal Procedure, 1973-Section 482, 195, 173, 41A, 144Indian Penal Code, 1860-Sections 188, 269, 270, 271Epidemic Diseases Act, 1897-Section 3
High Courts02 May 2023Disposed Of
SSAPP Overseas Pvt Ltd Vs Deputy Commissioner Of Income Tax
Delhi High Court · (2023) 05 DEL CK 1055
Income Tax Act 1961-Section 142(1)
High Courts02 May 2023Disposed Of
Pankaj Dawar Vs State Nct Of Delhi
Delhi High Court · (2023) 05 DEL CK 0053
High Courts02 May 2023Dismissed
Sunil Kumar Mann Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0050
High Courts02 May 2023Disposed Of
Alok Malhotra Vs Institute Of Chartered Accountants Of India
Delhi High Court · (2023) 05 DEL CK 0042
High Courts02 May 2023Dismissed
Nasreen Bano Siddiqui Vs Union Of India & Anr
Delhi High Court · (2023) 05 DEL CK 0041
National Company Law Tribunal (Recruitment, Salary and other Terms and Conditions of Service of Officers and other Employees) Rules, 2020 — Rule 7, 10
High Courts02 May 2023Disposed Of
Shriram Gen. Insurance Co. Ltd Vs Surender Sethi & Ors.
Delhi High Court · (2023) 05 DEL CK 0012
Motor Vehicles Act, 1988 — Section 173
High Courts02 May 2023Disposed Of
Shraddha Gupta Vs Sumit Jain
Delhi High Court · (2023) 05 DEL CK 0011
High Courts02 May 2023Dismissed
Delhi Transport Corporation Vs Ashok Kumar
Delhi High Court · (2023) 05 DEL CK 0010
High Courts02 May 2023Dismissed
Ashish Bansal & Ors. Vs Sunil Goel & Anr.
Delhi High Court · (2023) 05 DEL CK 0008
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 Rule 1(r), Order 39 Rule 2
High Courts02 May 2023Allowed
Mica Cargo Movers Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0007
Constitution Of India, 1950 — Article 226Arbitration And Conciliation Act, 1996 — Section 34(3)
High Courts02 May 2023Allowed
Suresh Choudhary & Anr Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 0006
Railway Claims Tribunal Act, 1987 — Section 16, 23Railway Act, 1989 — Section 123(c)