High Courts23 May 2023Disposed Of
Ms Babita Gupta Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1115
CPC-Section 151
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,831 of 6,818
High Courts23 May 2023Disposed Of
Delhi Catholic Archdiocese Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1118
CPC-Section 151
High Courts23 May 2023Disposed Of
S.S. Mota Singh Sr Secondary Model School Vs Govt Of NCT Of Delhi Through Directorate Of Education
Delhi High Court · (2023) 05 DEL CK 1119
High Courts23 May 2023Disposed Of
Shantanu Guha Ray Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1196
CrPC-Section 173, 93, 165, 173(8)IPC-Section 120-B, 201, 204, 420, 409Prevention of Corruption Act, 1988-Section 7, 12, 13(1)(c), 13(1)(d), 13(1)(e), 13(2)
High Courts23 May 2023Disposed Of
M/S Fairgrowth Sales Pvt. Ltd. Vs M/S Real Innerspring Technologies Pvt. Ltd.
Delhi High Court · (2023) 05 DEL CK 1264
High Courts23 May 2023Dismissed
M/S Trade International Vs M/S Avon Healthcare Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 1268
Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1Arbitration and Conciliation Act, 1996-Section 34, 8Companies Act
High Courts23 May 2023Disposed Of
ITC Limited Vs Philip Morris Products S.A. & Ors.
Delhi High Court · (2023) 05 DEL CK 1305
Patents Rules, 2003-Rule 59
High Courts23 May 2023Disposed Of
Prem Sagar @ Prem Bhateja & Anr. Vs State & Anr.
Delhi High Court · (2023) 05 DEL CK 1332
Cr. PC-Section 482IPC-Sections 498A, 406, 34HMA-Section 13(i)(ia), 24, 13-B(I), 13-B(II)
High Courts23 May 2023Disposed Of
Chander Shekhar & Ors. Vs State Through SHO & Anr.
Delhi High Court · (2023) 05 DEL CK 1333
Indian Penal Code-Sections 323, 325, 452, 354, 354B, 506, 509, 34
High Courts23 May 2023Disposed Of
Amir Khan @ Aamir Khan & Ors. Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1334
IPC-Section 498A, 406, 34Dowry Prohibition Act, 1961-Section 4Cr.P.C.-Section 200, 125, 482
High Courts23 May 2023Allowed
Sandeep Singh Rajput & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1335
IPC-Section 498A, 406, 34Code of Criminal Procedure-Section 482Hindu Marriage Act-Section 13-B
High Courts23 May 2023Dismissed
Sanjay Kumar & Anr. Vs State NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1337
Indian Penal Code-Section 363, 366, 376, 506POCSO Act-Section 6PCMA-Sections 9, 10
High Courts23 May 2023Allowed
Hawa Singh & Ors. Vs The State Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1338
IPC-Section 498A, 406, 34
High Courts23 May 2023Allowed
Kewal Krishan & Ors. Vs Delhi Vidyut Board & Anr.
Delhi High Court · (2023) 05 DEL CK 1379
CCS (Pension) Rules, 1972-Rule 19, 19(1), 19(1)(a), 35, 36, 38, 39, 48-A, 48-B, 49(1), 49(2)(b), 49(3)Tamil Nadu Pension Rules, 1978-Rule 32, 33, 36, 38, 42, 43(2)Constitution of India-Articles 12, 14, 16, 16(1), 19, 19(1)(g), 21, 311, 311(2)
High Courts23 May 2023Allowed
Shri Niranjan Moolchandani & Ors. Vs NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1446
Indian Succession Act, 1925-Section 276, 372Code of Civil Procedure, 1908-Order XXVI Rule 9
High Courts23 May 2023Dismissed
Monu alias Jiji Vs State
Delhi High Court · (2023) 05 DEL CK 1483
Indian Penal Code, 1860-Section 302Code of Criminal Procedure, 1973-Section 313, 161Indian Evidence Act-Section 65-B
High Courts23 May 2023Disposed Of
Dr Prannoy Roy & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1516
High Courts23 May 2023Disposed Of
SMS India (P) Ltd. Vs Assistant Commissioner Of Income Tax, Circle Int. Tax 3(1)(2), New Delhi
Delhi High Court · (2023) 05 DEL CK 1547
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
High Courts23 May 2023Disposed Of
Ashwani Sharma Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1621
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts23 May 2023Dismissed
Rot Prakash Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1681
BSF Rules