High Courts22 May 2023Dismissed
S R Electro Vs Delta Electronics
Delhi High Court · (2023) 05 DEL CK 0430
Code Of Civil Procedure, 1908 — Order 9 Rule 7
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,836 of 6,818
High Courts22 May 2023Disposed Of
Infres Methodex Private Limited Vs Assistant Commissioner Of Income Tax, Circle 12(1) Delhi & Ors
Delhi High Court · (2023) 05 DEL CK 0429
Income Tax Act, 1961 — Section 245
High Courts22 May 2023Disposed Of
M/S Shaurya Impex Vs M/S Black Diamond Pulses Private Limited
Delhi High Court · (2023) 05 DEL CK 0428
High Courts22 May 2023Disposed Of
Prakash Chand Vs Pawan Kumar & Ors.
Delhi High Court · (2023) 05 DEL CK 0427
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
High Courts22 May 2023Disposed Of
Bhawani Fher Vs Vinod Kumar Sharma
Delhi High Court · (2023) 05 DEL CK 0425
Code Of Civil Procedure, 1908 — Order 41 Rule 5, Order 21 Rule 99
High Courts22 May 2023Disposed Of
Jatin Dhawan Vs Pravesh Dhawan And Others
Delhi High Court · (2023) 05 DEL CK 0424
Delhi Municipal Corporation Act, 1957 — Section 344(2)Code Of Civil Procedure, 1908 — Section 94, Order 40 Rule 1
High Courts22 May 2023Disposed Of
M/S Premium Moulding And Pressing Pvt Ltd Vs Standard Chartered Bank & Anr
Delhi High Court · (2023) 05 DEL CK 0423
Constitution of India, 1950 — Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17(6)
High Courts22 May 2023Disposed Of
Radiance Fincap P Ltd Through Its Authorized Representive Shri Mukesh Rana Vs Govt Of Nct Of Delhi Department Of Revenue Through Divisional Commissioner & Anr.
Delhi High Court · (2023) 05 DEL CK 0422
Delhi Land Revenue Act, 1957 — Section 81, 187Delhi Municipal Corporation Act, 1957 — Section 507, 507(a)
High Courts22 May 2023Disposed Of
Siddharth Agarwal Vs Central Board Of Secondary Education And Ors
Delhi High Court · (2023) 05 DEL CK 0421
High Courts22 May 2023Disposed Of
Om Prakash Vs State Of Nct Of Delhi & Anr. & Ors
Delhi High Court · (2023) 05 DEL CK 0420
High Courts22 May 2023Dismissed
M. Vinendran & Anr Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2023) 05 DEL CK 0419
High Courts22 May 2023Disposed Of
Chaman Lal & Ors. Vs Registrar Of Cooperative Societies & Ors.
Delhi High Court · (2023) 05 DEL CK 0418
Delhi Cooperative Societies Act, 2003 — Section 61
High Courts22 May 2023Allowed
Vipul Kant Upadhyay Vs Standard Chartered Bank
Delhi High Court · (2023) 05 DEL CK 0417
Payment and Settlement Systems Act, 2007 — Section 25, 25(5)Negotiable Instruments Act, 1881 — Section 138, 141Companies Act, 2013 — Section 149
High Courts22 May 2023Disposed Of
Irfan Ali & Ors Vs Urdu Academy & Ors
Delhi High Court · (2023) 05 DEL CK 0416
Payment of Gratuity Act, 1972 — Section 2(e)
High Courts22 May 2023Dismissed
Pradeep Kumar Singh Vs Union Of India & Anr
Delhi High Court · (2023) 05 DEL CK 0415
Constitution of India, 1950 — Article 137, 145Code Of Civil Procedure, 1908 — Order 47 Rule 1Supreme Court Rules, 1966 — Order 40 Rule 1
High Courts22 May 2023Disposed Of
RBL Bank Ltd Vs Deputy Director Directorate Of Enforcement And Anr
Delhi High Court · (2023) 05 DEL CK 0414
Prevention of Money Laundering Act, 2002 — Section 25, 26
High Courts22 May 2023
Amarjeet Kaur Vs Delhi Metro Rail Corporation & Anr
Delhi High Court · (2023) 05 DEL CK 0413
High Courts22 May 2023Disposed Of
Adv. Shiv Kumar Vs Union Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0412
Constitution of India, 1950 — Article 21Arms Rules, 2016 — Rule 11Arms Act, 1959 — Section 3, 5, 13, 14, 18
High Courts22 May 2023Disposed Of
Om Parkash Vs Income Tax Officer Ward 68(5) Delhi
Delhi High Court · (2023) 05 DEL CK 0365
Income Tax Act, 1961 — Section 54B, 143(2), 143(3), 147
High Courts22 May 2023Disposed Of
GP Capt Suresh Khanna (Retd) Vs UOI And Anr
Delhi High Court · (2023) 05 DEL CK 0345
Constitution of India, 1950 — Article 21