High Courts12 May 2023Dismissed
Preeti Kasana Vs State Nct Of Delhi & Ors
Delhi High Court · (2023) 05 DEL CK 0433
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,854 of 6,818
High Courts12 May 2023Allowed
Synthes Gmbh Vs Controller General Of Patents, Designs And Trademarks And Anr
Delhi High Court · (2023) 05 DEL CK 0432
Patent Act, 1970 — Section 2(1)(j), 10(4), 59
High Courts12 May 2023Disposed Of
Gyarsi Vs State Nct Of Delhi
Delhi High Court · (2023) 05 DEL CK 0082
Indian Penal Code, 1860 — Section 34, 380, 411, 454IICode Of Criminal Procedure, 1973 — Section 360, 428, 482Probation of Offenders Act, 1958 — Section 4
High Courts12 May 2023Dismissed
Novo Medi Sciences Pvt Ltd Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0081
High Courts12 May 2023Dismissed
North Delhi Municipal Corporation Vs Ram Kumar
Delhi High Court · (2023) 05 DEL CK 0080
Constitution of India, 1950 — Article 227Indian Penal Code, 1860 — Section 342, 376Industrial Disputes Act, 1947 — Section 17B
High Courts12 May 2023Disposed Of
Union Of India And Ors Vs Anjana Dutta
Delhi High Court · (2023) 05 DEL CK 0079
High Courts12 May 2023Dismissed
Dilip Kumar Vs Govt. Of Nct Of Delhi And Ors.
Delhi High Court · (2023) 05 DEL CK 0078
Delhi Right of Persons with Disabilities Rules, 2018 — Rule 48Rights of Persons with Disabilities Act, 2016 — Section 60
High Courts12 May 2023Disposed Of
Bijender Singh And Anr Vs Iqbal Singh And Ors
Delhi High Court · (2023) 05 DEL CK 0075
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 Rule 1(i), Order 39 Rule 2Indian Contract Act, 1872 — Section 29, 31, 32
High Courts12 May 2023
Azmat Ali Khan Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 0074
High Courts11 May 2023Allowed
Hugo Boss Trademark Management GMBH And Co KG Vs Hertz Chemicals Pvt Ltd & Anr.
Delhi High Court · (2023) 05 DEL CK 2028
High Courts11 May 2023Allowed
Ms. Shobha Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1091
Indian Penal Code, 1860-Section 188Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 4, 4(1), 7, 7(1), 7(2)Public Premises (Eviction of Unauthorised Occupants) Rules, 1971-Rule 5, 8
High Courts11 May 2023Dismissed
Savita Oil Technologies Limited Vs Valvoline Licensing And Intellectual Property LLC
Delhi High Court · (2023) 05 DEL CK 1093
The Trade Marks Act, 1999-Section 57, 9(1)(b), 9(1)(c)
High Courts11 May 2023
Dinesh Kumar Gupta & Anr. Vs Govt Of NCT Of Delhi
Delhi High Court · (2023) 05 DEL CK 1104
Delhi Land Reforms Act, 1954-Section 81
High Courts11 May 2023Dismissed
Ajay Saxena Vs Kiran Bhagwasiya & Anr.
Delhi High Court · (2023) 05 DEL CK 1123
CPC, 1908-Order XII Rule 6
High Courts11 May 2023Disposed Of
Raju Sarkar Vs Vinay Sarkar
Delhi High Court · (2023) 05 DEL CK 1163
High Courts11 May 2023Allowed
Pritkaran Narang Vs Vikramjeet Singh & Anr.
Delhi High Court · (2023) 05 DEL CK 1237
High Courts11 May 2023Disposed Of
Madan Lal Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1261
High Courts11 May 2023Dismissed
Manish Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1271
Land Acquisition Act, 1894-Section 4, 6
High Courts11 May 2023Partly Allowed
Choice Hotels International, Inc. Vs Oravel Stays Limited & Ors.
Delhi High Court · (2023) 05 DEL CK 1296
Code Of Civil Procedure, 1908-Order XIIIA, Section 151, XXXIX Rules 1 and 2, XI Rule 2Commercial Courts Act, 2015