High Courts23 May 2023Dismissed
Tara Singh Vs Jasvinder Kaur & Anr
Delhi High Court · (2023) 05 DEL CK 0152
Limitation Act, 1963 — Article 58Specific Relief Act, 1963 — Section 31Family Court Act, 1984 — Section 7
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,834 of 6,818
High Courts23 May 2023Disposed Of
Prakashi Devi Vs Govt Nct Of Delhi
Delhi High Court · (2023) 05 DEL CK 0146
Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 174A, 302, 308, 323, 324, 341, 452
High Courts22 May 2023Disposed Of
Radiance Fincap P Ltd Vs Govt Of Nct Of Delhi Department Of Revenue & Anr.
Delhi High Court · (2023) 05 DEL CK 1101
CPC-Section 151Delhi Land Revenue Act, 1957-Section 187, 81Delhi Municipal Corporation Act, 1957-Section 507, 507(a)
High Courts22 May 2023Disposed Of
Om Prakash Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1112
High Courts22 May 2023Allowed
Siddharth Agarwal Vs Central Board Of Secondary Education & Ors.
Delhi High Court · (2023) 05 DEL CK 1113
High Courts22 May 2023Dismissed
Shri M. Vinendran & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1114
CPC-Section 151
High Courts22 May 2023Dismissed
Sudhir Kumar Taneja Vs University Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1167
Delhi University Act, 1922-Section 6, Statute 6, 29(3)Delhi University (Amendment) Act, 1943Ordinance XVIII-4(5), Clause 1, 1-A, 4, 5, 6, 7
High Courts22 May 2023Disposed Of
Bhawani Fher Vs Vinod Kumar Sharma
Delhi High Court · (2023) 05 DEL CK 1150
Code of Civil Procedure, 1908-Order 41 Rule 5, XXI Rule 99
High Courts22 May 2023Disposed Of
Jatin Dhawan Vs Pravesh Dhawan & Ors.
Delhi High Court · (2023) 05 DEL CK 1148
Code of Civil Procedure, 1908-Section 94; Order 40 Rule 1MCD Act, 1957-Section 344(2)
High Courts22 May 2023Disposed Of
M/S Premium Moulding And Pressing Pvt Ltd Vs Standard Chartered Bank & Anr.
Delhi High Court · (2023) 05 DEL CK 1178
SARFAESI Act, 2002-Sub-Section 6 of Section 17Constitution of India-Article 227
High Courts22 May 2023Dismissed
Anand Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1204
Civil Defence Act, 1968-Section 2(f), 3, 4, 4(1), 4(2), 5, 5(1), 9, 9(2)(b), 17Civil Defence Rules, 1968-Rule 9Civil Defence Regulations, 1968-Section 2(b), Regulations 4, 5 and 6, 4(1), 8, 16
High Courts22 May 2023Disposed Of
Mohammad Jafor Ali Mollah Vs Director General Of Civil Aviation & Anr.
Delhi High Court · (2023) 05 DEL CK 1205
Constitution of India-Article 12, 14, 226Specific Relief Act, 1963
High Courts22 May 2023Disposed Of
Infres Methodex Private Limited Vs Assistant Commissioner Of Income Tax, Circle 12(1) Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1229
Income Tax Act, 1961-Section 245
High Courts22 May 2023Dismissed
S R Electro Vs Delta Electronics
Delhi High Court · (2023) 05 DEL CK 1244
CPC-Order IX Rule 7
High Courts22 May 2023
Chaman Lal & Ors. Vs Registrar Of Cooperative Societies & Ors.
Delhi High Court · (2023) 05 DEL CK 1276
Delhi Co-Operative Societies Act, 2003-Section 61
High Courts22 May 2023
MS Hari Chand Shri Gopal Vs Shri Dinesh And Company Through Its Proprietor Mr. Dinesh Chandra Gupta
Delhi High Court · (2023) 05 DEL CK 1292
CPC-Order XXXIX Rules 1 and 2, XXVI Rules 4, 9 and 10, XI Rule 1(6), XXXIX Rule 4Court Fees Act, 1870
High Courts22 May 2023Disposed Of
Ravi Kant Gautam & Ors. Vs State Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1331
IPC-Section 498A, 406, 34, 307
High Courts22 May 2023Disposed Of
Gaffar Ali & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1336
IPC-Sections 323, 354, 34Cr.P.C.-Section 482
High Courts22 May 2023Disposed Of
Irfan Ali & Ors. Vs Urdu Academy & Ors.
Delhi High Court · (2023) 05 DEL CK 1384
Payment of Gratuity (Amendment) Act, 2009Payment of Gratuity Act, 1972-Section 2(e)