High Courts09 May 2023Disposed Of
Employees State Insurance Corporation Vs Sh Randhir Prasad Gupta & Ors.
Delhi High Court · (2023) 05 DEL CK 1257
COURT ARCHIVE
Delhi High Court judgments
1,36,376 judgments · page 1,862 of 6,819
High Courts09 May 2023Disposed Of
Shri Mukul Sanwal Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1258
All India Service (Death-Cum-Retiral Benefits) Rules, 1958-Rule 5(1)
High Courts09 May 2023Disposed Of
Ravinder Kumar Yadav Vs The Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 1259
High Courts09 May 2023Disposed Of
Vishesh Vs The Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 1260
High Courts09 May 2023Disposed Of
Ramit Chhabra & Ors. Vs The State (NCT) Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1301
IPC-Section 498A, 406, 34Hindu Marriage Act, 1955-Section 13-B(1), 13-B(2), 13(ia), 13(ib)Contempt of Courts Act
High Courts09 May 2023Disposed Of
Sumer Sharma & Anr. Vs State & Anr.
Delhi High Court · (2023) 05 DEL CK 1290
CR.P.C.-Section 482IPC-Sections 354, 506, 34
High Courts09 May 2023Disposed Of
Naveen Pratap Singh Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1308
IPC-Section 354DCr.P.C.-Section 482Prevention of Corruption Act
High Courts09 May 2023Disposed Of
Himanshu Verma Vs State(Govt Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1309
Cr.P.C-Section 482PC-Section 354
High Courts09 May 2023Disposed Of
Rajesh Kumar Sharma & Ors. Vs The State (N.C.T. Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1311
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 489A, 406, 34Hindu Marriage Act-Section 13(B)(1), 13(B)(2)
High Courts09 May 2023Disposed Of
Sh. Genda Ram Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1314
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 452, 323, 34, 308, 341
High Courts09 May 2023Allowed
Uma Kant Sadhav & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1360
National Monuments Authority (Conditions of Service of Chairman and Members of the Authority and Conduct of Business) Rules, 2011-Rule 3Ancient Monuments and Archaeological Sites and Remains (Amendments and Validation) Act, 2010-Section 20H, 20H(1)Central Civil Service (Revised Pay) Rules, 2016
High Courts09 May 2023Disposed Of
ITMA Hotels India Pvt Ltd Vs AWA Lighting Designers Inc & Anr.
Delhi High Court · (2023) 05 DEL CK 1414
Arbitration & Conciliation Act, 1996-Section 37, 8, 16
High Courts09 May 2023Dismissed
Ranjan Dhingra Vs Rotary International & Ors.
Delhi High Court · (2023) 05 DEL CK 1421
Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2Illinois General Not-for-Profit Corporation Act of 1986Indian Companies Act, 1956
High Courts09 May 2023Allowed
Radnik Exports Vs Supertech Realtors Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 1417
Arbitration and Conciliation Act, 1996-Section 11(6), 8, 11, 12, 34(2)(a), 34(2)(b), Schedule IV
High Courts09 May 2023Dismissed
Delhi Metro Rail Corporation Ltd Vs MS Parasvnath Developers Ltd
Delhi High Court · (2023) 05 DEL CK 1439
Code of Civil Procedure, 1908-Order VII Rule 11 (a) and (d), VII Rule 11Arbitration and Conciliation Act, 1996-Section 73(3), 74, 30Limitation Act, 1963-Article 113
High Courts09 May 2023
Ultratech Cement Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1487
NGT Act, 2010-Section 22
High Courts09 May 2023Disposed Of
Indian Oil Corporation Ltd Vs Micro Small And Medium Enterprises Facilitation Council & Ors.
Delhi High Court · (2023) 05 DEL CK 1488
Medium Enterprises Development Act, 2006-Section 8, 8(1), 2(n)Limitation Act, 1963-Section 14Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993
High Courts09 May 2023Disposed Of
Municipal Corporation Of Delhi Vs Triweni Enterprises
Delhi High Court · (2023) 05 DEL CK 1489
Micro, Small and Medium Enterprises Development Act, 2006-Section 8, 8(1), 2(n), 17, 18(2), 18(3), Chapter-VArbitration Act, 1996-Section 16, 80Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993
High Courts09 May 2023Disposed Of
M/s. Quickdel Logistics Pvt. Ltd. Vs Delhi Arbitration Centre & Ors.
Delhi High Court · (2023) 05 DEL CK 1490
Micro Small and Medium Enterprises Development Act, 2006-Section 2(n), 8, 8(1)Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993
High Courts09 May 2023Disposed Of
Al Hatim Tours And Travels Pvt. Ltd. Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1495