Delhi Electricity Reform (Transfer Scheme) Rules, 2001-Rules 2(r), 6, 6(8), 6(9), 9(a) and (b)The 2000 Act-Section 16, 16(2)Central Civil Services (Pension) Rules, 1972-Rules 3(q), 9, 14, 24, 26, 29, 30, 35, 37, 40(3), 48, 48A, 48B, 54(6)

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High Courts11 May 2023Disposed Of

Ms. Anjna Luthra Vs Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 05 DEL CK 1368

Delhi School Education Rules, 1973-Rule 118, 120Constitution of India-Article 226

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High Courts11 May 2023Allowed

Saroj & Ors. Vs Jamun Rai & Anr.

Delhi High Court · (2023) 05 DEL CK 1416

Limitation Act-Section 5Employee’s Compensation Act, 1923-Section 30IPC-Sections 279/304-A

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High Courts11 May 2023

Pawan Kumar Vs State

Delhi High Court · (2023) 05 DEL CK 1426

Indian Penal Code, 1860-Section 302Code of Criminal Procedure, 1973-Section 313, 162Indian Evidence Act, 1872-Section 65B, 25, 27, 8, 106

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High Courts11 May 2023Disposed Of

Arpit Projects Ltd. Vs Gurgaon Recreation Park Limited

Delhi High Court · (2023) 05 DEL CK 1445

Arbitration and Conciliation Act, 1996-Section 11Companies Act, 2013-Section 2 (87)

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High Courts11 May 2023

Opentv Inc Vs The Controller Of Patents And Designs & Anr.

Delhi High Court · (2023) 05 DEL CK 1493

Patents Act, 1970-Section 15, 3(k), 11A, 3(m), 10(4)(c), 10(5), 2(1)(ja), 117A, Chapter X, 57 to 59Patent Act 1977-Section 1(2), 1(2)(c)Copyright Act, 1957

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High Courts11 May 2023Disposed Of

Manglam Infrabuild LLP Vs Directorate Of Enforcement

Delhi High Court · (2023) 05 DEL CK 1498

Prevention of Money Laundering Act, 2002-Section 54, 5, 17(1A)

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High Courts11 May 2023Disposed Of

Deepak Singh Vs Joint Commissioner Of Police & Ors.

Delhi High Court · (2023) 05 DEL CK 1500

Arms Act, 1959-Section 13, 18Arms Rules, 2016-Rule 12(3)(b), 13, 18

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High Courts11 May 2023Disposed Of

Helping Hands Jaipur Society Vs Union Of India & Anr.

Delhi High Court · (2023) 05 DEL CK 1501

Foreign Contribution Regulation Act, 2010-Sections 11, 12, 13, 14, 16, 17(1)Foreign Contribution (Regulation) Amendment Act, 2020Foreign Contribution (Regulation) Rules, 2011-Rule 17

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High Courts11 May 2023Disposed Of

Durga P Mishra Vs Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 05 DEL CK 1503

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High Courts11 May 2023Disposed Of

Sarvesh Security Services Pvt. Ltd. Through Its Authorized Signatory Col. Retd. SNP Singh Vs Govenrment E Market Gem

Delhi High Court · (2023) 05 DEL CK 1505

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High Courts11 May 2023

The Commissioner Of Income Tax - International Taxation -3 Vs Sheraton International LLC

Delhi High Court · (2023) 05 DEL CK 1534

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