High Courts22 May 2023Disposed Of
Tamir Ali Vs Narcotics Control Bureau
Delhi High Court · (2023) 05 DEL CK 0143
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22(c), 23(c), 29, 37, 52A, 52A(2)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,838 of 6,818
High Courts22 May 2023Dismissed
Sudhir Kumar Taneja Vs University Of Delhi & Ors
Delhi High Court · (2023) 05 DEL CK 0142
Delhi University Act, 1922 — Section 6, 29(3)
High Courts22 May 2023Dismissed
Anand Vs Government Of Nct Of Delhi And Anr
Delhi High Court · (2023) 05 DEL CK 0141
Constitution of India, 1950 — Article 14, 16, 21, 258(2)Civil Defence Act, 1968 — Section 2(f), 3, 4, 4(1), 4(2), 5, 9, 9(2), 9(2)(b)
High Courts19 May 2023Dismissed
Delhi Development Authority Vs Merta Investment Pvt. Ltd.
Delhi High Court · (2023) 05 DEL CK 1087
Constitution of India-Article 226, 12, 14Rajasthan Land Revenue (International Area Allotment) Rules, 1959-Rule 11A
High Courts19 May 2023Disposed Of
Sadanand & Anr. Vs Central Board Of Secondary Education & Ors.
Delhi High Court · (2023) 05 DEL CK 1111
Constitution of India-Article 226, 21
High Courts19 May 2023Disposed Of
Jagat Singh Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 1159
Code of Civil Procedure, 1908-Section 96, Order VII Rule 14, 151, XI Rule 14, 11, VIII Rule 5, 11Right to Information Act, 2005-Section 24Indian Evidence Act, 1872-Section 116, 58, 114 Illustration (g)
High Courts19 May 2023Disposed Of
Dhananjay Singh Rathore & Anr. Vs M/s Parviom Technologies Pvt Ltd & Anr.
Delhi High Court · (2023) 05 DEL CK 1152
Arbitration & Conciliation Act, 1966Constitution of India-Article 227
High Courts19 May 2023Disposed Of
Shiv Kumar Sharma Vs Phool Chand Om Prakash & Anr
Delhi High Court · (2023) 05 DEL CK 1151
High Courts19 May 2023Disposed Of
Ramashray Private ITI Vs Directorate General Of Training & Anr.
Delhi High Court · (2023) 05 DEL CK 1186
High Courts19 May 2023Dismissed
Naresh Kumar Sabherwal Vs Dinesh Gupta & Ors.
Delhi High Court · (2023) 05 DEL CK 1188
High Courts19 May 2023Disposed Of
Atul Agarwal Vs UOI & Ors.
Delhi High Court · (2023) 05 DEL CK 1206
Securities Contracts (Regulation) Act, 1956-Section 4(1), 6, 12A, 13, 15, 16, 17, 17A, 18A, 19, 21, 21A, 21A(2), 22, 22A, 22B, 22C, 22D, 22E, 23, 23(2), 23-I, 23-JA, 23L, 26, 30Securities and Exchange Board of India Act, 1992-Section 4B, 11, 11(1), 11A, 11A(2), 11B, 12, 15A, 15B, 15C, 15D, 15E, 15EA, 15EB, 15F, 15G, 15H, 15HA, 15HB, 15-I, 15-JB, 15K, 26A, 30, 31Securities Contracts (Regulation) Rules, 1957-Rule 19, 19(5), 19(6), 21
High Courts19 May 2023Disposed Of
Vaibhav Jindal Vs Income Tax Officer New Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1228
Income Tax Act, 1961-Section 148A(b)
High Courts19 May 2023
Pr. Commissioner Of Income Tax, Delhi -7 Vs Unitech Reliable Projects Pvt. Ltd.
Delhi High Court · (2023) 05 DEL CK 1230
Income Tax Act, 1961-Section 41(1), 271(1)(c), 274, 271(1)(B)
High Courts19 May 2023Disposed Of
Shri Mange Ram Jain Vs Income Tax Officer, Ward 36 (1), Delhi
Delhi High Court · (2023) 05 DEL CK 1231
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
High Courts19 May 2023Disposed Of
Ritu Johari Vs Vineet Taneja
Delhi High Court · (2023) 05 DEL CK 1250
High Courts19 May 2023Allowed
Dr. Ravindra Narayan Mishra Vs Sri Guru Tegh Bahadur Khalsa College & Ors.
Delhi High Court · (2023) 05 DEL CK 1378
University of Delhi Ordinance, Statute 28-A-Clause 1(h), 3Ordinance XII of University of Delhi-Clause 3(2)Central Civil Services (Pension) Rules, 1972-Rule 13, 14, 14(2)
High Courts19 May 2023Partly Allowed
Kamlesh Kumari & Anr. Vs Seth Bhagwam Dass Educational Society & Ors.
Delhi High Court · (2023) 05 DEL CK 1387
Code of Civil Procedure-Order VII Rule 11, I Rule 10, XXIII Rule 1(3), XXIII Rule 1(3)(a), XXIII Rule 1, XXIII Rule 2Limitation Act, 1963-Section 14, 14(1), 14(2), 14(3)
High Courts19 May 2023Disposed Of
Kishan Lal & Ors. Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1460
High Courts19 May 2023Disposed Of
Sanskriti Exim Pvt Ltd Vs Deputy Commissioner Of Income Tax
Delhi High Court · (2023) 05 DEL CK 1542
Income Tax Act, 1961-Section 153C, 144, 156, 142(1)
High Courts19 May 2023Dismissed
Ramakant Vs Income Tax Officer, Ward Int Tax 3(1)(2) & Ors.
Delhi High Court · (2023) 05 DEL CK 1544
Income Tax Act, 1961-Section 142(1), 143(1), 147, 148Constitution of India-Article 226