High Courts24 May 2023Dismissed
Mr. Ramesh Pal Mehta Vs Adani Wilmar Ltd.
Delhi High Court · (2023) 05 DEL CK 1149
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Order VIII Rule 1, Section 10Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,828 of 6,818
High Courts24 May 2023Allowed
Deepti Gupta Vs Rajiv Sodhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1169
High Courts24 May 2023Disposed Of
Shankar Kumar Sinha Vs Narcotics Control Bureau
Delhi High Court · (2023) 05 DEL CK 1187
NDPS Act-Sections 8(c), 22, 22(c), 23, 23(c), 29, 35, 37 and 54
High Courts24 May 2023
Subhash Chander Kathuria Vs Income Tax Officer & Ors.
Delhi High Court · (2023) 05 DEL CK 1227
National Highways Act, 1956Income-tax Act-Section 143(1), 154
High Courts24 May 2023Disposed Of
Lokesh Food Private Limited Vs National Faceless Assessment Centre, Delhi
Delhi High Court · (2023) 05 DEL CK 1233
Income Tax Act, 1961-Sections 143(3), 147, 148, 148A, 148A(b), 148A(d), 144B
High Courts24 May 2023Disposed Of
Bharat Jagriti Cooperative Group Housing Society Ltd. Vs Maha Singh & Ors.
Delhi High Court · (2023) 05 DEL CK 1262
DCS Rules, 1973-Rule 24, 30DCS Rules, 2007-Rule 30 (7)
High Courts24 May 2023Disposed Of
Dinesh Kumar Singh Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1275
High Courts24 May 2023Disposed Of
Govt Of NCT Of Delhi Thorugh Chief Seceretary & Ors. Vs Mahesh Kumar Saini
Delhi High Court · (2023) 05 DEL CK 1281
High Courts24 May 2023Dismissed
Delhi Transco Ltd. Vs KEC International Ltd.
Delhi High Court · (2023) 05 DEL CK 1267
Arbitration & Conciliation Act, 1996-Section 21, 34, 37, 75, 81Companies Act, 1956Limitation Act-Section 3, Article 55
High Courts24 May 2023Disposed Of
Amit Bidlan @ Satish & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1339
Cr.P.C-Section 482IPC-Sections 498A, 406, 34
High Courts24 May 2023Disposed Of
Durgesh @ Mangal Vs State Of GNCT Delhi
Delhi High Court · (2023) 05 DEL CK 1340
Cr.P.C.-Sections 439, 436A, 482Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 18, 21, 22, 29, 61, 85IPC-Sections 419, 468, 471, 474
High Courts24 May 2023Disposed Of
Shakuntala Goel & Anr. Vs State & Anr.
Delhi High Court · (2023) 05 DEL CK 1342
Indian Penal Code, 1860-Sections 419, 420, 468, 471, 34, 354, 354A, 354B, 356, 506, 509, 427Code of Criminal Procedure, 1973-Section 482
High Courts24 May 2023Allowed
Ajit Singh Vs Directorate Of Revenue Intelligence
Delhi High Court · (2023) 05 DEL CK 1343
Cr. PC-Section 482
High Courts24 May 2023Allowed
Anil Kumar Tyagi Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1344
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Section 135, 138, 150Electricity Act
High Courts24 May 2023Dismissed
Sanjay Gambhir Vs State Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1345
Cr.P.C.-Section 482Negotiable Instruments Act-Section 138, 141, 141(1), 141(2)
High Courts24 May 2023Disposed Of
Deepak Gill Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1346
Cr.P.C.-Section 482IPC-Sections 308, 34, 323
High Courts24 May 2023
Dr Kanwar Deep Singh Vs Directorate Of Enforcement
Delhi High Court · (2023) 05 DEL CK 1351
PMLA
High Courts24 May 2023Disposed Of
Iqbal Hussain Vs Jamia Millia Islamia University & Ors.
Delhi High Court · (2023) 05 DEL CK 1386
Constitution of India-Article 14, 16, 39(d)CCS (Revised Pay) Rules, 2008
High Courts24 May 2023Dismissed
Capt. Dhirendra Kumar Vs Air India Limited & Ors.
Delhi High Court · (2023) 05 DEL CK 1393
Air Corporations Act, 1953Air Corporations (Transfer of Undertakings and Repeal) Act, 1994Constitution of India-Article 226, 12
High Courts24 May 2023Dismissed
Pankaj Jain Vs Bakshi Tejeswar Singh & Anr.
Delhi High Court · (2023) 05 DEL CK 1404
CPC-Order XLIII, XXI Rule 90, XXI Rule 66, XXI Rule 89Indian Evidence Act-Section 65BDelhi High Court (Original Side) Rules 2018