High Courts12 May 2023Disposed Of
Pr. Commissioner Of Income Tax (Central)-2 Vs M/s Bharat Hotels Ltd.
Delhi High Court · (2023) 05 DEL CK 1537
Income Tax Act, 1961-Section 14A
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,852 of 6,818
High Courts12 May 2023Disposed Of
Gyarsi Vs The State NCT Of Delhi
Delhi High Court · (2023) 05 DEL CK 1565
Cr.P.C.-Section 482, 428, 360IPC-Section 380, 454(II), 34, 411Probation of Offenders Act-Section 4
High Courts12 May 2023Dismissed
North Delhi Municipal Corporation Vs Ram Kumar
Delhi High Court · (2023) 05 DEL CK 1590
Constitution of India-Article 227Indian Penal Code-Section 342, 376Industrial Disputes Act-Section 17B
High Courts12 May 2023Disposed Of
Ashwani Choudhary Vs Pratibha Singh
Delhi High Court · (2023) 05 DEL CK 1601
Hindu Marriage Act-Section 13(1)(ia), 13(1), 13B(1), 13B(2)
High Courts12 May 2023
Ms Preeti Kasana Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1610
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482
High Courts12 May 2023Dismissed
Paramjit Singh Vs Hardaman Singh & Ors.
Delhi High Court · (2023) 05 DEL CK 1612
Code of Civil Procedure, 1908-Section 104, Order XLIII Rule 1(r), XXXIX Rule 1 & 2Delhi High Court Act, 1996-Section 10
High Courts12 May 2023Disposed Of
Jai Kishan Bansal Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1673
High Courts12 May 2023Dismissed
Charanjit Singh Ahluwalia Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1654
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 23, 23(1), 23(2), 23(3), 5Constitution of India-Article 226Code of Criminal Procedure, 1973
High Courts12 May 2023Dismissed
Novo Medi Sciences Pvt Ltd Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 1707
High Courts12 May 2023Dismissed
Dilip Kumar Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1763
Persons with (Disabilities) Equal Opportunities, Protection of Rights and Full Participation Act, 1995-Section 60Rights of Persons with Disability Act, 2016Delhi Right of Persons with Disabilities Rules, 2018-Rule 48
High Courts12 May 2023Disposed Of
Union Of India & Ors. Vs Anjana Dutta
Delhi High Court · (2023) 05 DEL CK 1766
High Courts12 May 2023Dismissed
IDBI Bank Ltd Vs Power Finance Corporation Ltd. & Ors.
Delhi High Court · (2023) 05 DEL CK 1049
Constitution of India-Article 226, 12, 14, 227Contract ActForeign Exchange Regulation Act, 1973
High Courts12 May 2023Disposed Of
Sri Ragavendra College Of Education Vs National Council For Teacher Education & Anr.
Delhi High Court · (2023) 05 DEL CK 1046
National Council for Teacher Education Act, 1993-Sections 17, 18National Council for Teacher Education (Recognition Norms and Procedure) Regulations, 2014
High Courts12 May 2023Disposed Of
M/S Darzi On Call Vs Sunil Mittal & Anr
Delhi High Court ·
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Trade Marks Act, 1999 — Section 9, 17, 31, 32
High Courts12 May 2023Disposed Of
Hitender Shokeen Vs Ajan Kumar Shokeen & Ors
Delhi High Court · (2023) 05 DEL CK 0465
Limitation Act, 1963 — Article 59Code of Civil Procedure, 1908 — Order 14 Rule 1, Order 2 Rule 2, Order 14 Rule 2, Order 14 Rule 2(2)(b), Order 14 Rule 2(2)(d), Order 22 Rule 4, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Limitation Act, 1963 — Section 3(1), 17
High Courts12 May 2023Allowed
Synthes GMBH Vs Controller General Of Patents, Designs And Trademarks And Anr
Delhi High Court ·
Patents Act, 1970 — Section 2(1)(j), 10(4), 59
High Courts12 May 2023Allowed
Navin Sinha Vs Naveta Sinha
Delhi High Court · (2023) 05 DEL CK 0457
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 19
High Courts12 May 2023Disposed Of
Sri Ragavendra College Of Education Vs National Council For Teacher Education
Delhi High Court · (2023) 05 DEL CK 0456
National Council for Teacher Education Act, 1993 — Section 17, 18
High Courts12 May 2023Disposed Of
Kartari Devi Vs Vinod Kumar And Ors
Delhi High Court · (2023) 05 DEL CK 0455
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 16(6)
High Courts12 May 2023Dismissed
Dr. Er Rajainderr Jaina Vs Rahul Jaina
Delhi High Court · (2023) 05 DEL CK 0454
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 6 Rule 18