High Courts09 May 2023Disposed Of
Employees State Insurance Corporation, Through Its Director General Vs Randhir Prasad Gupta & Ors.
Delhi High Court · (2023) 05 DEL CK 0483
COURT ARCHIVE
Delhi High Court judgments
1,36,417 judgments · page 1,865 of 6,821
High Courts09 May 2023Disposed Of
Ravinder Kumar Yadav Vs Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 0482
High Courts09 May 2023Dismissed
Union Of India & Ors. Vs Om Prakash & Ors.
Delhi High Court · (2023) 05 DEL CK 0481
High Courts09 May 2023Dismissed
Sanjay Jain (In JC) Vs Directorate Of Enforcement
Delhi High Court · (2023) 05 DEL CK 0480
Prevention of Money Laundering Act, 2002 — Section 8, 26
High Courts09 May 2023Disposed Of
Sheevam Transolutions Pvt. Ltd. Vs Assistant Commissioner Of Income Tax Circle 22(2) Delhi & Anr
Delhi High Court · (2023) 05 DEL CK 0479
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts09 May 2023Disposed Of
Shankar Lal Vs Commissioner Of Police & Ors.
Delhi High Court · (2023) 05 DEL CK 0478
High Courts09 May 2023Disposed Of
Anil Bhai Vs Commissioner Of Police & Ors
Delhi High Court · (2023) 05 DEL CK 0477
High Courts09 May 2023Disposed Of
Mukul Sanwal Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 0476
All India Service (Death-Cum-Retiral Benefits) Rules, 1958 — Rule 5(1)
High Courts09 May 2023Dismissed
D.T.C. Vs Karamvir Singh
Delhi High Court · (2023) 05 DEL CK 0475
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)(c), 10(1)(d), 11A, 17B, 33(2)(b)Delhi Road Transport Authority (Appointment and Service Conductors Regulations, 1952 — Section 15(2)
High Courts09 May 2023Disposed Of
Poonam Kakkar Vs Vaishali & Anr
Delhi High Court · (2023) 05 DEL CK 0474
Code of Civil Procedure, 1908 — Order 12 Rule 6, Order 39 Rule 10Transfer of Property Act, 1882 — Section 58(e), 106
High Courts09 May 2023Disposed Of
Ajit Saxena Vs Roshni Rajaram
Delhi High Court · (2023) 05 DEL CK 0473
High Courts09 May 2023Disposed Of
Jagdish Singh Vs Udayvir Singh And Ors
Delhi High Court · (2023) 05 DEL CK 0472
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts09 May 2023Disposed Of
Sanjeev Kumar Bhakri & Ors Vs Alembic Limited & Anr
Delhi High Court · (2023) 05 DEL CK 0471
High Courts09 May 2023Dismissed
Unikil Pesticides Pvt. Ltd. Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 0470
Constitution of India, 1950 — Article 226Insecticides Rules, 1971 — Rule 4Insecticides Act, 1968 — Section 5, 5(5), 9, 9(3), 9(3B), 9(4)
High Courts09 May 2023
Ranjan Dhingra Vs Rotary International & Ors
Delhi High Court · (2023) 05 DEL CK 0463
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Indian Contract Act, 1872 — Section 23
High Courts09 May 2023Disposed Of
Pr. Commissioner Of Income Tax (Central)-2 Vs M/S Bharat Hotels Ltd.
Delhi High Court · (2023) 05 DEL CK 0462
Income Tax Act, 1961 — Section 14A
High Courts09 May 2023Disposed Of
M/S At Enterprises Vs M/S Piccadily Hotels Pvt. Ltd. & Ors
Delhi High Court · (2023) 05 DEL CK 0461
Code of Civil Procedure, 1908 — Order 7 Rule 10
High Courts09 May 2023Disposed Of
Pravesh Kumar Mandal Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 0460
High Courts09 May 2023Disposed Of
Himmat Singh & Ors Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 0459
High Courts09 May 2023Disposed Of
Ravi Prakash Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0458