High Courts09 May 2023Dismissed
Vistra ITCL(India) Limited & Anr. Vs Lalit Kumar Jain & Ors.
Delhi High Court · (2023) 05 DEL CK 0036
Code Of Civil Procedure, 1908 — Order 21 Rule 41Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments
1,36,452 judgments · page 1,866 of 6,823
High Courts09 May 2023Dismissed
Union Of India Vs Reliance Industries Limited & Ors.
Delhi High Court · (2023) 05 DEL CK 0035
Constitution Of India, 1950 — Article 14, 39(b), 73, 297Petroleum and Natural Gas Rules, 1959 — Rule 5, 7, 19, 19(c), 27, 28, 30, 31, 32A, 33Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 2(1)(f), 11, 11(12)(b), 16, 18, 34, 34(2A), 34(2)(b)(ii), 42, 48, 75, 81
High Courts08 May 2023
Holyland Marketing Pvt. Ltd. Vs Vijay Pal Vineet Kumar And Co. & Ors.
Delhi High Court · (2023) 05 DEL CK 2030
Trade Marks Act, 1999-Section 57, 11(1)(b), 12
High Courts08 May 2023Disposed Of
Pr. Commissioner Of Income Tax -Central-1 Vs SMC Power Generation Ltd.
Delhi High Court · (2023) 05 DEL CK 1195
Income Tax Act, 1961-Section 68, 143(3), 263
High Courts08 May 2023Disposed Of
P. Sarath Chandra Reddy Vs Directorate Of Enforcement
Delhi High Court · (2023) 05 DEL CK 1300
PMLA-Section 4, 45, 45(1), 45-ASEBI Act-Section 24Code of Criminal Procedure-Section 437, 439
High Courts08 May 2023Disposed Of
Sh. Vineet Taneja & Ors. Vs State & Anr.
Delhi High Court · (2023) 05 DEL CK 1303
Cr.P.C.-Sections 482, 125IPC-Sections 498A, 406, 34DV Act-Section 12
High Courts08 May 2023Dismissed
Rupinder Kaur Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1361
Constitution of India-Article 311, 311(2)
High Courts08 May 2023Dismissed
Tarun Alias Cheetah Vs State
Delhi High Court · (2023) 05 DEL CK 1430
Indian Penal Code, 1860-Section 302/34, 302Arms Act-Section 25Code of Criminal Procedure, 1973-Section 313, 174, 161, 162, 311
High Courts08 May 2023Disposed Of
Vijender Kumar Vs New Delhi Municipal Committee
Delhi High Court · (2023) 05 DEL CK 1449
High Courts08 May 2023Disposed Of
The Northern India Zonal Assesmbly Of The Mar Thoma Church Through Its Treasurar Vs Income Tax Officer (Exemptions) & Anr.
Delhi High Court · (2023) 05 DEL CK 1532
Income Tax Act, 1961-Sections 11, 12, 13(1)(b)
High Courts08 May 2023Disposed Of
The Northern India Zonal Assesmbly Of The Mar Thoma Church Vs Income Tax Officer (Exemptions) & Anr.
Delhi High Court · (2023) 05 DEL CK 1533
Income Tax Act, 1961-Sections 11, 12, 13(1)(b)
High Courts08 May 2023Partly Allowed
Suresh Kumar Vs Municipal Corporation Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1602
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 8, 21
High Courts08 May 2023Disposed Of
Smt. Ritu Manoj Prithiani Vs Sh. Manoj Dharamdas Prithiani
Delhi High Court · (2023) 05 DEL CK 1629
Code of Criminal Procedure, 1973-Section 397, 401, 125Indian Majority Act, 1875Indian Divorce Act, 1869-Section 36
High Courts08 May 2023Disposed Of
Sahab Singh (In JC) Vs The State & Ors.
Delhi High Court · (2023) 05 DEL CK 1639
Code of Criminal Procedure, 1973-Section 439, 482, 164Indian Penal Code, 1860-Section 376, 417, 506, 302, 504Arms Act-Section 25
High Courts08 May 2023Disposed Of
Ram Kumar Chandan Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1659
High Courts08 May 2023Disposed Of
Rahul Anand Vs Assistant Commissioner Of Income Tax, International Tax, 1(1)(1), Delhi
Delhi High Court · (2023) 05 DEL CK 1798
Income Tax Act, 1961-Section 148A(d), 148, 148A(b)
High Courts08 May 2023Disposed Of
AB Sciex Pte Ltd Vs Assistant Commissioner Of Income-Tax Circle Int. Tax 1-1-1, Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1799
Income-tax Act, 1961-Section 244A(1), 244A(1A)
High Courts08 May 2023Disposed Of
Amit Gupta Vs Assistant Commissioner Of Income Tax Circle 34-1 New Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1802
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
High Courts08 May 2023Disposed Of
The Commissioner Of Income Tax-International Taxation -3 Vs Sheraton Overseas Management Corporation
Delhi High Court · (2023) 05 DEL CK 1803
High Courts08 May 2023Disposed Of
Commissioner Of Income Tax (International Taxation)-3. Vs Sheraton International Llc
Delhi High Court · (2023) 05 DEL CK 1805