High Courts10 May 2023Disposed Of
Mask Consultants Pvt. Ltd. Vs Income Tax Officer & Anr.
Delhi High Court · (2023) 05 DEL CK 1209
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,858 of 6,818
High Courts10 May 2023Disposed Of
Smt. Poonam Chaturvedi Vs Shri Manas Chaturvedi & Ors.
Delhi High Court · (2023) 05 DEL CK 1236
Hindu Marriage Act, 1955-Section 13B(2)
High Courts10 May 2023Disposed Of
Rohit Marwaha Vs Sonia Marwaha & Anr.
Delhi High Court · (2023) 05 DEL CK 1221
High Courts10 May 2023Disposed Of
Mukesh Joshi Vs Manju Lata Joshi
Delhi High Court · (2023) 05 DEL CK 1238
Hindu Marriage Act, 1955-Section 13(B)(1), 13(B)(2)
High Courts10 May 2023Allowed
Glaxo Group Limited Vs Biogen Serums Private Limited
Delhi High Court · (2023) 05 DEL CK 1247
Code of Civil Procedure (CPC)-Section 151, Order VIII Rule 10Delhi High Court (Original Side) Rules, 2018-Rule 4 of Chapter VIIDelhi High Court Intellectual Property Rights Division Rules, 2022-Rule 27
High Courts10 May 2023Allowed
Sonu Lal Gupta & Anr. Vs Union Public Service Commission & Ors.
Delhi High Court · (2023) 05 DEL CK 1252
Delhi Education ActDelhi Education Rules
High Courts10 May 2023Dismissed
Union Of India & Anr. Vs Shri. Joginder Singh
Delhi High Court · (2023) 05 DEL CK 1254
Constitution of India-Article 21
High Courts10 May 2023Disposed Of
Dr Geeta Sharma Vs Steel Authority Of India Limited & Ors.
Delhi High Court · (2023) 05 DEL CK 1263
High Courts10 May 2023Allowed
Directorate Of Enforcement Vs Satyendar Kumar Jain
Delhi High Court · (2023) 05 DEL CK 1306
PMLA-Section 50Constitution of India-Article 21, 20(3)Customs Act, 1962-Section 108
High Courts10 May 2023Disposed Of
Chirag Ahuja & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1312
Cr.P.C-Section 482IPC-Section 498A, 406, 34, 408Dowry Prohibition Act, 1961-Section 4
High Courts10 May 2023Disposed Of
Aamir & Anr. Vs State of NCT of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1313
IPC-Sections 283, 285, 287, 337, 338, 304-ACr.P.C.-Section 482
High Courts10 May 2023Disposed Of
Deepak Yadav & Ors. Vs The State & Anr.
Delhi High Court · (2023) 05 DEL CK 1315
Cr. PC-Section 482IPC-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4
High Courts10 May 2023Disposed Of
Rakesh Kumar Vs The State (Govt. Ofnct Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1316
Cr.P.C-Section 482Indian Elec. Act (Amed) 2003-Sections 135/438
High Courts10 May 2023Disposed Of
Sh Ashish Chhabra & Ors. Vs The State & Anr.
Delhi High Court · (2023) 05 DEL CK 1317
Indian Penal Code-Sections 498A, 406, 34Cr.P.C.-Section 156(3)
High Courts10 May 2023Disposed Of
Priyank @ Shanky & Ors. Vs State Through Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1318
Indian Penal Code-Section 498A, 406, 34Code of Criminal Procedure-Section 482Hindu Marriage Act-Section 13(B)
High Courts10 May 2023Disposed Of
Tofik Alam & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1319
IPC-Section 354, 323, 509, 34POCSO Act-Section 12CrPC-Section 482
High Courts10 May 2023Allowed
Khurshid Alam Vs Union Of Inida
Delhi High Court · (2023) 05 DEL CK 1415
Railway Claims Tribunal Act, 1987-Section 23
High Courts10 May 2023Disposed Of
Harender Kumar @ Kake Vs State (NCT Of Delhi)
Delhi High Court · (2023) 05 DEL CK 1427
Indian Penal Code, 1860-Sections 397/34 and 302/34Cr.P.C.-Section 161Indian Evidence Act-Section 65B
High Courts10 May 2023Dismissed
M/S Vindhya Vasini Construction Co Vs M/S Bharat Heavy Electricals Ltd
Delhi High Court · (2023) 05 DEL CK 1420
Arbitration and Conciliation Act, 1996-Section 7, 11(4), 11(5), 11(6), 11(6)(c), 11(6A), 11(6C), 12(5), 13 and 15
High Courts10 May 2023Disposed Of
Aditya N Prasad Vs Col Ajay Gautam & Ors.
Delhi High Court · (2023) 05 DEL CK 1453