High Courts11 May 2023
The New India Assurance Co Ltd Vs Neetu Devi & Ors.
Delhi High Court · (2023) 05 DEL CK 1549
Motor Vehicles Act, 1988-Section 173
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Delhi High Court judgments
1,36,357 judgments · page 1,856 of 6,818
High Courts11 May 2023Partly Allowed
National Insurance Co Ltd Vs Vimlesh @ Bimla & Ors
Delhi High Court · (2023) 05 DEL CK 1560
Motor Vehicles Act, 1988-Section 173, 163A, 166, 149(2), 149(2)(a)(ii)IPC-Section 302
High Courts11 May 2023Allowed
Ramchandra Sharma @ Chandar Sharma @ Ram Chander Vs Dheeraj & Ors.
Delhi High Court · (2023) 05 DEL CK 1584
Motor Vehicles Act-Section 173
High Courts11 May 2023Allowed
Geeta Devi & Anr. Vs Kavita & Ors.
Delhi High Court · (2023) 05 DEL CK 1585
Motor Vehicles Act, 1988-Section 173, 149(2)(a), 149(2)(a)(ii)
High Courts11 May 2023Disposed Of
Hindustan Engineering And Industries Limited (Prior To Merger Known As Malanpur Steel Limited) Vs Spicejet Limited & Ors.
Delhi High Court · (2023) 05 DEL CK 1600
High Courts11 May 2023
Sakib Ahmed Vs State NCT Of Delhi
Delhi High Court · (2023) 05 DEL CK 1641
Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Sections 328, 376, 506Protection of Children from Sexual Offences Act, 2012-Section 6
High Courts11 May 2023Disposed Of
Const Lal Bahadur Jena Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1662
High Courts11 May 2023Disposed Of
Tarsem Singh Vs DG CISF & Ors.
Delhi High Court · (2023) 05 DEL CK 1666
High Courts11 May 2023Dismissed
Rajendra Prasad Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1672
High Courts11 May 2023Dismissed
Delhi State Civil Supplies Corporation Ltd. Vs G S Shergill
Delhi High Court · (2023) 05 DEL CK 1697
Arbitration and Conciliation Act, 1996-Section 34Conduct, Discipline & Appeal Rules, 1985-Rule 26
High Courts11 May 2023
Union Of India Vs Dr. Mohammed Saleem
Delhi High Court · (2023) 05 DEL CK 1760
Central Civil Services (Conduct) Rules, 1964-Rule 3 (1) (i), 3 (1) (iii), 3 (2)(i)CISF Rules, 2001-Rule 52, 523Army Act, 1950
High Courts11 May 2023Dismissed
Ajay Sahni & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1768
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)Land Acquisition Act, 1894-Section 4, 6
High Courts11 May 2023Allowed
Padmavati Agro Industries Vs Aviraj Agro Commodities Pvt Ltd & Ors
Delhi High Court · (2023) 05 DEL CK 0102
High Courts11 May 2023Disposed Of
Arpit Projects Ltd. Vs Gurgaon Recreation Park Limited
Delhi High Court · (2023) 05 DEL CK 0101
Arbitration And Conciliation Act, 1996 — Section 11Companies Act, 2013 — Section 2(87)
High Courts11 May 2023Disposed Of
Helping Hands Jaipur Society Vs Union Of India & Anr
Delhi High Court · (2023) 05 DEL CK 0100
Foreign Contribution (Regulation) Rules, 2011 — Rule 17Foreign Contribution Regulation Act, 2010 — Section 11, 12, 13, 14, 16, 17(1)
High Courts11 May 2023Disposed Of
Sarvesh Security Services Pvt. Ltd. Through Its Authorized Signatory Col. Retd. Snp Singh Vs Govenrment E Market Gem
Delhi High Court · (2023) 05 DEL CK 0099
High Courts11 May 2023Allowed
Ramchandra Sharma @ Chandar Sharma @ Ram Chander Vs Dheeraj & Ors
Delhi High Court · (2023) 05 DEL CK 0098
Motor Vehicles Act, 1988 — Section 173
High Courts11 May 2023Allowed
Union Of India Vs Dr. Mohammed Saleem
Delhi High Court · (2023) 05 DEL CK 0097
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(iii), 3(2)(i)Central Industrial Security Force Rules, 2001 — Rule 52
High Courts11 May 2023Disposed Of
Manglam Infrabuild LLP Vs Directorate Of Enforcement
Delhi High Court · (2023) 05 DEL CK 0091
Prevention of Money Laundering Act, 2002 — Section 5, 17(1A), 54