COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,832 of 6,818

High Courts23 May 2023

Vistra ITCL India Limited Vs Ansal Properties And Infrastructures Limited

Delhi High Court · (2023) 05 DEL CK 1770

Arbitration and Conciliation Act, 1996-Section 9, 11, 7, 7(5), 17, 34, 12, Fourth ScheduleCode of Civil Procedure, 1908-Order XXXVIII Rule 5, XXXIX, XXI Rule 41(2)Insolvency & Bankruptcy Code, 2016-Section 14(1)(a), (b), (c) & (d)

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High Courts23 May 2023Dismissed

Dhananjay Garg Vs Registrar Of Coopeartive Societies Of Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 05 DEL CK 1771

Delhi Cooperative Societies Act, 2003-Section 127, 141Delhi Cooperative Societies Rules, 2007-Rule 90, 163, Clause 19 of Schedule-VIIDCS Act 1972

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High Courts23 May 2023Dismissed

M/S Ksheeraabd Construction Pvt. Ltd. Vs National Highways And Infrastructure Development Corporation Ltd. & Anr.

Delhi High Court · (2023) 05 DEL CK 1783

Arbitration and Conciliation Act, 1996-Section 9, 9(ii)(e), 17, 36Specific Relief Act, 1963-Section 14, 14(1), 14(1)(c), 14(d), 16(c), 41, 41(e), 42Specific Relief (Amendment) Act, 2018

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High Courts23 May 2023

Shapoorji Pallonji And Company Private Limited Vs Union Of India

Delhi High Court · (2023) 05 DEL CK 1782

Arbitration and Conciliation Act, 1996-Section 11, 11(6), 12, 12(5), Fifth Schedule, Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015 (3 of 2016)-Section 12, 12(5)Settlement Act, 1958-Section 33

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High Courts23 May 2023Allowed

Theme Engineering Services Pvt Ltd. & Anr. Vs National Highways Authority of India & Ors.

Delhi High Court · (2023) 05 DEL CK 1786

Constitution of India-Article 14, 32, 226, 298National Highways Authority of India Act-Sections 3(1) and (2)

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High Courts23 May 2023Disposed Of

Ashok Jain Vs Assessment Unit Income Tax Department New Delhi

Delhi High Court · (2023) 05 DEL CK 0364

Income Tax Act, 1961 — Section 144B, 147, 148A(b)

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High Courts23 May 2023Disposed Of

Shantanu Guha Ray Vs Union Of India & Anr.

Delhi High Court · (2023) 05 DEL CK 0363

Code Of Criminal Procedure, 1973 — Section 165, 173, 173(8)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(e), 13(2)Indian Penal Code, 1860 — Section 120B, 201, 204, 409, 420

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High Courts23 May 2023Disposed Of