High Courts24 May 2023Allowed

Sarita Vs State & Anr

Delhi High Court · (2023) 05 DEL CK 0193

Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 164, 482
High Courts24 May 2023Disposed Of

Durgesh @ Mangal Vs State Of Gnct Delhi

Delhi High Court · (2023) 05 DEL CK 0180

Indian Penal Code, 1860 — Section 419, 468, 471, 474Code Of Criminal Procedure, 1973 — Section 436A, 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 21, 22, 29, 61, 85
High Courts24 May 2023Disposed Of

Om Parkash & Anr Vs Union Of India

Delhi High Court · (2023) 05 DEL CK 0151

Limitation Act, 1963 — Section 5Railway Claims Tribunal Act, 1987 — Section 23Code Of Civil Procedure, 1908 — Section 151
High Courts24 May 2023Dismissed

Shivam Singh @ Nanhe Vs State

Delhi High Court · (2023) 05 DEL CK 0150

Indian Penal Code, 1860 — Section 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106