High Courts09 May 2023Disposed Of
ITMA Hotels India Pvt Ltd Vs AWA Lighting Designers Inc & Anr
Delhi High Court · (2023) 05 DEL CK 0504
Arbitration And Conciliation Act, 1996 — Section 8, 16, 37
COURT ARCHIVE
Delhi High Court judgments
1,36,417 judgments · page 1,864 of 6,821
High Courts09 May 2023Disposed Of
Sirona Hygiene Private Limited Vs Flipkart Internet Private Limited & Ors.
Delhi High Court · (2023) 05 DEL CK 0503
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1, Order 8 Rule 10
High Courts09 May 2023Allowed
Radnik Exports Vs Supertech Realtors Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 0502
Arbitration and Conciliation Act, 1996 — Section 8, 11, 11(6), 12, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i)
High Courts09 May 2023
Delhi Metro Rail Corporation Ltd Vs Ms Parasvnath Developers Ltd
Delhi High Court · (2023) 05 DEL CK 0501
Limitation Act, 1963 — Article 113Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Arbitration and Conciliation Act, 1996 — Section 30, 73(3), 74
High Courts09 May 2023Disposed Of
M/S. Quickdel Logistics Pvt. Ltd. Vs Delhi Arbitration Centre & Ors
Delhi High Court · (2023) 05 DEL CK 0500
Micro, Small And Meduim Enterprises Development Act, 2006 — Section 2(n), 8, 8(1)
High Courts09 May 2023Disposed Of
Municipal Corporation Of Delhi Vs Triweni Enterprises
Delhi High Court · (2023) 05 DEL CK 0499
Micro, Small And Meduim Enterprises Development Act, 2006 — Section 2(n), 8, 8(1), 17, 18(2), 18(3)Arbitration and Conciliation Act, 1996 — Section 16, 80Limitation Act, 1963 — Section 14
High Courts09 May 2023
Ultratech Cement Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 0498
National Green Tribunal Act, 2010 — Section 22
High Courts09 May 2023Disposed Of
AL Hatim Tours And Travels Pvt. Ltd Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 0497
High Courts09 May 2023Disposed Of
Indian Oil Corporation Ltd Vs Micro Small And Medium Enterprises Facilitation Council & Ors
Delhi High Court · (2023) 05 DEL CK 0496
Micro, Small And Meduim Enterprises Development Act, 2006 — Section 2(n), 8, 8(1)Limitation Act, 1963 — Section 14
High Courts09 May 2023Dismissed
Janak Raj Vs Union Of India And Ors.
Delhi High Court · (2023) 05 DEL CK 0495
Constitution of India, 1950 — Article 136, 300A, 309, 311Central Civil Services (Pension) Rules, 1972 — Rule 9(1), 9(6)(b)(i), 9(4), 69, 69(1)(b)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 19, 19(1)
High Courts09 May 2023Disposed Of
Pradeep Kumar Sinha Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 0494
Income Tax Act, 1961 — Section 234A, 234B, 234CCentral Civil Service (Pension) Rules, 1972 — Rule 9, 9(2), 9(2)(a)entral Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 15
High Courts09 May 2023Dismissed
Employees State Insurance Corporation & Anr. Vs Ajay Kumar & Ors.
Delhi High Court · (2023) 05 DEL CK 0493
Constitution of India, 1950 — Article 226
High Courts09 May 2023Disposed Of
Himanshu Verma Vs State(Govt Of Nct Of Delhi) And Anr.
Delhi High Court · (2023) 05 DEL CK 0491
Indian Penal Code, 1860 — Section 354Code Of Criminal Procedure, 1973 — Section 482
High Courts09 May 2023Disposed Of
Genda Ram Vs State Of Nct Of Delhi And Ors.
Delhi High Court · (2023) 05 DEL CK 0490
Indian Penal Code, 1860 — Section 34, 308, 323, 341, 452Code Of Criminal Procedure, 1973 — Section 482
High Courts09 May 2023Disposed Of
Ramit Chhabra & Ors. Vs State (Nct) Of Delhi & Anr
Delhi High Court · (2023) 05 DEL CK 0489
Indian Penal Code, 1860 — Section 34, 406, 498ACode Of Criminal Procedure, 1973 — Section 482Hindu Marriage Act, 1955 — Section 13B(1), 13B(2)
High Courts09 May 2023Disposed Of
Rajesh Kumar Sharma & Ors. Vs State (N.C.T. Of Delhi) & Anr
Delhi High Court · (2023) 05 DEL CK 0488
Indian Penal Code, 1860 — Section 34, 406, 498ACode Of Criminal Procedure, 1973 — Section 125, 482
High Courts09 May 2023Disposed Of
Rakesh And Ors Vs State And Anr.
Delhi High Court · (2023) 05 DEL CK 0487
Indian Penal Code, 1860 — Section 34, 406, 498ACode Of Criminal Procedure, 1973 — Section 125, 482
High Courts09 May 2023Disposed Of
Naveen Pratap Singh Vs State Nct Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 0486
Indian Penal Code, 1860 — Section 354DCode Of Criminal Procedure, 1973 — Section 482
High Courts09 May 2023Disposed Of
Rajini Mishra Vs State Of Nct Of Delhi
Delhi High Court · (2023) 05 DEL CK 0485
Indian Penal Code, 1860 — Section 288, 304A, 337
High Courts09 May 2023Disposed Of
Vishesh Vs Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 0484