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Delhi High Court judgments

1,36,357 judgments · page 1,827 of 6,818

High Courts25 May 2023Disposed Of

Sunil Kumar Vs State

Delhi High Court · (2023) 05 DEL CK 0176

Indian Penal Code, 1860 — Section 34, 120B, 307Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25, 54
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High Courts25 May 2023Dismissed

Kishore Kumar Vs State

Delhi High Court · (2023) 05 DEL CK 0175

Indian Penal Code, 1860 — Section 376, 454, 506IIProtection of Children from Sexual Offences Act, 2012 — Section 6, 10, 12, 29Code Of Criminal Procedure, 1973 — Section 164
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High Courts25 May 2023Disposed Of

All India Institute Of Medical Sciences Vs S.P. Vashisht

Delhi High Court · (2023) 05 DEL CK 0163

Constitution of India, 1950 — Section 311(1), 311(2)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11(i), 11(ii), 11(iii), 11(iv), 13, 13(2), 14, 14(2), 14(3), 14(v), 14(ix), 15Central Civil Services (Conduct) Rules, 1964 — Section 3(1)(a), 3(1)(c)
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High Courts24 May 2023Dismissed

Vishal Aggarwal & Anr. Vs Union Bank Of India & Ors.

Delhi High Court · (2023) 05 DEL CK 1081

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(4), 14, 34Transfer of Property Act, 1882-Section 56Recovery of Debts Due to Banks and Financial Institutions Act, 1993-Sections 17, 18, 19, 19(11), 31
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