High Courts11 May 2023Disposed Of
Deepak Singh Vs Joint Commissioner Of Police & Ors
Delhi High Court · (2023) 05 DEL CK 0090
Arms Rules, 2016 — Rule 12(3)(b), 13, 18Arms Act, 1959 — Section 13, 18
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,857 of 6,818
High Courts11 May 2023
Geeta Devi & Anr Vs Kavita & Ors(Iffco Tokio General Insurance Company Ltd)
Delhi High Court · (2023) 05 DEL CK 0089
Motor Vehicles Act, 1988 — Section 149(2)(a), 149(2)(a)(ii), 173
High Courts11 May 2023Dismissed
Ajay Sahni & Anr Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2023) 05 DEL CK 0088
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6
High Courts11 May 2023Disposed Of
Hindustan Engineering And Industries Limited (Prior To Merger Known As Malanpur Steel Limited Vs Spicejet Limited & Ors.
Delhi High Court · (2023) 05 DEL CK 0087
High Courts11 May 2023Disposed Of
Rajendra Prasad Vs Union Of India And Ors.
Delhi High Court · (2023) 05 DEL CK 0086
High Courts11 May 2023Disposed Of
Tarsem Singh Vs DG CISF And Ors
Delhi High Court · (2023) 05 DEL CK 0084
High Courts11 May 2023Disposed Of
Const Lal Bahadur Jena Vs Union Of India And Ors.
Delhi High Court · (2023) 05 DEL CK 0083
High Courts11 May 2023Allowed
M/S. H G Retail Solutions Pvt. Ltd. Vs Rajiv Kumar Saxena
Delhi High Court · (2023) 05 DEL CK 0073
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141, 142, 142(c)General Clauses Act, 1897 — Section 27
High Courts11 May 2023Dismissed
Pawan Kumar Vs State
Delhi High Court · (2023) 05 DEL CK 0072
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 162, 313Evidence Act, 1872 — Section 8, 25, 27, 65B, 106
High Courts11 May 2023Disposed Of
Ravinder Kumar Vs State Nct Of Delhi And Anr
Delhi High Court · (2023) 05 DEL CK 0071
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts10 May 2023
Just Spray Marketing Private Limited & Anr. Vs Devendra Kumar Sachdeva Trading As M/s Aisan Agencies
Delhi High Court · (2023) 05 DEL CK 2027
Indian Evidence ActCode of Civil Procedure, 1908-Order 41 Rule 23, 2 Rule 2, 2 Rule 2(3)
High Courts10 May 2023Dismissed
Kamal Rana Vs Anju Singh
Delhi High Court · (2023) 05 DEL CK 1072
Delhi Rent Control Act, 1958-Section 25B, 25B(8), proviso to Section 25B(8), 14(1)(e), 19Limitation Act, 1963-Section 5CPC-Order 37, 37 Rule 4, Section 151
High Courts10 May 2023Dismissed
Rajinder Singh Vs Rajesh Arora
Delhi High Court · (2023) 05 DEL CK 1071
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25B(8), Proviso to Section 25B(8)
High Courts10 May 2023Disposed Of
Airport Authority Employees Union Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1094
Airports Authority of India Act, 1994Employees Provident Fund and Miscellaneous Provisions Act, 1952Constitution of India-Article 142
High Courts10 May 2023Dismissed
North Delhi Power Ltd Vs Kansal Brothers
Delhi High Court · (2023) 05 DEL CK 1097
CPC-Section 151
High Courts10 May 2023Disposed Of
Mamta Rani & Anr. Vs Renu Rani
Delhi High Court · (2023) 05 DEL CK 1125
High Courts10 May 2023Allowed
M/s. RK Agroexport Private Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1181
Customs Act, 1962-Section 149
High Courts10 May 2023Disposed Of
Shaukat Vs State, NCT Of Delhi
Delhi High Court · (2023) 05 DEL CK 1191
Code of Criminal Procedure, 1973-Section 439, 161Indian Penal Code, 1860-Sections 302, 394, 120B, 34Arms Act, 1959-Sections 25, 27, 54, 59
High Courts10 May 2023Dismissed
Mukesh Sharma & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1193
Code of Criminal Procedure, 1973-Section 482, 161, 133, 173Schedule Castes and Schedule Tribes (Prevention of Atrocities) Act,1989-Section 3(1)(x), 3(1)(v)