High Courts10 May 2023Disposed Of
Nirmala Modi Vs BDR Builder Developers Pvt Ltd & Anr.
Delhi High Court · (2023) 05 DEL CK 1455
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,859 of 6,818
High Courts10 May 2023Dismissed
Jaspal Vs State
Delhi High Court · (2023) 05 DEL CK 1474
Indian Penal Code, 1860-Section 302Code of Criminal Procedure, 1973-Sections 82, 83, 41, 313Indian Evidence Act, 1872-Section 106
High Courts10 May 2023Dismissed
Yogesh Sharma @ Yogi Vs State
Delhi High Court · (2023) 05 DEL CK 1479
Indian Penal Code, 1860-Section 302, 201, 34Indian Evidence Act-Section 106Cr.P.C.-Section 313, 164, 161
High Courts10 May 2023Dismissed
Rachana Vs Shreeram General Insurance Co. Ltd. & Ors.
Delhi High Court · (2023) 05 DEL CK 1491
Constitution of India-Article 226, 227Legal Services Authorities Act, 1987-Section 21, 20Court-fees Act, 1870
High Courts10 May 2023Disposed Of
Capt. Digvijay Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1492
Civil Aviation Requirements-Clause 6.2 of Section 5-'Air Safety', 5.1, 8.1, 8.2
High Courts10 May 2023
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1494
High Courts10 May 2023Disposed Of
Satish Kumar Gaur Vs Principal District And Sessions Judge
Delhi High Court · (2023) 05 DEL CK 1481
High Courts10 May 2023Disposed Of
Kanchan Sinha Vs Government Of National Capital Territory Of Delhi
Delhi High Court · (2023) 05 DEL CK 1496
High Courts10 May 2023Disposed Of
Ramesh Abhishek Vs Lokpal Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1497
Lokpal and Lokayuktas Act, 2013-Section 2(e), 14, 20, 20(1) first proviso, 23Lokpal (Complaint) Rules, 2020-Rule 4Central Vigilance Commission Act, 2003-Section 3(1)
High Courts10 May 2023Disposed Of
Tamboli Tours And Travels Pvt. Ltd. Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1499
High Courts10 May 2023Disposed Of
Praveen Bansal Vs Income Tax Officer Ward 29-1 & Anr.
Delhi High Court · (2023) 05 DEL CK 1530
Income Tax Act, 1961-Section 148A(d), 148A(b)
High Courts10 May 2023Dismissed
Emmanuel William Vs Narcotics Control Bureau
Delhi High Court · (2023) 05 DEL CK 1524
Code of Criminal Procedure, 1973-Section 439NDPS Act-Section 3, 8(c), 21(c), 21C, 23, 29, 37, 37(i)(b)(ii), 67
High Courts10 May 2023Allowed
Faheem Ahmed & Anr. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1523
Cr.P.C.-Section 438, 482, 164IPC-Sections 323, 354, 354B, 376, 34Constitution of India-Article 21
High Courts10 May 2023Dismissed
Mohd. Farhan Vs State
Delhi High Court · (2023) 05 DEL CK 1564
Code of Criminal Procedure, 1973-Section 397, 401, 482, 313IPC-Section 323, 341, 354, 354-B, 354-DEvidence Act, 1872-Section 134
High Courts10 May 2023Dismissed
Sachin Arora Vs Manju Arora
Delhi High Court · (2023) 05 DEL CK 1575
Constitution of India-Article 226, 21, 14, 19(1)(f), 19(1)(g), 20(3) and 31Code of the Civil Procedure-Order XVI, 16 Rule 6Hindu Marriage Act-Section 13(1)(i)
High Courts10 May 2023Dismissed
Delhi Transport Corporation Vs Vinod Kumar
Delhi High Court · (2023) 05 DEL CK 1579
High Courts10 May 2023Partly Allowed
Reliance General Insurance Company Ltd Vs Farooq Khan & Anr.
Delhi High Court · (2023) 05 DEL CK 1580
Motor Vehicles Act 1988-Section 173
High Courts10 May 2023Disposed Of
PEC Limited Vs Sh. Dharam Veer Singh & Ors.
Delhi High Court · (2023) 05 DEL CK 1582
Payment of Gratuity Act, 1972
High Courts10 May 2023
Sh Dharam Singh Vs The Department Of Forest Amd Wildlife
Delhi High Court · (2023) 05 DEL CK 1583
High Courts10 May 2023Disposed Of
PEC Limited Vs Lal Mohan Yadav & Ors.
Delhi High Court · (2023) 05 DEL CK 1586
Payment of Gratuity Act, 1972