High Courts22 May 2023Disposed Of
Atul Kumar Garg Vs Union Of India Through Secretaryministry Of Corporate Affairs & Anr.
Delhi High Court · (2023) 05 DEL CK 0344
Competition Act, 2002 — Section 9
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,837 of 6,818
High Courts22 May 2023Disposed Of
Ritu Chernalia Vs Amar Chernalia & Ors
Delhi High Court · (2023) 05 DEL CK 0343
Protection of Women from Domestic Violence Act, 2005 — Section 2(s), 12, 19
High Courts22 May 2023Dismissed
Shadab Anjum And Ors Vs Govt Nct Of Delhi And Ors
Delhi High Court · (2023) 05 DEL CK 0342
Evidence Act, 1872 — Section 116
High Courts22 May 2023Disposed Of
Zhudao Infotech Private Limited Vs Principal Additional Director General & Anr
Delhi High Court · (2023) 05 DEL CK 0340
Constitution of India, 1950 — Article 226, 227Central Goods & Services Tax Rules, 2017 — Rule 159(5)Central Goods & Services Tax Act, 2017 — Section 83, 122(1A)
High Courts22 May 2023Disposed Of
Metro Irrigation Private Limited Vs Income Tax Officer & Anr
Delhi High Court · (2023) 05 DEL CK 0339
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts22 May 2023Disposed Of
Sanjay Aggarwal Vs Income Tax Officer And Ors
Delhi High Court · (2023) 05 DEL CK 0338
Income Tax Act, 1961 — Section 143(3), 234A, 234B, 234C, 254, 271(1)(c)
High Courts22 May 2023Disposed Of
Casename Councel Hari Chand Shri Gopal Vs Dinesh And Company Through Its Proprietor Mr. Dinesh Chandra Gupta
Delhi High Court · (2023) 05 DEL CK 0174
High Courts22 May 2023Dismissed
A.Es Engineers Private Limited Vs Ugro Capital Limited & Anr
Delhi High Court · (2023) 05 DEL CK 0173
Arbitration and Conciliation Act, 1996 — Section 2(h), 7(5), 8, 9, 11, 11(6), 16, 17, 21, 45Insolvency and Bankruptcy Code, 2016 — Section 7Code Of Civil Procedure, 1908 — Section 89
High Courts22 May 2023Dismissed
Engineering Projects (India) Limited Vs Married Accommodation Project
Delhi High Court · (2023) 05 DEL CK 0172
Arbitration and Conciliation Act, 1996 — Section 34, 37(1)(b)Indian Contract Act, 1872 — Section 2(a), 2(b)
High Courts22 May 2023Disposed Of
M/S Roxy Enterprises Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0171
Central Goods and Services Tax (CGST) Rules, 2017 — Rule 21, 25Central Goods and Services Tax Act, 2017 — Section 29(2)
High Courts22 May 2023Allowed
Carpet Export Promotion Council Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 0170
Constitution of India, 1950 — Section 14, 226Cenvat Credit Rules, 2004 — Rule 6(3), 14(1)(ii)Sabka Vishwas (Legacy Dispute Resolution) Scheme Rules, 2019 — Rule 6, 6(3)
High Courts22 May 2023Dismissed
Shekhawat Vs State
Delhi High Court · (2023) 05 DEL CK 0169
Protection of Children from Sexual Offences Act, 2012 — Section 6, 29, 30Indian Penal Code, 1860 — Section 323, 324, 363, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts22 May 2023Disposed Of
Asst Comdt Javed Ali Vs Union Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0168
Code Of Criminal Procedure, 1973 — Section 389Border Security Force Act, 1968 — Section 130
High Courts22 May 2023Dismissed
Mohd. Julkar Nain Ansari Vs State
Delhi High Court · (2023) 05 DEL CK 0166
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts22 May 2023Disposed Of
2IC Ram Vashishtha Yadav Irla 19771458 Vs Union Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0165
High Courts22 May 2023
M/S Ashutosh Infra Pvt. Ltd. Vs M/S Pebble Downtown India (P.) Ltd. And Ors
Delhi High Court · (2023) 05 DEL CK 0161
High Courts22 May 2023Disposed Of
Sadiq Ansari Vs Union Of India Through Its Secretary & Ors
Delhi High Court · (2023) 05 DEL CK 0149
High Courts22 May 2023Disposed Of
Maj Parul Pargal (Retd) Vs Union Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0148
High Courts22 May 2023Disposed Of
Dinesh Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 0147