High Courts24 May 2023Allowed
Om Parkash & Anr. Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1399
Limitation Act-Section 5CPC-Section 151The Railway Claims Tribunal Act, 1987-Section 23
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,829 of 6,818
High Courts24 May 2023
Shivam Singh @ Nanhe Vs State
Delhi High Court · (2023) 05 DEL CK 1423
Indian Penal Code, 1860-Section 302, 498A, 304BIndian Evidence Act, 1872-Section 106Code of Criminal Procedure, 1973-Section 313
High Courts24 May 2023Partly Allowed
Ram Tej Vs State
Delhi High Court · (2023) 05 DEL CK 1422
IPC-Section 53, 45, 376A, 302, 404Constitution of India-Article 72, 161
High Courts24 May 2023Disposed Of
Nagandar Kumar Sharma Vs Principal Chief Commissioner Of Income Tax, Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1552
Income Tax Act, 1961-Section 143(3), 148A(b), 148A(d), 148
High Courts24 May 2023Dismissed
Haripal & Ors. Vs HDFC Ergo General Insurance Co Ltd & Ors
Delhi High Court · (2023) 05 DEL CK 1571
Motor Vehicle Act, 1988-Section 173Minimum Wages Act
High Courts24 May 2023Dismissed
Vikas Paras @ Ashish Jaiswal Vs State NCT Of Delhi Through SHO
Delhi High Court · (2023) 05 DEL CK 1570
Code of Criminal Procedure, 1973-Section 439, 161IPC-Sections 419, 420, 467, 468, 471, 34, 120-B
High Courts24 May 2023Disposed Of
Iffco Tokio General Insurance Company Limited Vs Uma Devi & Ors.
Delhi High Court · (2023) 05 DEL CK 1578
Motor Vehicle Act-Section 173, 164, Second ScheduleThe Motor Vehicles (Amendment) Act, 2019-Section 164 (1)
High Courts24 May 2023Disposed Of
Sushma @ Sushmamehra & Ors. Vs IFFCO Tokio General Insurance Co Ltd & Ors.
Delhi High Court · (2023) 05 DEL CK 1595
Motor Vehicles Act-Section 173
High Courts24 May 2023Disposed Of
Satish Chandra Verma, IPS Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1598
All India Services (Discipline and Appeal) Rules 1969-Rule 7(2)All India Services (Conduct) Rules, 1968-Rule 3(1), 6, 7, 9, 17Constitution of India-Article 226, 227, 136
High Courts24 May 2023
Himanshu Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1622
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 164Indian Penal Code, 1860-Section 363
High Courts24 May 2023Disposed Of
Pankaj Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 1686
High Courts24 May 2023Disposed Of
Hidesh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1687
High Courts24 May 2023Disposed Of
Pushpender Pratap Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1689
High Courts24 May 2023Allowed
Sunil Chauhan & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1728
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts24 May 2023Allowed
M/S M. R. Overseas Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1758
Central Goods and Services Tax Act, 2017-Section 54(14), 54, 55
High Courts24 May 2023Disposed Of
Naresh Kumar Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1774
High Courts24 May 2023Disposed Of
R S Bhatia Vs Delhi Development Authority & Anr.
Delhi High Court · (2023) 05 DEL CK 1776
High Courts24 May 2023Disposed Of
Arun Kumar Jain & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1045
CPC-Section 151Delhi Land Reforms Act, 1954-Section 185, 81Delhi Municipal Corporation Act, 1957-Section 507A
High Courts24 May 2023Disposed Of
Tarun Meena Vs Directorate Of Education, Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1050
High Courts24 May 2023Dismissed
Tirupati Cement Products & Ors Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0199
Constitution of India, 1950 — Section 12, 226, 227