High Courts22 May 2023Dismissed
Pradeep Kumar Singh Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1383
Code of Civil Procedure-Order XLVII Rule 1Constitution of India-Article 137, 145Supreme Court Rules, 1966-Order 40 Rule 1
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,835 of 6,818
High Courts22 May 2023
M/s Ashutosh Infra Pvt. Ltd. Vs M/s Pebble Downtown India (P.) Ltd. & Ors.
Delhi High Court · (2023) 05 DEL CK 1440
High Courts22 May 2023Disposed Of
Sadiq Ansari Vs Union Of India Through Its Secretary & Ors.
Delhi High Court · (2023) 05 DEL CK 1463
High Courts22 May 2023Disposed Of
2IC Ram Vashishtha Yadav Irla 19771458 Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1466
High Courts22 May 2023
Mohd. Julkar Nain Ansari Vs State
Delhi High Court · (2023) 05 DEL CK 1476
IPC-Section 302Indian Evidence Act-Section 106Cr.P.C.-Section 313
High Courts22 May 2023Disposed Of
Adv. Shiv Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1506
Arms Act, 1959-Section 18, 14, 13, 13(2), 3, 5The Arms Rules-2016-Rule 11Constitution of India-Article 21
High Courts22 May 2023Disposed Of
GP Capt Suresh Khanna (Retd) Vs UOI & Anr.
Delhi High Court · (2023) 05 DEL CK 1507
Constitution of India-Article 21
High Courts22 May 2023Disposed Of
Atul Kumar Garg Vs Union Of India Through Secretary Ministry Of Corporate Affairs & Anr.
Delhi High Court · (2023) 05 DEL CK 1510
Competition Act, 2002-Section 9
High Courts22 May 2023Dismissed
Shadab Anjum & Ors. Vs Govt Nct Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1512
Evidence Act-Section 116
High Courts22 May 2023Disposed Of
Ritu Chernalia Vs Amar Chernalia & Ors.
Delhi High Court · (2023) 05 DEL CK 1513
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 2(s), 19Delhi Maintenance and Welfare of Parents and Senior Citizens (Amendment) Rules, 2016-Rule 3(3)(ii)Act, 2005-Section 12
High Courts22 May 2023Disposed Of
Om Parkash Vs Income Tax Officer Ward 68(5) Delhi
Delhi High Court · (2023) 05 DEL CK 1545
Income Tax Act, 1961-Section 143(3), 147, 143(2), 54B
High Courts22 May 2023Allowed
Rakesh Verma Vs Uttam Loomba & Ors.
Delhi High Court · (2023) 05 DEL CK 1596
High Courts22 May 2023Disposed Of
Vinay Trivedi Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1618
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street vending) Act 2014-Section 3(3)Delhi Street Vendors (Protection of livelihood and regulation of street vending) Rules, 2017
High Courts22 May 2023Disposed Of
Asst Comdt Javed Ali Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1685
Cr.P.C.-Section 389BSF Act-Section 130
High Courts22 May 2023Disposed Of
Dinesh Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1688
High Courts22 May 2023Dismissed
Fresenius Medical Care Private Limited Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1715
Constitution of India-Article 14
High Courts22 May 2023Allowed
Carpet Export Promotion Council Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1750
Constitution of India-Article 226, 14Finance Act (No.2) of 2019-Sections 120 to 135, 120(1), 120(2), 122, 123, 124, 124(1)(a), 125, 125(1), 125(2), 126(1), 127, 127(3), 132Cenvat Credit Rules, 2004-Rule 6(3), 14(1)(ii)
High Courts22 May 2023Disposed Of
M/s Roxy Enterprises Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1753
CGST Act, 2017-Section 29(2)Central Goods and Services Tax Rules, 2017-Rule 21, 25
High Courts22 May 2023Dismissed
A.ES Engineers Private Limited Vs UGRO Capital Limited & Anr.
Delhi High Court · (2023) 05 DEL CK 1739
Arbitration and Conciliation Act, 1996-Section 11(6), 17, 7, 9, 11, 21, 8, 45, 2(h), 16, 7(5)Micro, Small and Medium Enterprises Development Act, 2006Reserve Bank of India Act, 1934
High Courts22 May 2023Disposed Of
Ashish Rana Vs Annu Dahiya
Delhi High Court · (2023) 05 DEL CK 0431