High Courts10 May 2023Disposed Of
PEC Limited Vs Sh Fateh Chand & Anr.
Delhi High Court · (2023) 05 DEL CK 1587
Payment of Gratuity Act, 1972
COURT ARCHIVE
Delhi High Court judgments
1,36,370 judgments · page 1,860 of 6,819
High Courts10 May 2023Disposed Of
PEC Limited Vs Sh Jagat Singh & Ors.
Delhi High Court · (2023) 05 DEL CK 1589
Payment of Gratuity Act, 1972
High Courts10 May 2023Allowed
Pallavi Deva & Anr. Vs Vijay Saxena
Delhi High Court · (2023) 05 DEL CK 1597
Code of Criminal Procedure Code-Section 125Code of Civil Procedure-Order XLI Rule 33
High Courts10 May 2023Disposed Of
Dinesh Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1663
High Courts10 May 2023Disposed Of
Amitabh Gupta Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1664
Border Security Group ‘A’ Recruitment Rules, 2017-Rule 12
High Courts10 May 2023Disposed Of
Colonel NC Dwivedi Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1665
Constitution of India-Article 309Army Act, 1950Army Rules, 1954
High Courts10 May 2023Disposed Of
Prajna Sarathi Jena Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1668
High Courts10 May 2023Allowed
Microsoft Technology Licensing LLC Vs Assistant Controller Of Patents And Designs
Delhi High Court · (2023) 05 DEL CK 1722
Patents Act, 1970-Section 15, 2(1)(j), 3(k), 3(n)
High Courts10 May 2023Disposed Of
N K Sareen Vs The Registrar Of Cooperative Societies & Anr.
Delhi High Court · (2023) 05 DEL CK 1762
High Courts10 May 2023
Ranbir Singh Sehrawat Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 05 DEL CK 1765
High Courts10 May 2023Disposed Of
Balkishan Vs Govt Of NCT Of Delhi
Delhi High Court · (2023) 05 DEL CK 1789
IPC-Sections 302, 34, 120B
High Courts10 May 2023Disposed Of
Aamir & Anr Vs State Of Nct Of Delhi And Ors
Delhi High Court · (2023) 05 DEL CK 0070
Indian Penal Code, 1860 — Section 283, 285, 287, 304A, 337, 338Code Of Criminal Procedure, 1973 — Section 482
High Courts10 May 2023Disposed Of
Shaukat Vs State, Nct Of Delhi
Delhi High Court · (2023) 05 DEL CK 0069
Indian Penal Code, 1860 — Section 120B, 302, 394Code Of Criminal Procedure, 1973 — Section 161, 439Arms Act, 1959 — Section 25, 27
High Courts10 May 2023Dismissed
Mukesh Sharma & Ors. Vs State Nct Of Delhi & Anr
Delhi High Court · (2023) 05 DEL CK 0068
Code Of Criminal Procedure, 1973 — Section 133, 482Schedule Castes and Schedule Tribes (Prevention of Atrocities) Act,1989 — Section 3(1)(v), 3(1)(x)
High Courts10 May 2023Disposed Of
Mamta Rani & Anr Vs Renu Rani
Delhi High Court · (2023) 05 DEL CK 0067
High Courts10 May 2023Disposed Of
PEC Limited Vs Lal Mohan Yadav And Others
Delhi High Court · (2023) 05 DEL CK 0066
High Courts10 May 2023Disposed Of
PEC Limited Vs Jagat Singh And Others
Delhi High Court · (2023) 05 DEL CK 0065
High Courts10 May 2023Disposed Of
PEC Limited Vs Dharam Veer Singh And Ors.
Delhi High Court · (2023) 05 DEL CK 0064
High Courts10 May 2023Disposed Of
PEC Limited Vs Fateh Chand And Other
Delhi High Court · (2023) 05 DEL CK 0063
High Courts10 May 2023Disposed Of
Nirmala Modi Vs BDR Builder Developers Pvt Ltd & Anr.
Delhi High Court · (2023) 05 DEL CK 0062