High Courts12 May 2023Disposed Of
Gurbachan Singh Saluja Vs Vijay Kumar
Delhi High Court · (2023) 05 DEL CK 0453
Delhi Municipal Corporation Act, 1957 — Section 507(a)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,853 of 6,818
High Courts12 May 2023Disposed Of
Geeta Gupta Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 0452
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7(2), 7(3)
High Courts12 May 2023Allowed
M/S. Delhi Marketing Vs Zydus Wellness Limited
Delhi High Court · (2023) 05 DEL CK 0451
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 1, Order 6 Rule 2, Order 6 Rule 4Trade Marks Act, 1999 — Section 2(zg), 17, 47, 57
High Courts12 May 2023Dismissed
Quazi Mohammed Ahmed Vs Miohammed Sultan
Delhi High Court · (2023) 05 DEL CK 0450
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts12 May 2023Dismissed
Ayushi Air Express Private Limited And Anr. Vs Transportation India-3PL
Delhi High Court · (2023) 05 DEL CK 0449
Code of Civil Procedure, 1908 — Order 37, Order 37 Rule 2, Order 37 Rule 2(2), Order 37 Rule 3, Order 37 Rule 3(3), Order 37 Rule 3(4)Negotiable Instruments Act, 1881 — Section 138
High Courts12 May 2023Dismissed
T S Mokha Vs Ansal Properties & Infrastructure Ltd & Anr
Delhi High Court · (2023) 05 DEL CK 0448
Constitution of India, 1950 — Article 12Code of Civil Procedure, 1908 — Order 41, Section 96Evidence Act, 1872 — Section 115
High Courts12 May 2023Disposed Of
Chandresh Kumar And Others Vs State And Another
Delhi High Court · (2023) 05 DEL CK 0447
Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts12 May 2023Disposed Of
Vinay Hans Vs State (Nct Of Delhi) And Ors.
Delhi High Court · (2023) 05 DEL CK 0446
Indian Penal Code, 1860 — Section 287, 304ACode Of Criminal Procedure, 1973 — Section 482
High Courts12 May 2023Disposed Of
Ashish Dev Vs State & Ors.
Delhi High Court · (2023) 05 DEL CK 0445
Indian Penal Code, 1860 — Section 288, 304ACode Of Criminal Procedure, 1973 — Section 482
High Courts12 May 2023Disposed Of
Dinesh Rana And Another Vs State And Another
Delhi High Court · (2023) 05 DEL CK 0444
Indian Penal Code, 1860 — Section 34, 323, 341, 354ACode Of Criminal Procedure, 1973 — Section 482
High Courts12 May 2023Disposed Of
Jagjit Sharma Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2023) 05 DEL CK 0443
Constitution of India, 1950 — Article 136, 142Negotiable Instruments Act, 1881 — Section 138, 147Indian Penal Code, 1860 — Section 174
High Courts12 May 2023Disposed Of
Ranu And Ors Vs State (Nct Of Delhi) And Anr
Delhi High Court · (2023) 05 DEL CK 0442
Indian Penal Code, 1860 — Section 34, 406, 498AHindu Marriage Act, 1955 — Section 13B(1), 13B(2)
High Courts12 May 2023Dismissed
Santosh Singh Vs Anil Agarwal
Delhi High Court · (2023) 05 DEL CK 0441
Code of Civil Procedure, 1908 — Order 12 Rule 6
High Courts12 May 2023Disposed Of
Hamdard National Foundation India & Anr Vs Government Of Nct Delhi & Ors
Delhi High Court · (2023) 05 DEL CK 0440
Drug & Cosmetics Rules, 1945 — Section 157(1B)Drugs & Cosmetics Act, 1940 — Section 3(a)
High Courts12 May 2023Dismissed
NTPC Ltd Vs Emami Power Ltd & Anr
Delhi High Court · (2023) 05 DEL CK 0439
Competition Act, 2002 — Section 3
High Courts12 May 2023Disposed Of
Ashwani Choudhary Vs Pratibha Singh
Delhi High Court · (2023) 05 DEL CK 0438
Hindu Marriage Act, 1955 — Section 13(1), 13(1)(ia), 13B(1), 13B(2)
High Courts12 May 2023Disposed Of
Deepak Jain Vs Income Tax Officer Ward 44(1),Delhi & Ors
Delhi High Court · (2023) 05 DEL CK 0437
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d), 149(1)(b)
High Courts12 May 2023Disposed Of
Principal Commissioner Of Income Tax, Central-3, Delhi Vs M/S Anant Overseas Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 0436
Income Tax Act, 1961 — Section 14A
High Courts12 May 2023Disposed Of
Pr. Commissioner Of Income Tax (Central)-2 Vs M/S Bharat Hotels Ltd
Delhi High Court · (2023) 05 DEL CK 0435
Income Tax Act, 1961 — Section 14A
High Courts12 May 2023Disposed Of
Jai Kishan Bansal Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 0434